ACIT, Central Circle- 15, New Delhi vs. Focus Buildwell Pvt. Ltd., New Delhi
The appeals of the Revenue are dismissed
ITA 2273/DEL/2018[2010-11]Status: DisposedITAT Delhi31 Jul 2025AY 2010-11
Bench: Shri Anubhav Sharma & Shri Amitabh Shukla
For Appellant: Shri V.K. Agarwal, AR &For Respondent: Ms Monika Singh, CIT-DR
Section 132Section 153ASection 68
…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: F : NEW DELHI BEFORE SHRI ANUBHAV SHARMA, JUDICIAL MEMBER AND SHRI AMITABH SHUKLA, ACCOUNTANT MEMBER ITA Nos.2271, 2272 & 2273/Del/2018 AYs 2009-10, 2011-12 & 2010-11 ACIT, Vs. Focus Buildwell Pvt. Ltd., Central Circle-15, 201-H, Gautam Nagar, New Delhi. New Delhi – 110 049. PAN: AABCF2227J CO Nos.67, 68 & 69/Del/2022 (in ITA Nos.2271, 2272 & 2273/Del/2018) AYs 2009-10, 2011-12 & 2010-11 Focus Buildwell Pvt. Ltd., Vs. ACIT, 201-H, Gautam Nagar, Central Circle-15, New Delhi – 110 049. New Delhi. PAN: AABCF2227J (Appellant/Cross Objector) (Respondent) Assessee b…