PCIT (Exemptions) v. Animal Breeding Research Organisation (India)

95 Taxmann.com 226High Court2018#14518 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2022 to 2022.

Issues it is cited on

Judgments citing PCIT (Exemptions) v. Animal Breeding Research Organisation (India)

PCIT (Exemptions) v. Animal Breeding Research Organisation (India) (95 Taxmann.com 226) — Cited in 7 Judgments | BharatTax