Gold Finch Jewellery Ltd., Ahmedabad vs. The DCIT, Circle-2(1)(1), Ahmedabad
In the result, the appeal filed by the Assessee is allowed
ITA 1074/AHD/2016[2006-07]Status: DisposedITAT Ahmedabad23 Aug 2022AY 2006-07
Bench: Shri Mahavir Prasad, Judicial Memebr & Shri Waseem Ahmed, Accountant Memebr
For Appellant: Shri Aseem Thakkar, A.RFor Respondent: 01/08/2022
Section 131Section 133Section 143(2)Section 143(3)Section 148
…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘D’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMEBR & SHRI WASEEM AHMED, ACCOUNTANT MEMEBR आयकर अपील सं./I.T.A. Nos. 1074/Ahd/2016 & 273/Ahd/2017 ("नधा"रण वष" / Assessment Years : 2006-07 & 2010-11) Gold Finch Jewellery Ltd. The Dy. Commissioner of बनाम/ G-5, Pariseema Complex, Income Tax Vs. Nr. Swagat Cross Roads, C. Circle-2(1)(1), G. Road, Ahmedabad - Ahmedabad - 380015 380006 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAACG6992L .. (अपीलाथ" /Appellant) (""यथ" / Respondent) अपीलाथ" ओर से/Appellant by : Sh…