PCIT v. ChuniLalBhagat

103 Taxmann.com 379Supreme Court of India2019#21865 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2022 to 2023.

Judgments citing PCIT v. ChuniLalBhagat

ACIT, Central Circle -3(1), Chennai vs. Chennai Properties and Investments Ltd, Chennai

In the result, the appeal filed by the assessee in ITA

ITA 310/CHNY/2022[2016-2017]Status: DisposedITAT Chennai31 Jan 2023AY 2016-2017

Bench: Shri Mahavir Singhand Shri Manoj Kumar Aggarwal

For Appellant: Shri B. Ramakrishnan, FCAFor Respondent: ShriP. SajitKumar,JCIT
Section 132Section 139(4)Section 143(3)Section 2(47)(v)

…आयकरअपीलीयअिधकरण,‘सी’"यायपीठ,चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, CHENNAI "ीमहावीर "सह, , , , उपा"य" एवं"ी मनोज कुमार अ"वाल, , , , लेखा सद"यके सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER आयकरअपीलसं./ITA No.:222/CHNY/2022 िनधा"रण वष"/Assessment Year: 2016-17 Chennai Properties and The ACIT, Investments Ltd., vs. Central Circle – 3(1), 113-114, A Block B Wing, Chennai. 3rd Floor, Mena Kampala Arcade, Sri Theyagaraya Road, T.Nagar, Chennai – 600 017. PAN: AAACC 3726G (अपीलाथ"/Appellant) (""यथ"/Respondent) & आयकरअपीलसं./ITA No.:310/CHNY/2022 िनधा…

The ITO, Ward-3(3)(1), Ahmedabad vs. Smt. Arunaben Kaushikkumar Patel, Ahmedabad

In the result, the order of ld

ITA 2485/AHD/2016[2012-13]Status: DisposedITAT Ahmedabad20 Jul 2022AY 2012-13

Bench: Or During The Course Of The Appellate Proceedings.”

For Appellant: Shri M.K. Patel, A.RFor Respondent: Shri R.R. Makwana, Sr. D.R

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Shri P.M. Jagtap, Vice President And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2012-13 Smt. Arunaben ITO, Kaushikkumar Patel, Ward-3(3)(1), 5, Ashwamegh Bunglow- Vs Ahmedabad II, Opp. Dev Vihar (Respondent) Bunglow, Thaltej, Ahmedabad PAN: AFTPP9595D (Appellant) Assessment Year 2012-13 ITO, Smt. Arunaben Ward-3(3)(1), Kaushikkumar Patel, Ahmedabad Vs 5, Ashwamegh Bunglow- (Appellant) II, Opp. Dev Vihar Bunglow, Thaltej, Ahmedabad PAN: AFTPP9595D (Respondent) Assessee by: Shri M.K. Patel, A.R. Revenue by: Shri R.R. Makwana, Sr.…

Arunaben Kaushikkumar Patel, Ahmedabad vs. The Income Tax Officer, Ward-3(3)(1), Ahmedabad

In the result, the order of ld

ITA 2383/AHD/2016[2012-13]Status: DisposedITAT Ahmedabad20 Jul 2022AY 2012-13

Bench: Or During The Course Of The Appellate Proceedings.”

For Appellant: Shri M.K. Patel, A.RFor Respondent: Shri R.R. Makwana, Sr. D.R

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Shri P.M. Jagtap, Vice President And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2012-13 Smt. Arunaben ITO, Kaushikkumar Patel, Ward-3(3)(1), 5, Ashwamegh Bunglow- Vs Ahmedabad II, Opp. Dev Vihar (Respondent) Bunglow, Thaltej, Ahmedabad PAN: AFTPP9595D (Appellant) Assessment Year 2012-13 ITO, Smt. Arunaben Ward-3(3)(1), Kaushikkumar Patel, Ahmedabad Vs 5, Ashwamegh Bunglow- (Appellant) II, Opp. Dev Vihar Bunglow, Thaltej, Ahmedabad PAN: AFTPP9595D (Respondent) Assessee by: Shri M.K. Patel, A.R. Revenue by: Shri R.R. Makwana, Sr.…

PCIT v. ChuniLalBhagat (103 Taxmann.com 379) — Cited in 3 Judgments | BharatTax