Nmd Constructions LLP, Bhilwara vs. ITO, Ward-1, Bhilwara
In the result, based on above the appeal of the assessee is allowed
ITA 547/JPR/2025[2020-21]Status: DisposedITAT Jaipur17 Sept 2025AY 2020-21
Bench: Shri Gagan Goyal & Shri Narinder Kumarnmd Constructions Llp, C/O. Garg Petroleum Near Railway Phatak, Bhilwara 311 001 Pan No. Aanfn 8731C ...... Appellant Vs. Acit, Central Circle-01, Ajmer …...Respondent
For Appellant: Mr. B. P. Mundra, CAFor Respondent: Mrs. Anita Rinesh, JCIT, Ld. Sr. DR
Section 131Section 132Section 132ASection 132oSection 133ASection 250Section 292C
…IN THE INCOME TAX APPELLATE TRIBUNAL JAIPUR BENCH “A”, JAIPUR BEFORE SHRI GAGAN GOYAL, ACCOUNTANT MEMBER AND SHRI NARINDER KUMAR, JUDICIAL MEMBER NMD Constructions LLP, C/o. Garg Petroleum near Railway Phatak, Bhilwara 311 001 PAN No. AANFN 8731C ...... Appellant Vs. ACIT, Central Circle-01, Ajmer …...Respondent Appellant by : Mr. B. P. Mundra, CA, Mr. Athrav Mundra, Adv. & Mrs. Prabha Rane, Adv., Ld. ARs, Respondent by : Mrs. Anita Rinesh, JCIT, Ld. Sr. DR Date of hearing : 17/09/2025 Date of pronouncement : 17/09/2025 O R D E R PER GAGAN GOYAL, A.M: This appeal by the assessee is directed against the or…
