PCIT v. IBILT Technologies Ltd.

98 Taxmann.com 255High Court2018#16267 most cited
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judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2022.

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Judgments citing PCIT v. IBILT Technologies Ltd.

The ITO-3(1)(1), Mumbai vs. M/S. A B Color Pvt. Ltd, Mumbai

In the result, appeal filed by the Revenue is dismissed

ITA 2928/MUM/2019[2012-13]Status: DisposedITAT Mumbai14 Jul 2022AY 2012-13

Bench: Shri Vikas Awasthy, Hon'Ble & Shri S. Rifaur Rahman, Hon'Bleincome Tax Officer – 3(1)(1) V. M/S. A.B. Color Pvt. Ltd., Room No. 666, 6Th Floor 901, Maker Chamber V Aayakar Bhavan, M.K. Road Narimanpoint, Mumbai - 400021 Mumbai - 400020 Pan: Aaaca3373K (Appellant) (Respondent)

For Appellant: Shri Harsh KapadiaFor Respondent: Shri Mehul Jain
Section 115JSection 143(2)Section 143(3)Section 145

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI VIKAS AWASTHY, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER Income Tax Officer – 3(1)(1) v. M/s. A.B. Color Pvt. Ltd., Room No. 666, 6th Floor 901, Maker Chamber V Aayakar Bhavan, M.K. Road NarimanPoint, Mumbai - 400021 Mumbai - 400020 PAN: AAACA3373K (Appellant) (Respondent) Assessee by : Shri Harsh Kapadia Department by : Shri Mehul Jain Date of Hearing : 17.05.2022 Date of Pronouncement : 14.07.2022 O R D E R PER S. RIFAUR RAHMAN (AM) 1. This appeal is filed by the revenue against order of the Learned Commis…

M/S. Chambal Fertilizers and Chemicals Limited, Kota vs. Assistant Commissioner of Income Tax, Circle-2, Kota

In the result, appeal of the revenue is dismissed

ITA 744/JPR/2018[2014-15]Status: DisposedITAT Jaipur13 May 2022AY 2014-15
For Appellant: Shri Percy PardiwallaFor Respondent: Shri Sanjay Dhariwal (CIT)
Section 40A(2)(b)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCH ‘B’,VC, JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ,oa Jh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 201, 291/JP/2017 & 744/JP/2018 Assessment Years : 2012-13, 13-14 & 14-15. cuke M/s. Chambal Fertilizers & Dy. Commissioner of Income-tax, Vs. Chemicals Ltd., Gadepan, Circle-2, District Kota. Kota. LFkk;h ys[kk la-@thvkbZvkj la-@PAN No. AAACC 9762 A vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@ITA No. 170, 335/JP/2017 & 821/J…

Chambal Fertilisers and Chemicals Limited, Kota vs. ACIT, Kota

In the result, appeal of the revenue is dismissed

ITA 291/JPR/2017[2013-14]Status: DisposedITAT Jaipur13 May 2022AY 2013-14
For Appellant: Shri Percy PardiwallaFor Respondent: Shri Sanjay Dhariwal (CIT)
Section 40A(2)(b)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCH ‘B’,VC, JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ,oa Jh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 201, 291/JP/2017 & 744/JP/2018 Assessment Years : 2012-13, 13-14 & 14-15. cuke M/s. Chambal Fertilizers & Dy. Commissioner of Income-tax, Vs. Chemicals Ltd., Gadepan, Circle-2, District Kota. Kota. LFkk;h ys[kk la-@thvkbZvkj la-@PAN No. AAACC 9762 A vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@ITA No. 170, 335/JP/2017 & 821/J…

Chambal Fertilisers and Chemicals Limited, Kota vs. DCIT, Kota

In the result, appeal of the revenue is dismissed

ITA 201/JPR/2017[2012-13]Status: DisposedITAT Jaipur13 May 2022AY 2012-13
For Appellant: Shri Percy PardiwallaFor Respondent: Shri Sanjay Dhariwal (CIT)
Section 40A(2)(b)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCH ‘B’,VC, JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ,oa Jh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 201, 291/JP/2017 & 744/JP/2018 Assessment Years : 2012-13, 13-14 & 14-15. cuke M/s. Chambal Fertilizers & Dy. Commissioner of Income-tax, Vs. Chemicals Ltd., Gadepan, Circle-2, District Kota. Kota. LFkk;h ys[kk la-@thvkbZvkj la-@PAN No. AAACC 9762 A vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@ITA No. 170, 335/JP/2017 & 821/J…

Blue Bugget Jewels P. Ltd, Mumbai vs. Asst CIT 5(1), Mumbai

Accordingly ground no. 2 raised by the assessee is allowed

ITA 1782/MUM/2013[2009-10]Status: DisposedITAT Mumbai11 Dec 2020AY 2009-10

Bench: Shri S. Rifaur Rahman, Am & Shri Pavan Kumar Gadale, Jm आयकरअपीलसं./ I.T.A. No. 1782/Mum/2013 (निर्धारणवर्ा / Assessment Year: 2009-10)

For Appellant: Shri K. Gopal & Ms. NehaFor Respondent: Mrs Kavita P. Kaushik, DR
Section 131Section 143(3)Section 145(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI S. RIFAUR RAHMAN, AM & SHRI PAVAN KUMAR GADALE, JM आयकरअपीलसं./ I.T.A. No. 1782/Mum/2013 (निर्धारणवर्ा / Assessment Year: 2009-10) Blue Bugget Jewels Pvt. ACIT 5(1), Room No. 568, 5th floor, बिधम/ Ltd. M. K. Road, Aayakar 314, Panchratna, Opera Vs. Bhavan, Mumbai-400 020 House, Mumbai-400 004 स्थायीलेखासं./जीआइआरसं./ PAN No. AAACB9761C (अपीलाथी/Appellant) (प्रत्यथी / Respondent) : अपीलाथीकीओरसे/ Assessee : Shri K. Gopal & Ms. Neha Paranjpe, ARs by प्रत्यथीकीओरसे/Respondentby : Mrs Kavita P. Kaushik, DR Virtual Date of Hearing 05.10.2020 : : 11.12…

Rajendra Ship Breakers Pvt. Ltd., Ahmedabad vs. The Jt.CIT, Bhavnagar Range- I, Bhavnagar

In the result, appeal filed by the department is dismissed

ITA 1157/AHD/2014[2009-10]Status: DisposedITAT Ahmedabad01 Jan 2019AY 2009-10

Bench: Shri Mahavir Prasad & Shri Waseem Ahmedआयकर अपील सं./Ita No. 1157/Ahd/2014 ("नधा"रण वष"/Assessment Year : 2009-10)

For Appellant: Shri B.R. Popat, ARFor Respondent: Shri L.P. Jain, Sr.DR

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMBER And SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकर अपील सं./ITA No. 1157/Ahd/2014 ("नधा"रण वष"/Assessment Year : 2009-10) Rajendra Ship Breakers The Joint बनाम/ Pvt.Ltd. Commissioner of Vs. D-79, Near Ram Mantra Income=tax Mandir,Kalvibid, Bhavnagar Bhavngar Range-1 Bhavnagar "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AABCR 0105 P .. (अपीलाथ"/Appellant) (""यथ" / Respondent) अपीलाथ" ओर से/ Appellant by : Shri B.R. Popat, AR ""यथ" क" ओर से/Respondent by: Shri L.P. Jain, Sr.DR 27/11/2018 सुनवाई क" तार"ख/ Date of Heari…

PCIT v. IBILT Technologies Ltd. (98 Taxmann.com 255) — Cited in 6 Judgments | BharatTax