PCIT v. Andaleeb Sehgal

124 Taxmann.com 247Supreme Court of India2021#18892 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2022 to 2024.

Judgments citing PCIT v. Andaleeb Sehgal

PCIT v. Andaleeb Sehgal (124 Taxmann.com 247) — Cited in 4 Judgments | BharatTax