PCIT v. Bhhanuprasad D. Trivedi HUF

94 Taxmann.com 114Supreme Court of India2018#13030 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2019 to 2019.

Judgments citing PCIT v. Bhhanuprasad D. Trivedi HUF

I-Ven Medicare India Pvt Ltd, Bangalore vs. The Deputy Commissioner of Income Tax Circle-11(3), Bangalore

In the result appeal filed by assessee for all years under consideration are allowed for statistical purposes

ITA 408/BANG/2017[2011-12]Status: DisposedITAT Bangalore31 Jul 2019AY 2011-12

Bench: Shri B.R.Baskaran & Smt.Beena Pillai, Judical Member

For Appellant: Shri H.N. Khincha, CAFor Respondent: Miss. Neera Malhotra, CIT
Section 234C

…mitted that the activity carried on by assessee cannot be treated as business income. He placed reliance on various authorities in support of the contentions as under: ITA Nos.408,2677 & 976(B)/2018 11 Sl.No Particulars 1 PCIT Vs Bhanuprasad D Trivedi (2018) 94 Taxmann.com 114(SC) 2 PCIT Vs Bhanuprsad D Trivedi (HUF)(2018) 87 Taxmann.com 137 (Gujarat) 3 PCIT Vs Telestar Investments (P)Ltd., (2017) 81 Taxmann.com 89 (Kar.) 4 CIT Vs Tejas Securities (2017) Taxman.com 486 (Ka.) 5 CIT Vs Bagmane Developers (P)Ltd., (2017) 88 Taxmnn.com 105(Pune-Trib.) 6 Suresh Babulal Shah(HUF) Vs DCIT (2016) 75 Taxmann.com 105 (Pun…

The Addl.CIT, Range-1, Baroda vs. Gujarat Fluorochemeicals Ltd, Baroda

Appeals of the Revenue are dismissed, whereas appeals of the assessee are partly allowed for statistical purpose

ITA 548/AHD/2016[2010-11]Status: DisposedITAT Ahmedabad28 Jun 2019AY 2010-11

Bench: Shri Rajpal Yadav & Shri Pradip Kumar Kediasr. No.

For Appellant: Shri S.N. Soparkar, and Shri Parin Shah, ARFor Respondent: Shri Subhas Bains, CIT-DR and Shri Vinod Tanwani, Sr.DR

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ - अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD – BENCH ‘D’ BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER Sr. No. ITA No./Asstt.Year Appellant Respondent 1-2 1379 and Gujarat Fluorochemicals Ltd. ACIT, Range-1 1380/Ahd/2009 ABS Towers, 2nd Floor Ahmedabad. Asstt.Year 2005-06 Old Padra Road and 2006-07 Baroda 390 007 PAN : AAACG 6725 H 3-4 ITA No. 1661, ACIT, Range-1 Gujarat 1662/Ahd/2009 Ahmedabad. Fluorochemicals Ltd. 2005-06, 2006-07 Baroda 390 007 5 1064/Ahd/2010 Gujarat Fluorochemicals Ltd. ACIT, Range-1 Asstt.Year 20…

Gujarat Flurochemicals Limited, Baroda vs. The Dy.CIT, Circle-1(1), Baroda

Appeals of the Revenue are dismissed, whereas appeals of the assessee are partly allowed for statistical purpose

ITA 117/AHD/2016[2011-12]Status: DisposedITAT Ahmedabad28 Jun 2019AY 2011-12

Bench: Shri Rajpal Yadav & Shri Pradip Kumar Kediasr. No.

For Appellant: Shri S.N. Soparkar, and Shri Parin Shah, ARFor Respondent: Shri Subhas Bains, CIT-DR and Shri Vinod Tanwani, Sr.DR

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ - अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD – BENCH ‘D’ BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER Sr. No. ITA No./Asstt.Year Appellant Respondent 1-2 1379 and Gujarat Fluorochemicals Ltd. ACIT, Range-1 1380/Ahd/2009 ABS Towers, 2nd Floor Ahmedabad. Asstt.Year 2005-06 Old Padra Road and 2006-07 Baroda 390 007 PAN : AAACG 6725 H 3-4 ITA No. 1661, ACIT, Range-1 Gujarat 1662/Ahd/2009 Ahmedabad. Fluorochemicals Ltd. 2005-06, 2006-07 Baroda 390 007 5 1064/Ahd/2010 Gujarat Fluorochemicals Ltd. ACIT, Range-1 Asstt.Year 20…

Gujarat Flurochemicals Limited, Baroda vs. The Addl. CIT, Range-1, Baroda

Appeals of the Revenue are dismissed, whereas appeals of the assessee are partly allowed for statistical purpose

ITA 116/AHD/2016[2010-11]Status: DisposedITAT Ahmedabad28 Jun 2019AY 2010-11

Bench: Shri Rajpal Yadav & Shri Pradip Kumar Kediasr. No.

For Appellant: Shri S.N. Soparkar, and Shri Parin Shah, ARFor Respondent: Shri Subhas Bains, CIT-DR and Shri Vinod Tanwani, Sr.DR

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ - अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD – BENCH ‘D’ BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER Sr. No. ITA No./Asstt.Year Appellant Respondent 1-2 1379 and Gujarat Fluorochemicals Ltd. ACIT, Range-1 1380/Ahd/2009 ABS Towers, 2nd Floor Ahmedabad. Asstt.Year 2005-06 Old Padra Road and 2006-07 Baroda 390 007 PAN : AAACG 6725 H 3-4 ITA No. 1661, ACIT, Range-1 Gujarat 1662/Ahd/2009 Ahmedabad. Fluorochemicals Ltd. 2005-06, 2006-07 Baroda 390 007 5 1064/Ahd/2010 Gujarat Fluorochemicals Ltd. ACIT, Range-1 Asstt.Year 20…

Tha Addl. CIT, Range-1, Baroda vs. M/S. Gujarat Flurochemicals Limited., Baroda

Appeals of the Revenue are dismissed, whereas appeals of the assessee are partly allowed for statistical purpose

ITA 106/AHD/2016[2010-11]Status: DisposedITAT Ahmedabad28 Jun 2019AY 2010-11

Bench: Shri Rajpal Yadav & Shri Pradip Kumar Kediasr. No.

For Appellant: Shri S.N. Soparkar, and Shri Parin Shah, ARFor Respondent: Shri Subhas Bains, CIT-DR and Shri Vinod Tanwani, Sr.DR

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ - अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD – BENCH ‘D’ BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER Sr. No. ITA No./Asstt.Year Appellant Respondent 1-2 1379 and Gujarat Fluorochemicals Ltd. ACIT, Range-1 1380/Ahd/2009 ABS Towers, 2nd Floor Ahmedabad. Asstt.Year 2005-06 Old Padra Road and 2006-07 Baroda 390 007 PAN : AAACG 6725 H 3-4 ITA No. 1661, ACIT, Range-1 Gujarat 1662/Ahd/2009 Ahmedabad. Fluorochemicals Ltd. 2005-06, 2006-07 Baroda 390 007 5 1064/Ahd/2010 Gujarat Fluorochemicals Ltd. ACIT, Range-1 Asstt.Year 20…

Gujarat Fluorochemeicals Ltd, Baroda vs. The Dy.CIT., Circle-1(1)(1), Baroda

Appeals of the Revenue are dismissed, whereas appeals of the assessee are partly allowed for statistical purpose

ITA 135/AHD/2015[2008-09]Status: DisposedITAT Ahmedabad28 Jun 2019AY 2008-09

Bench: Shri Rajpal Yadav & Shri Pradip Kumar Kediasr. No.

For Appellant: Shri S.N. Soparkar, and Shri Parin Shah, ARFor Respondent: Shri Subhas Bains, CIT-DR and Shri Vinod Tanwani, Sr.DR

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ - अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD – BENCH ‘D’ BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER Sr. No. ITA No./Asstt.Year Appellant Respondent 1-2 1379 and Gujarat Fluorochemicals Ltd. ACIT, Range-1 1380/Ahd/2009 ABS Towers, 2nd Floor Ahmedabad. Asstt.Year 2005-06 Old Padra Road and 2006-07 Baroda 390 007 PAN : AAACG 6725 H 3-4 ITA No. 1661, ACIT, Range-1 Gujarat 1662/Ahd/2009 Ahmedabad. Fluorochemicals Ltd. 2005-06, 2006-07 Baroda 390 007 5 1064/Ahd/2010 Gujarat Fluorochemicals Ltd. ACIT, Range-1 Asstt.Year 20…

The DCIT, Circle-1(1), Baroda vs. Gujarat Flurochemicals Ltd., Baroda

Appeals of the Revenue are dismissed, whereas appeals of the assessee are partly allowed for statistical purpose

ITA 2546/AHD/2012[2009-10]Status: DisposedITAT Ahmedabad28 Jun 2019AY 2009-10

Bench: Shri Rajpal Yadav & Shri Pradip Kumar Kediasr. No.

For Appellant: Shri S.N. Soparkar, and Shri Parin Shah, ARFor Respondent: Shri Subhas Bains, CIT-DR and Shri Vinod Tanwani, Sr.DR

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ - अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD – BENCH ‘D’ BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER Sr. No. ITA No./Asstt.Year Appellant Respondent 1-2 1379 and Gujarat Fluorochemicals Ltd. ACIT, Range-1 1380/Ahd/2009 ABS Towers, 2nd Floor Ahmedabad. Asstt.Year 2005-06 Old Padra Road and 2006-07 Baroda 390 007 PAN : AAACG 6725 H 3-4 ITA No. 1661, ACIT, Range-1 Gujarat 1662/Ahd/2009 Ahmedabad. Fluorochemicals Ltd. 2005-06, 2006-07 Baroda 390 007 5 1064/Ahd/2010 Gujarat Fluorochemicals Ltd. ACIT, Range-1 Asstt.Year 20…

Gujarat Flurochemicals Ltd., Baroda vs. The Dy.CIT., Circle-1(1), Baroda

Appeals of the Revenue are dismissed, whereas appeals of the assessee are partly allowed for statistical purpose

ITA 2365/AHD/2012[2009-10]Status: DisposedITAT Ahmedabad28 Jun 2019AY 2009-10

Bench: Shri Rajpal Yadav & Shri Pradip Kumar Kediasr. No.

For Appellant: Shri S.N. Soparkar, and Shri Parin Shah, ARFor Respondent: Shri Subhas Bains, CIT-DR and Shri Vinod Tanwani, Sr.DR

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ - अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD – BENCH ‘D’ BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER Sr. No. ITA No./Asstt.Year Appellant Respondent 1-2 1379 and Gujarat Fluorochemicals Ltd. ACIT, Range-1 1380/Ahd/2009 ABS Towers, 2nd Floor Ahmedabad. Asstt.Year 2005-06 Old Padra Road and 2006-07 Baroda 390 007 PAN : AAACG 6725 H 3-4 ITA No. 1661, ACIT, Range-1 Gujarat 1662/Ahd/2009 Ahmedabad. Fluorochemicals Ltd. 2005-06, 2006-07 Baroda 390 007 5 1064/Ahd/2010 Gujarat Fluorochemicals Ltd. ACIT, Range-1 Asstt.Year 20…

PCIT v. Bhhanuprasad D. Trivedi HUF (94 Taxmann.com 114) — Cited in 8 Judgments | BharatTax