PCIT v. AliasgarAnvaraliVarteji (

88 Taxmann.com 349Reported decision2017#21529 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2023.

Judgments citing PCIT v. AliasgarAnvaraliVarteji (

Madhuban Dealers Pvt. Ltd. Presently Known As Madhuban Dealers LLP, Kolkata vs. PCIT-13, Kolkata

In the result, the appeal of assessee allowed

ITA 273/KOL/2022[2010-11]Status: DisposedITAT Kolkata07 Nov 2023AY 2010-11

Bench: Shri Rajesh Kumar & Shri Sonjoy Sarma]

Section 143(1)Section 143(3)Section 144Section 147Section 148Section 154Section 263Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, KOLKATA [Before Shri Rajesh Kumar, Accountant Member & Shri Sonjoy Sarma, Judicial Member] I.T.A. No. 273/Kol/2022 Assessment Year: 2010-11 Madhuban Dealers Pvt. Ltd. Vs. Pr. Commissioner of Income-tax, (presently known as Madhuban Dealers Kolkata-13, 3, Govt. Place, Kolkata- LLP) 700001. 113B, Manohar Das Katra, Shop No. 118, Durga Gate, Ground Floor, Kolkata-700007. (PAN: ABCFM1259J) Appellant Respondent Date of Hearing 03.08.2023 Date of Pronouncement 07.11.2023 For the Appellant Shri Akkal Dudhewala, AR For the Respondent Shri Sunil Kr. Agarwala, CIT, DR ORD…

ACIT CC 3(4) Cen RG 3, Mumbai vs. Patel Engineering Ltd, Mumbai

In the result, cross objection filed by the assessee is partly allowed

ITA 2758/MUM/2017[2009-10]Status: DisposedITAT Mumbai31 Oct 2022AY 2009-10

Bench: Shri Vikas Awasthy, Hon'Ble & Shri S. Rifaur Rahman, Hon'Ble

Section 14ASection 199(2)Section 801A(4)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL “J” BENCH, MUMBAI BEFORE SHRI VIKAS AWASTHY, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER ITA Nos. 2757 & 2758/MUM/2017 (A.Y. 2008-09 & 2009-10) ITA.No. 2933/MUM/2019 (A.Y. 2014-15) DCIT – Central Circle – 3(4) v. M/s. Patel Engineering Ltd., Central Range -3 Patel Estate Road Room No. 1915, 19th Floor Jogeswari (W) Air India Building, Nariman Point Mumbai - 400102 Mumbai – 400 021 PAN: AAACP2567L Appellant Respondent C.O. Nos. 259 &260/MUM/2018 [ARISING OUT OF ITA Nos. 2757 & 2758 /MUM/2017 (A.Y. 2008-09 & 2009-10)] M/s. Patel Engineering Ltd.…

ACIT CC 3(4) Cen RG 3, Mumbai vs. Patel Engineering Ltd, Mumbai

In the result, cross objection filed by the assessee is partly allowed

ITA 2757/MUM/2017[2008-09]Status: DisposedITAT Mumbai31 Oct 2022AY 2008-09

Bench: Shri Vikas Awasthy, Hon'Ble & Shri S. Rifaur Rahman, Hon'Ble

Section 14ASection 199(2)Section 801A(4)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL “J” BENCH, MUMBAI BEFORE SHRI VIKAS AWASTHY, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER ITA Nos. 2757 & 2758/MUM/2017 (A.Y. 2008-09 & 2009-10) ITA.No. 2933/MUM/2019 (A.Y. 2014-15) DCIT – Central Circle – 3(4) v. M/s. Patel Engineering Ltd., Central Range -3 Patel Estate Road Room No. 1915, 19th Floor Jogeswari (W) Air India Building, Nariman Point Mumbai - 400102 Mumbai – 400 021 PAN: AAACP2567L Appellant Respondent C.O. Nos. 259 &260/MUM/2018 [ARISING OUT OF ITA Nos. 2757 & 2758 /MUM/2017 (A.Y. 2008-09 & 2009-10)] M/s. Patel Engineering Ltd.…

Abhishek Lodha, Mumbai vs. DCIT Cen Cir 7(3), Mumbai

In the results appeals of Revenue are dismissed whereas appeals of assessee are allowed in part

ITA 5554/MUM/2015[2011-12]Status: DisposedITAT Mumbai19 Jun 2018AY 2011-12

Bench: Shri R.C.Sharma, Am & Shri Amarjit Singh, Jm Shri Abhishek Lodha Vs. Dcit, Central Circle 412, 4Th Floor 7(3) (Erw. Cc-42) 17G, Vardhman Chamber Mumbai Cawasji Patel Road Horniman Circle, Fort, Mumbai – 400 001 Pan/Gir No.Abwpl7723N Appellant) Respondent) .. Shri Abhinandan Lodha Vs. Dcit, Central Circle 412, 4Th Floor 7(3) (Erw. Cc-42) 17G, Vardhman Chamber Mumbai Cawasji Patel Road Horniman Circle, Fort, Mumbai – 400 001 Pan/Gir No.Abwpl7722P Appellant) .. Respondent) Mrs. Sheetal Abhinandan Lodha Vs. Dcit, Central Circle 412, 4Th Floor 7(3) (Erw. Cc-42) 17G, Vardhman Chamber Mumbai Cawasji Patel Road Horniman Circle, Fort, Mumbai – 400 001 Pan/Gir No. Bdcps7295H Appellant) .. Respondent) Mrs. Manjula Mangal Prabhat Vs. Dcit, Central Circle Lodha 7(3) (Erw. Cc-42) 412, 4Th Floor Mumbai 17G, Vardhman Chamber Cawasji Patel Road Horniman Circle, Fort, Mumbai – 400 001 Pan/Gir No.Accpl5846M Appellant) .. Respondent) Vs. Dcit, Central Circle 412, 4Th Floor 7(3) (Erw. Cc-42) 17G, Vardhman Chamber Mumbai Cawasji Patel Road Horniman Circle, Fort, Mumbai – 400 001 Pan/Gir No.Aabpl6198L Appellant) .. Respondent) Dcit, Central Circle Vs. Smt. Sheetal Lodha 7(3) (Erw. Cc-42) 216, Shah & Nahar Industrial Mumbai Estate, Off. Dr. E. Moses Road Worli, Mumbai - 18 Pan/Gir No. Bdcps7295H Appellant) .. Respondent) Dcit, Central Circle Vs. Smt. Manju Mangal Prabhat 7(3) (Erw. Cc-42) Lodha Mumbai 216, Shah & Nahar Industrial Estate, Off. Dr. E. Moses Road Worli, Mumbai - 18 Pan/Gir No. Accpl5846M Appellant) .. Respondent) Dcit, Central Circle Vs. Shri Mangal Prabhat Lodha 7(3) (Erw. Cc-42) 216, Shah & Nahar Industrial Mumbai Estate, Off. Dr. E. Moses Road Worli, Mumbai - 18 Pan/Gir No. Aabpl6198F Appellant) Respondent) .. Assessee By Shri Jitendra Jain / Shri Ravikant S. Pathak Revenue By Shri Manjunatha Swamy

Section 153

…IN THE INCOME TAX APPELLATE TRIBUNAL “B ”, BENCH MUMBAI BEFORE SHRI R.C.SHARMA, AM & SHRI AMARJIT SINGH, JM Shri Abhishek Lodha Vs. DCIT, Central Circle 412, 4th Floor 7(3) (Erw. CC-42) 17G, Vardhman Chamber Mumbai Cawasji Patel Road Horniman Circle, Fort, Mumbai – 400 001 PAN/GIR No.ABWPL7723N Appellant) Respondent) .. Shri Abhinandan Lodha Vs. DCIT, Central Circle 412, 4th Floor 7(3) (Erw. CC-42) 17G, Vardhman Chamber Mumbai Cawasji Patel Road Horniman Circle, Fort, Mumbai – 400 001 PAN/GIR No.ABWPL7722P Appellant) .. Respondent) Mrs. Sheetal Abhinandan Lodha Vs. DCIT, Central Circle 412, 4th Floor 7(3) (Erw.…