PCIT v. Bangalore International Airport Ltd.

154 Taxmann.com 394High Court2023#22760 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2024 to 2025.

Sections most often in play

Section 145Section 234CSection 37Section 37(1)Section 43(1)Section 43ASection 44AB

Judgments citing PCIT v. Bangalore International Airport Ltd.

Evry India Private Limited, Bangalore vs. Assistant Commissioner of Income Tax, Circle-2(2)(1), Bangalore

In the result, the appeal filed by the assessee is allowed

ITA 837/BANG/2025[2013-14]Status: DisposedITAT Bangalore31 Dec 2025AY 2013-14

Bench: Shri Waseem Ahmed & Shri Soundararajan Kassessment Year: 2013-14

For Appellant: Shri Nitin Surana, ARFor Respondent: Shri N Balusamy, JCIT (DR)
Section 234CSection 37Section 43ASection 44A

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K, JUDICIAL MEMBER Assessment Year: 2013-14 Evry India Pvt. Ltd., Vs. The Dy./Asst. Commissioner of 5th Floor, E Block, Global Village, Income Tax, RVCE Post, Mysore Road, Circle – 2(2)(1), Mylasandra, Bangalore. Bangalore – 560 059. PAN – AAJCS 8352 F APPELLANT RESPONDENT Assessee by : Shri Nitin Surana, AR Revenue by : Shri N Balusamy, JCIT (DR) Date of hearing : 11.12.2025 Date of Pronouncement : 31.12.2025 O R D E R PER WASEEM AHMED, ACCOUNTANT MEMBER: This is an appeal filed by…

Deputy Commissioner of Income Tax, Corporate Circle - 3(1), Chennai vs. M/S. Triumph International (India) Private Limited, Kancheepuram

In the result, the appeal of the Revenue is dismissed

ITA 745/CHNY/2025[2018-19]Status: DisposedITAT Chennai04 Nov 2025AY 2018-19

Bench: Shri George George K & Shri Amitabh Shuklaआयकर अपील सं./Ita No.745/Chny/2025

Section 115JSection 143(3)Section 144C

…आयकर अपीलीय अधिकरण, 'बी' न्यायपीठ, चेन्नई। IN THE INCOME TAX APPELLATE TRIBUNAL 'B' BENCH: CHENNΑΙ श्री जॉर्ज जॉर्ज के, उपाध्यक्ष एवं श्री अमिताभ शुक्ला, लेखा सदस्य के समक्ष BEFORE SHRI GEORGE GEORGE K, VICE PRESIDENT AND SHRI AMITABH SHUKLA, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.745/Chny/2025 Assessment Years: 2018-19 Deputy Commissioner of Income Tax, Corporate Circle-3(1), Chennai. (अपीलार्थी/Appellant) अपीलार्थी की ओर से/ Assessee by सुनवाई की तारीख/Date of Hearing घोषणा की तारीख /Date of Pronouncement M/s.Triumph Private Limited, No.240-B, Sengudram Village, Singaperumal Koil, Kancheepuram Dist, Tamil Nadu…

The Dhamra Port Company Limited, Odisha vs. DCIT, Circle 1(2), Bhubaneswar, Aayakar Bhawan, Rajaswa Vihar, Orissa

In the result, appeal of the assessee is allowed with the direction

ITA 309/CTK/2024[2017-18]Status: HeardITAT Cuttack18 Nov 2024AY 2017-18
Section 115JSection 143(3)Section 250

…आयकर अपीलीय आयकर अपीलीय अिधकरण अिधकरण, कटक कटक "यायपीठ "यायपीठ,कटक आयकर आयकर अपीलीय अपीलीय अिधकरण अिधकरण कटक कटक "यायपीठ "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL CUTTACK BENCH CUTTACK BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI MANISH AGARWAL, ACCOUNTANT MEMBER आयकर अपील संसंसंसं/ITA No.309/CTK/2024 (िनधा"रण िनधा"रण िनधा"रण वष" िनधा"रण वष" वष" / Assessment Year : 2017-2018) वष" The Dhamra Port Company Ltd., Vs DCIT, Circle-1(2), Bhubaneswar HIG-20, BDA Colony, Jaydev Vihar Bhubaneswar,RRL Khorda, Regional Research Laboratory, SO-751013, Odisha PAN No. : AABCD 0602 P (अपीलाथ" अपीलाथ" /Appellant) (""यथ"…