PCIT v. J. Upendra Construction (P.) Ltd.

59 Taxmann.com 144High Court2015#21113 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2021.

Judgments citing PCIT v. J. Upendra Construction (P.) Ltd.

The ITO, Ward-1, Anand vs. M/S. Devraj Developers, Anand

In the result, appeal of the revenue in ITA No

ITA 1526/AHD/2018[2011-12]Status: DisposedITAT Ahmedabad08 Jun 2021AY 2011-12

Bench: Shri Rajpal Yadav & Shri Pradip Kumar Kediaआयकर अपील सं./I.T.A. Nos. 1524 To 1526/Ahd/2018 ("नधा"रण वष" / Assessment Years : 2009-10 To 2011-12)

For Appellant: Shri S. S. Shukla, Sr.DR
Section 142ASection 147

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘A’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD (Convened through Virtual Court) BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT AND SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. Nos. 1524 to 1526/Ahd/2018 ("नधा"रण वष" / Assessment Years : 2009-10 to 2011-12) The Income Tax Officer M/s. Devraj Developers बनाम/ Ward-1, Anand, 101, 2nd Terrace, Dev Red Square Vs. Floor, S. P. Patel Building, Bhalej Road, Complex, Near Old C. K. Opp. Petrol Pump, Anand Hall, Mayfair Road, Anand – 388001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAFFD4440E ..…

The ITO, Ward-1, Anand vs. M/S. Devraj Developers, Anand

In the result, appeal of the revenue in ITA No

ITA 1525/AHD/2018[2010-11]Status: DisposedITAT Ahmedabad08 Jun 2021AY 2010-11

Bench: Shri Rajpal Yadav & Shri Pradip Kumar Kediaआयकर अपील सं./I.T.A. Nos. 1524 To 1526/Ahd/2018 ("नधा"रण वष" / Assessment Years : 2009-10 To 2011-12)

For Appellant: Shri S. S. Shukla, Sr.DR
Section 142ASection 147

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘A’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD (Convened through Virtual Court) BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT AND SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. Nos. 1524 to 1526/Ahd/2018 ("नधा"रण वष" / Assessment Years : 2009-10 to 2011-12) The Income Tax Officer M/s. Devraj Developers बनाम/ Ward-1, Anand, 101, 2nd Terrace, Dev Red Square Vs. Floor, S. P. Patel Building, Bhalej Road, Complex, Near Old C. K. Opp. Petrol Pump, Anand Hall, Mayfair Road, Anand – 388001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAFFD4440E ..…

The ITO, Ward-1, Anand vs. M/S. Devraj Developers, Anand

In the result, appeal of the revenue in ITA No

ITA 1524/AHD/2018[2009-10]Status: DisposedITAT Ahmedabad08 Jun 2021AY 2009-10

Bench: Shri Rajpal Yadav & Shri Pradip Kumar Kediaआयकर अपील सं./I.T.A. Nos. 1524 To 1526/Ahd/2018 ("नधा"रण वष" / Assessment Years : 2009-10 To 2011-12)

For Appellant: Shri S. S. Shukla, Sr.DR
Section 142ASection 147

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘A’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD (Convened through Virtual Court) BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT AND SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. Nos. 1524 to 1526/Ahd/2018 ("नधा"रण वष" / Assessment Years : 2009-10 to 2011-12) The Income Tax Officer M/s. Devraj Developers बनाम/ Ward-1, Anand, 101, 2nd Terrace, Dev Red Square Vs. Floor, S. P. Patel Building, Bhalej Road, Complex, Near Old C. K. Opp. Petrol Pump, Anand Hall, Mayfair Road, Anand – 388001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAFFD4440E ..…

ACIT, Hisar vs. M/S. Prakash Industries Ltd., Hisar

In the result the Appeal of the Department is dismissed

ITA 6230/DEL/2013[1996-97]Status: DisposedITAT Delhi19 Feb 2016AY 1996-97

Bench: Shri G.D. Agrawal & Shri Sudhanshu Srivastavaay: 1996-97 Acit, Vs Prakash Industries Ltd., Circle Hisar, Delhi Road, Hisar. Hisar. (Pan: Aabcp6765H) (Appellant) (Respondent) Appellant By: Shri Atiq Ahmad, Sr. Dr Respondent By: Shri Ajay Wadhwa, Adv.

For Appellant: Shri Atiq Ahmad, Sr. DRFor Respondent: Shri Ajay Wadhwa, Adv
Section 143(3)Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘F’ NEW DELHI BEFORE SHRI G.D. AGRAWAL, VICE PRESIDENT AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AY: 1996-97 ACIT, vs Prakash Industries Ltd., Circle Hisar, Delhi Road, Hisar. Hisar. (PAN: AABCP6765H) (Appellant) (Respondent) Appellant by: Shri Atiq Ahmad, Sr. DR Respondent by: Shri Ajay Wadhwa, Adv. ORDER PER SUDHANSHU SRIVASTAVA, JM This Department’s appeal has been filed against the order dated 23.9.2013 passed by the ld. CIT (A), Rohtak, deleting the penalty imposed u/s 271(1)(c) of the Income Tax Act, 1961 (hereinafter called ‘the Act’). 2. Bri…