PCIT v. Headstrong Services India Pvt. Ltd.

124 Taxmann.com 262Supreme Court of India#22255 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2023 to 2024.

Judgments citing PCIT v. Headstrong Services India Pvt. Ltd.

DCIT CC- 1(3), Aaykar Bhavan vs. Montecarlo Limited, Sindhu Bhawan Road, Bodakdev

In the result, the appeal filed by the revenue in ITA

ITA 599/AHD/2023[2020-21]Status: DisposedITAT Ahmedabad27 Sept 2024AY 2020-21

Bench: Shri T.R. Senthil Kumar (Judicial Member), Shri Makarand V Mahadeokar (Accountant Member)

Section 143(3)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: Shri T.R. Senthil Kumar, Judicial Member And Shri Makarand V Mahadeokar, Accountant Member ITA Nos: 598 & 599/Ahd/2023 Asst. Years: 2018-19 & 2020-21 D.C.I.T., Montecarlo Construction Central Circle-1(1), Ltd. Ahmedabad Vs 706, Shilp Building, 7th Floor, Nr. Muncipal Market, C.G. Road, Navrangpura, Ahmedabad (Appellant) PAN: AAACM7958A (Respondent) Revenue Represented: Dr. Darsi Suman Ratnam, CIT-DR Assessee Represented: Shri Tushar Hemani, Sr. Adv. & Shri Mehul Patel, A.Rs. Date of hearing : 08-08-2024 Date of pronouncement : 27-09-202…

DCIT CC- 1(3), Aaykar Bhawan vs. Montecarlo Limited, Montecarlo House, Sindhu Bhawa

In the result, the appeal filed by the revenue in ITA

ITA 598/AHD/2023[2018-19]Status: DisposedITAT Ahmedabad27 Sept 2024AY 2018-19

Bench: Shri T.R. Senthil Kumar (Judicial Member), Shri Makarand V Mahadeokar (Accountant Member)

Section 143(3)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: Shri T.R. Senthil Kumar, Judicial Member And Shri Makarand V Mahadeokar, Accountant Member ITA Nos: 598 & 599/Ahd/2023 Asst. Years: 2018-19 & 2020-21 D.C.I.T., Montecarlo Construction Central Circle-1(1), Ltd. Ahmedabad Vs 706, Shilp Building, 7th Floor, Nr. Muncipal Market, C.G. Road, Navrangpura, Ahmedabad (Appellant) PAN: AAACM7958A (Respondent) Revenue Represented: Dr. Darsi Suman Ratnam, CIT-DR Assessee Represented: Shri Tushar Hemani, Sr. Adv. & Shri Mehul Patel, A.Rs. Date of hearing : 08-08-2024 Date of pronouncement : 27-09-202…

DCIT, Circle- I, International Taxation, Dehradun vs. Express Drilling Systems Llc, Dehradun

In the result, cross objection filed by the assessee is partly

ITA 6114/DEL/2017[2009-10]Status: DisposedITAT Dehradun26 Sept 2023AY 2009-10

Bench: Shri Challa Nagendra Prasad & Shri M. Balaganeshआ.अ.सं/.I.T.A No.6114/Del/2017 िनधा"रणवष"/Assessment Year: 2009-10 बनाम Dcit, Express Drilling Circle-1, Vs. Systems Llc, International Taxation, C/O Nangia & Co., 1St Floor, Ida, 46, Dehradun, Uttarakhand. E.C. Road, Dehradun, Uttarakhand. Pan No.Aabce6891R अपीलाथ" Appellant ""यथ"/Respondent & Cross Objection No. 13/Del/2018 (In I.T.A No.6114/Del/2017) िनधा"रणवष"/Assessment Year: 2009-10 बनाम Express Drilling Systems Llc, Dcit, Vs. C/O Nangia & Co., Circle-1, 1St Floor, Ida, 46, International Taxation, E.C. Road, Dehradun, Dehradun, Uttarakhand. Uttarakhand. Pan No. Aabce6891R अपीलाथ" Appellant ""यथ"/Respondent

Section 143(3)Section 144CSection 234BSection 40

…I.T.A.No.6114/Del/2017 & CO No. 13/Del/2018 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “B” NEW DELHI BEFORE SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.6114/Del/2017 िनधा"रणवष"/Assessment Year: 2009-10 बनाम DCIT, Express Drilling Circle-1, Vs. Systems LLC, International Taxation, C/o Nangia & Co., 1st Floor, IDA, 46, Dehradun, Uttarakhand. E.C. Road, Dehradun, Uttarakhand. PAN No.AABCE6891R अपीलाथ" Appellant ""यथ"/Respondent & Cross Objection No. 13/Del/2018 (In I.T.A No.6114/Del/2017) िनधा"रणवष"/Assessment Year: 2009-10 बनाम Express Drilling Syst…

PCIT v. Headstrong Services India Pvt. Ltd. (124 Taxmann.com 262) — Cited in 3 Judgments | BharatTax