What is PCIT, Central-3 v. Allied Perfumers (P.) Ltd. authority for?

The case is cited for various issues including the definition of capital assets, reassessment procedures under sections 153A and 153C, and the effect of clarificatory amendments.

PCIT, Central-3 v. Allied Perfumers (P.) Ltd. (124 Taxmann.com 358)

Q: How many judgments cite PCIT, Central-3 v. Allied Perfumers (P.) Ltd.?

54 judgments on BharatTax cite PCIT, Central-3 v. Allied Perfumers (P.) Ltd. (124 Taxmann.com 358), spanning 2021 to 2025.

Raghav Kumar, New Delhi vs. ACIT Central Circle-29, New Delhi

In the result, the appeal filed by the assessee being ITA

ITA 3215/DEL/2025[2021-22]Status: DisposedITAT Delhi15 Oct 2025AY 2021-22

Bench: Shri Satbeer Singh Godara & Shri S. Rifaur Rahman

For Appellant: Shri R.S. Singhvi, AdvocateFor Respondent: Shri Dayainder Singh Sidhu, CIT DR

Section 132Section 153CSection 69Section 69A

…ating document was found/seized during search, Assessing Officer has no jurisdiction to make an addition under section 68, while passing order under section 153A/153C - Held, yes [Para 7] [In favour of assessee] v. Pr. CIT v. Allied Perfumers (P.) Ltd. [2021] 431 ITR 237 (Delhi) Section 153C, read with section 68, of the Income-tax Act, 1961 - Search and seizure - Assessment of any other person (Incriminating material) - Assessment years 2001-02 and 2002-03 - Assessee filed its return of income which was processed under section 143(1) - Subsequently, a search and seizure operation under section 132 was conducted…

Raghav Kumar, Delhi vs. ACIT Central Circle 29, New Delhi

In the result, the appeal filed by the assessee being ITA

ITA 3214/DEL/2025[2020-21]Status: DisposedITAT Delhi15 Oct 2025AY 2020-21

Bench: Shri Satbeer Singh Godara & Shri S. Rifaur Rahman

For Appellant: Shri R.S. Singhvi, AdvocateFor Respondent: Shri Dayainder Singh Sidhu, CIT DR

Section 132Section 153CSection 69Section 69A

…ating document was found/seized during search, Assessing Officer has no jurisdiction to make an addition under section 68, while passing order under section 153A/153C - Held, yes [Para 7] [In favour of assessee] v. Pr. CIT v. Allied Perfumers (P.) Ltd. [2021] 431 ITR 237 (Delhi) Section 153C, read with section 68, of the Income-tax Act, 1961 - Search and seizure - Assessment of any other person (Incriminating material) - Assessment years 2001-02 and 2002-03 - Assessee filed its return of income which was processed under section 143(1) - Subsequently, a search and seizure operation under section 132 was conducted…

Smt. Sharada, Legal Heir of Late Shri. Muttegere Javaregowda Appaji., Shimoga vs. Deputy Commissioner of Income Tax, Central Circle 1 (4)., Queens Road, Bengaluru

In the result, appeal filed by the assessee is partly allowed

ITA 2098/BANG/2024[2020-2021]Status: DisposedITAT Bangalore19 Sept 2025AY 2020-2021

Bench: Shri Laxmi Prasad Sahu & Shri Soundararajan Kassessment Year : 2020-21 Smt. Sharada, Vs. Dcit, Legal Heir Of Late Shri. Muttegere Central Circle – 1(4), Javaregowda Appaji, Bangalore. Jq 1, New Town, Bhardravathi, Shimoga, Bhadravathi H.O 577 301, Karnataka. Pan : Apkpa 7777 B Appellant Respondent Assessee By : Shri. Balram R Rao, Advocate Revenue By : Shri. Subramanian S, Jcit(Dr)(Itat), Bangalore. Date Of Hearing : 19.08.2025 Date Of Pronouncement : 19.09.2025

For Appellant: Shri. Balram R Rao, AdvocateFor Respondent: Shri. Subramanian S, JCIT(DR)(ITAT), Bangalore

Section 131Section 132Section 132(4)Section 132oSection 142(1)Section 153C

…o(s).21528 of 2024. [2024] 165 taxmann.com 846. Dt: 20.08.2024.  Saksham Commodities Ltd V/s. Income Tax Officer in W P No: 1459 of 2024. [2024] 161taxamnn.com 485. Dt: 09.04.2024.  Principal Commissioner of Income Tax V/s. Allied Perfumers Pvt. Ltd. [2021] 431 ITR 237(Delhi). Dt: 14.12.2020. 8. On the other hand, learned DR relied on the Order of the lower authorities and he has filed written synopsis also supporting his arguments which is as under: Page 12 of 23 Page 13 of 23 Page 14 of 23 9. Considering the rival submissions and on perusal of the entire material available on record and Orders of authorities…

Assistant Commissioner of Income-Tax, Central Circle-3, Surat vs. Antique Exim Pvt. Ltd., Surat

In the result, appeals filed by the Assessee in ITA Nos

ITA 525/SRT/2023[2018-19]Status: DisposedITAT Surat23 Nov 2023AY 2018-19

Bench: Shri Pawan Singh, Hon'Ble & Dr. A. L. Saini, Hon'Ble(Physical Hearing) Sl.

For Appellant: Shri Pawan Jagetia, CA

Section 139Section 142(1)Section 143(2)Section 143(3)Section 145(3)Section 153(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, HON'BLE JUDICIAL MEMBER AND DR. A. L. SAINI, HON'BLE ACCOUNTANT MEMBER (Physical Hearing) Sl. ITA No. Asst. Name of Appellant Name of Respondent No. Year 1. 444/SRT/2023 2018-19 Saffron Gems Pvt. Ltd., The ACIT, 103, Vedant Complex, Central Circle-2, Bhojabhai Ni Sheri, Surat Mahidharpura, Surat – 395003 PAN: AANCS2828J 2. 512/SRT/2023 2018-19 The ACIT, Saffron Gems Pvt. Ltd., Central Circle-2, 103, Vedant Complex, Surat Bhojabhai Ni Sheri, Mahidharpura, Surat – 395003 PAN: AANCS2828J 3. 445/SRT/2023 2018-19 Antique Exim Pvt. Ltd.,…

Assistant Commissioner of Income-Tax, Central Circle-2, Surat vs. Tanman Jewels Pvt. Ltd., Surat

In the result, appeals filed by the Assessee in ITA Nos

ITA 521/SRT/2023[2018-19]Status: DisposedITAT Surat23 Nov 2023AY 2018-19

Bench: Shri Pawan Singh, Hon'Ble & Dr. A. L. Saini, Hon'Ble(Physical Hearing) Sl.

For Appellant: Shri Pawan Jagetia, CA

Section 139Section 142(1)Section 143(2)Section 143(3)Section 145(3)Section 153(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, HON'BLE JUDICIAL MEMBER AND DR. A. L. SAINI, HON'BLE ACCOUNTANT MEMBER (Physical Hearing) Sl. ITA No. Asst. Name of Appellant Name of Respondent No. Year 1. 444/SRT/2023 2018-19 Saffron Gems Pvt. Ltd., The ACIT, 103, Vedant Complex, Central Circle-2, Bhojabhai Ni Sheri, Surat Mahidharpura, Surat – 395003 PAN: AANCS2828J 2. 512/SRT/2023 2018-19 The ACIT, Saffron Gems Pvt. Ltd., Central Circle-2, 103, Vedant Complex, Surat Bhojabhai Ni Sheri, Mahidharpura, Surat – 395003 PAN: AANCS2828J 3. 445/SRT/2023 2018-19 Antique Exim Pvt. Ltd.,…

ACIT, Central Circle-3, Surat vs. Nobal Jewels Pvt. Ltd., Surat

In the result, appeals filed by the Assessee in ITA Nos

ITA 518/SRT/2023[2018-19]Status: DisposedITAT Surat23 Nov 2023AY 2018-19

Bench: Shri Pawan Singh, Hon'Ble & Dr. A. L. Saini, Hon'Ble(Physical Hearing) Sl.

For Appellant: Shri Pawan Jagetia, CA

Section 139Section 142(1)Section 143(2)Section 143(3)Section 145(3)Section 153(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, HON'BLE JUDICIAL MEMBER AND DR. A. L. SAINI, HON'BLE ACCOUNTANT MEMBER (Physical Hearing) Sl. ITA No. Asst. Name of Appellant Name of Respondent No. Year 1. 444/SRT/2023 2018-19 Saffron Gems Pvt. Ltd., The ACIT, 103, Vedant Complex, Central Circle-2, Bhojabhai Ni Sheri, Surat Mahidharpura, Surat – 395003 PAN: AANCS2828J 2. 512/SRT/2023 2018-19 The ACIT, Saffron Gems Pvt. Ltd., Central Circle-2, 103, Vedant Complex, Surat Bhojabhai Ni Sheri, Mahidharpura, Surat – 395003 PAN: AANCS2828J 3. 445/SRT/2023 2018-19 Antique Exim Pvt. Ltd.,…

Assistant Commissioner of Income Tax, Central Circle-2, Surat vs. Saffron Gems Pvt. Ltd., Surat

In the result, appeals filed by the Assessee in ITA Nos

ITA 512/SRT/2023[2018-19]Status: DisposedITAT Surat23 Nov 2023AY 2018-19

Bench: Shri Pawan Singh, Hon'Ble & Dr. A. L. Saini, Hon'Ble(Physical Hearing) Sl.

For Appellant: Shri Pawan Jagetia, CA

Section 139Section 142(1)Section 143(2)Section 143(3)Section 145(3)Section 153(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, HON'BLE JUDICIAL MEMBER AND DR. A. L. SAINI, HON'BLE ACCOUNTANT MEMBER (Physical Hearing) Sl. ITA No. Asst. Name of Appellant Name of Respondent No. Year 1. 444/SRT/2023 2018-19 Saffron Gems Pvt. Ltd., The ACIT, 103, Vedant Complex, Central Circle-2, Bhojabhai Ni Sheri, Surat Mahidharpura, Surat – 395003 PAN: AANCS2828J 2. 512/SRT/2023 2018-19 The ACIT, Saffron Gems Pvt. Ltd., Central Circle-2, 103, Vedant Complex, Surat Bhojabhai Ni Sheri, Mahidharpura, Surat – 395003 PAN: AANCS2828J 3. 445/SRT/2023 2018-19 Antique Exim Pvt. Ltd.,…

Nobal Jewels Pvt Ltd, Surat vs. Asst Commissioner of Income Tax, Surat

In the result, appeals filed by the Assessee in ITA Nos

ITA 468/SRT/2023[2018-19]Status: DisposedITAT Surat23 Nov 2023AY 2018-19

Bench: Shri Pawan Singh, Hon'Ble & Dr. A. L. Saini, Hon'Ble(Physical Hearing) Sl.

For Appellant: Shri Pawan Jagetia, CA

Section 139Section 142(1)Section 143(2)Section 143(3)Section 145(3)Section 153(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, HON'BLE JUDICIAL MEMBER AND DR. A. L. SAINI, HON'BLE ACCOUNTANT MEMBER (Physical Hearing) Sl. ITA No. Asst. Name of Appellant Name of Respondent No. Year 1. 444/SRT/2023 2018-19 Saffron Gems Pvt. Ltd., The ACIT, 103, Vedant Complex, Central Circle-2, Bhojabhai Ni Sheri, Surat Mahidharpura, Surat – 395003 PAN: AANCS2828J 2. 512/SRT/2023 2018-19 The ACIT, Saffron Gems Pvt. Ltd., Central Circle-2, 103, Vedant Complex, Surat Bhojabhai Ni Sheri, Mahidharpura, Surat – 395003 PAN: AANCS2828J 3. 445/SRT/2023 2018-19 Antique Exim Pvt. Ltd.,…

Tanman Jewels Pvt Ltd, Surat vs. Asst. Commissioner of Income Tax, Central Circle-2, Surat

In the result, appeals filed by the Assessee in ITA Nos

ITA 446/SRT/2023[2018-19]Status: DisposedITAT Surat23 Nov 2023AY 2018-19

Bench: Shri Pawan Singh, Hon'Ble & Dr. A. L. Saini, Hon'Ble(Physical Hearing) Sl.

For Appellant: Shri Pawan Jagetia, CA

Section 139Section 142(1)Section 143(2)Section 143(3)Section 145(3)Section 153(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, HON'BLE JUDICIAL MEMBER AND DR. A. L. SAINI, HON'BLE ACCOUNTANT MEMBER (Physical Hearing) Sl. ITA No. Asst. Name of Appellant Name of Respondent No. Year 1. 444/SRT/2023 2018-19 Saffron Gems Pvt. Ltd., The ACIT, 103, Vedant Complex, Central Circle-2, Bhojabhai Ni Sheri, Surat Mahidharpura, Surat – 395003 PAN: AANCS2828J 2. 512/SRT/2023 2018-19 The ACIT, Saffron Gems Pvt. Ltd., Central Circle-2, 103, Vedant Complex, Surat Bhojabhai Ni Sheri, Mahidharpura, Surat – 395003 PAN: AANCS2828J 3. 445/SRT/2023 2018-19 Antique Exim Pvt. Ltd.,…

Antique Exim Pvt. Ltd, Surat vs. Asstt. Commissioner of Income Tax, Central Circle-3, Surat

In the result, appeals filed by the Assessee in ITA Nos

ITA 445/SRT/2023[2018-19]Status: DisposedITAT Surat23 Nov 2023AY 2018-19

Bench: Shri Pawan Singh, Hon'Ble & Dr. A. L. Saini, Hon'Ble(Physical Hearing) Sl.

For Appellant: Shri Pawan Jagetia, CA

Section 139Section 142(1)Section 143(2)Section 143(3)Section 145(3)Section 153(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, HON'BLE JUDICIAL MEMBER AND DR. A. L. SAINI, HON'BLE ACCOUNTANT MEMBER (Physical Hearing) Sl. ITA No. Asst. Name of Appellant Name of Respondent No. Year 1. 444/SRT/2023 2018-19 Saffron Gems Pvt. Ltd., The ACIT, 103, Vedant Complex, Central Circle-2, Bhojabhai Ni Sheri, Surat Mahidharpura, Surat – 395003 PAN: AANCS2828J 2. 512/SRT/2023 2018-19 The ACIT, Saffron Gems Pvt. Ltd., Central Circle-2, 103, Vedant Complex, Surat Bhojabhai Ni Sheri, Mahidharpura, Surat – 395003 PAN: AANCS2828J 3. 445/SRT/2023 2018-19 Antique Exim Pvt. Ltd.,…

Saffron Gems Pvt Ltd, Surat vs. Asst. Commissioner of Income Tax, Central Circle-2, Surat

In the result, appeals filed by the Assessee in ITA Nos

ITA 444/SRT/2023[2018-19]Status: DisposedITAT Surat23 Nov 2023AY 2018-19

Bench: Shri Pawan Singh, Hon'Ble & Dr. A. L. Saini, Hon'Ble(Physical Hearing) Sl.

For Appellant: Shri Pawan Jagetia, CA

Section 139Section 142(1)Section 143(2)Section 143(3)Section 145(3)Section 153(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, HON'BLE JUDICIAL MEMBER AND DR. A. L. SAINI, HON'BLE ACCOUNTANT MEMBER (Physical Hearing) Sl. ITA No. Asst. Name of Appellant Name of Respondent No. Year 1. 444/SRT/2023 2018-19 Saffron Gems Pvt. Ltd., The ACIT, 103, Vedant Complex, Central Circle-2, Bhojabhai Ni Sheri, Surat Mahidharpura, Surat – 395003 PAN: AANCS2828J 2. 512/SRT/2023 2018-19 The ACIT, Saffron Gems Pvt. Ltd., Central Circle-2, 103, Vedant Complex, Surat Bhojabhai Ni Sheri, Mahidharpura, Surat – 395003 PAN: AANCS2828J 3. 445/SRT/2023 2018-19 Antique Exim Pvt. Ltd.,…

DCIT, CC-7(3), Mumbai vs. Satish Jagannath Aggarwal, Mumbai

In the result, the appeal of the revenue stand dismissed

ITA 2818/MUM/2022[2014-15]Status: DisposedITAT Mumbai20 Apr 2023AY 2014-15

For Appellant: Rushabh MehtaFor Respondent: Krishna Kumar

Section 132Section 143(3)Section 153Section 153ASection 153CSection 158B

…P a g e | 1 DCIT, CC-6(3) Vs. Satish Jagannath Aggarwal IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI ABY T VARKEY, JUDICIAL MEMBER & SHRI AMARJIT SINGH, ACCOUNTANT MEMBER Deputy Commissioner of Vs. Satish Jagannath Income Tax, CC-6(3) Aggarwal, Room No. 655, Aaykar Jagan Kutir Sher E Bhavan, M.K. Road, Punjab, Mahakali Caves Mumbai – 400020 Road, Andheri (East) Mumbai – 400093 स्थायी लेखा सं./जीआइआर सं./PAN/GIR No: AADPA6712G Appellant .. Respondent Appellant by : Rushabh Mehta Respondent by : Krishna Kumar Date of Hearing 10.04.2023 Date of Pronouncement 20.04.2023 आदेश / O R D E R Per…

ACIT, Central Circle-2(1), Mumbai vs. M/S Rishabraj Infra Pvt. Ltd, Mumbai

In the result, the appeal filed by the revenue is dismissed

ITA 3246/MUM/2022[2015-16]Status: DisposedITAT Mumbai05 Apr 2023AY 2015-16

Bench: Shri B R Baskaran & Shir Pavan Kumar Gadaleita Nos. 3246/Mum/2022 (A.Y: 2015-16) Acit, C.Circle -2(1), Vs. Rishabraj Infrapvtltd., Old Cgo Bldg, 804, 212, 2Nd Floor, B Wing, 8Th Floor, M.K. Road, Bldg No. 3, Hari Om Mumbai – 400020. Plaza, Mg Road, Boravali (E), Mumbai-400066. Pan/Gir No. : Aadcv2975P Appellant .. Respondent Appellant By : Ms.Riddhi Mishra.Dr Revenue By : Mr.Karan Jain.Ar Date Of Hearing 18.04.2023 Date Of Pronouncement 24.04.2023 आदेश / O R D E R Per Pavan Kumar Gadale Jm: The Revenue Has Filed The Appeal Against The Order Of The Commissioner Of Income Tax (Appeals)-48, Mumbai Passed U/Sec 250 Of The Act. The Revenue Has Raised The Following Grounds Of Appeal:

For Appellant: Ms.Riddhi Mishra.DRFor Respondent: Mr.Karan Jain.AR

Section 143(2)Section 143(3)Section 153ASection 153CSection 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI B R BASKARAN, ACCOUNTANT MEMBER & SHIR PAVAN KUMAR GADALE, JUDICIAL MEMBER ITA Nos. 3246/Mum/2022 (A.Y: 2015-16) ACIT, C.Circle -2(1), Vs. Rishabraj InfraPvtLtd., Old CGO Bldg, 804, 212, 2nd Floor, B Wing, 8th Floor, M.K. Road, Bldg No. 3, Hari Om Mumbai – 400020. Plaza, MG Road, Boravali (E), Mumbai-400066. PAN/GIR No. : AADCV2975P Appellant .. Respondent Appellant by : Ms.Riddhi Mishra.DR Revenue by : Mr.Karan Jain.AR Date of Hearing 18.04.2023 Date of Pronouncement 24.04.2023 आदेश / O R D E R PER PAVAN KUMAR GADALE JM: The revenue has file…

DCIT Cir 4(2) (1), Mumbai vs. M/S. Gemini Engi Fab Ltd, Mumbai

ITA 1457/MUM/2022[2011-12]Status: DisposedITAT Mumbai22 Dec 2022AY 2011-12

Bench: Shri Kuldip Singh & Shri Amarjit Singhassessment Year: 2011-12

For Appellant: Shri Rutuja Pawar, A.RFor Respondent: Shri Ashok Kumar Kardam, D.R

Section 144Section 153ASection 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “G”, MUMBAI BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER AND SHRI AMARJIT SINGH, ACCOUNTANT MEMBER Assessment Year: 2011-12 Dy. Commissioner of M/s. Gemini Engi Fab Income Tax, Ltd., Circle 4(2)(1), 501, Palm Spring, Vs. Room No.642, 6th Floor, Link Road, Aayakar Bhavan, Malad (E), M.K. Road, Mumbai – 400 064 Mumbai - 400020 PAN: AAACG7948N (Appellant) (Respondent) Present for: Assessee by : Shri Rutuja Pawar, A.R. Shri Hetal Laghve, A.R. Revenue by : Shri Ashok Kumar Kardam, D.R. Date of Hearing : 04 . 10 . 2022 Date of Pronouncement : 22 . 12 . 2022 O R D E R…

Deputy Commissioner of Income Tax, 3(3)(1), Mumbai vs. M/S Jinesh Ashwinkumar Matalia, Mumbai

In the result, the appeals of the revenue i

ITA 1324/MUM/2022[2015-2016]Status: DisposedITAT Mumbai16 Dec 2022AY 2015-2016

Bench: Shri Amarjit Singh & Ms. Kavitha Rajagopal

For Appellant: Shailesh ParmarFor Respondent: Hemantkumar Chimanlal

Section 132Section 153CSection 69C

…ITA Nos. 132 to1324/Mum/2022 & C.O. 117 to 120/Mum/2022 1 Deputy Commissioner of Income Tax-3(3)(1) Vs. M/s Jinesh Ashwinkumar Matalia IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SHRI AMARJIT SINGH, ACCOUNTANT MEMBER & MS. KAVITHA RAJAGOPAL, JUDICIAL MEMBER ITA Nos. 1321 to 1324/Mum/2022 (A.Ys.2011-12 to 2013-14 & 2015-16) Deputy Commissioner of Vs. M/s Jinesh Ashwinkumar Income Tax-3(3)(1) Matalia, Adarsh Classic Room No. 668, Aaykar A-302, Adarsh Vihar, Bhavan, M.K. Road, Off Marve Road Malad (W) Churchgate, Mumbai 400064 400020 स्थायी लेखा सं./जीआइआर सं./ PAN/GIR No: AGIPM8067F Appellan…

Deputy Commissioner of Income Tax, 3(3)(1)., Mumbai vs. M/S Jinesh Ashwingkumar Matalia, Mumbai

In the result, the appeals of the revenue i

ITA 1321/MUM/2022[2011-2012]Status: DisposedITAT Mumbai16 Dec 2022AY 2011-2012

Bench: Shri Amarjit Singh & Ms. Kavitha Rajagopal

For Appellant: Shailesh ParmarFor Respondent: Hemantkumar Chimanlal

Section 132Section 153CSection 69C

…ITA Nos. 132 to1324/Mum/2022 & C.O. 117 to 120/Mum/2022 1 Deputy Commissioner of Income Tax-3(3)(1) Vs. M/s Jinesh Ashwinkumar Matalia IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SHRI AMARJIT SINGH, ACCOUNTANT MEMBER & MS. KAVITHA RAJAGOPAL, JUDICIAL MEMBER ITA Nos. 1321 to 1324/Mum/2022 (A.Ys.2011-12 to 2013-14 & 2015-16) Deputy Commissioner of Vs. M/s Jinesh Ashwinkumar Income Tax-3(3)(1) Matalia, Adarsh Classic Room No. 668, Aaykar A-302, Adarsh Vihar, Bhavan, M.K. Road, Off Marve Road Malad (W) Churchgate, Mumbai 400064 400020 स्थायी लेखा सं./जीआइआर सं./ PAN/GIR No: AGIPM8067F Appellan…

ACIT, CC- 2(1), Mumbai vs. Goldmedal Electricals Pvt. Ltd., Karnataka

In the result, the appeal

ITA 2165/MUM/2022[2014-15]Status: DisposedITAT Mumbai29 Nov 2022AY 2014-15

Bench: Shri Om Prakash Kant () & Shri Rahul Chaudhary () Assessment Year: 2014-15 & Assessment Year: 2015-16 & Assessment Year: 2016-17 & Assessment Year: 2017-18 & Assessment Year: 2018-19 & Assessment Year: 2019-2020 Acit, Central Circle-2(1), M/S Goldmedal Electricals Pvt. Ltd., Old Cgo Building, 804, No. 7 G.K. Temple Street, Chickpet Vs. 8Th Floor, M.K. Road, Cross Bengaluru, Mumbai-400020. Karnataka-560 053 Pan No. Aaccg 9397 F Appellant Respondent Revenue By : Mr. Ashok Kumar Kardam, Cit- Dr : Assessee By None Date Of Hearing : 27/10/2022 : Date Of Pronouncement 28/11/2022

For Respondent: Mr. Ashok Kumar Kardam, CIT- DR

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “G” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI RAHUL CHAUDHARY (JUDICIAL MEMBER) Assessment Year: 2014-15 & Assessment Year: 2015-16 & Assessment Year: 2016-17 & Assessment Year: 2017-18 & Assessment Year: 2018-19 & Assessment Year: 2019-2020 ACIT, Central Circle-2(1), M/s Goldmedal Electricals Pvt. Ltd., Old CGO Building, 804, No. 7 G.K. Temple Street, Chickpet Vs. 8th Floor, M.K. Road, Cross Bengaluru, Mumbai-400020. Karnataka-560 053 PAN No. AACCG 9397 F Appellant Respondent Revenue by : Mr. Ashok Kumar Kardam, CIT- DR : Assessee by None Da…

ACIT, CC- 2(1), Mumbai vs. Goldmedal Electricals Pvt. Ltd., Karnataka

In the result, the appeal

ITA 2164/MUM/2022[2015-16]Status: DisposedITAT Mumbai29 Nov 2022AY 2015-16

Bench: Shri Om Prakash Kant () & Shri Rahul Chaudhary () Assessment Year: 2014-15 & Assessment Year: 2015-16 & Assessment Year: 2016-17 & Assessment Year: 2017-18 & Assessment Year: 2018-19 & Assessment Year: 2019-2020 Acit, Central Circle-2(1), M/S Goldmedal Electricals Pvt. Ltd., Old Cgo Building, 804, No. 7 G.K. Temple Street, Chickpet Vs. 8Th Floor, M.K. Road, Cross Bengaluru, Mumbai-400020. Karnataka-560 053 Pan No. Aaccg 9397 F Appellant Respondent Revenue By : Mr. Ashok Kumar Kardam, Cit- Dr : Assessee By None Date Of Hearing : 27/10/2022 : Date Of Pronouncement 28/11/2022

For Respondent: Mr. Ashok Kumar Kardam, CIT- DR

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “G” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI RAHUL CHAUDHARY (JUDICIAL MEMBER) Assessment Year: 2014-15 & Assessment Year: 2015-16 & Assessment Year: 2016-17 & Assessment Year: 2017-18 & Assessment Year: 2018-19 & Assessment Year: 2019-2020 ACIT, Central Circle-2(1), M/s Goldmedal Electricals Pvt. Ltd., Old CGO Building, 804, No. 7 G.K. Temple Street, Chickpet Vs. 8th Floor, M.K. Road, Cross Bengaluru, Mumbai-400020. Karnataka-560 053 PAN No. AACCG 9397 F Appellant Respondent Revenue by : Mr. Ashok Kumar Kardam, CIT- DR : Assessee by None Da…

ACIT, CC- 2(1), Mumbai vs. Goldmedal Electricals Pvt. Ltd., Bengaluru

In the result, the appeal

ITA 2163/MUM/2022[2016-17]Status: DisposedITAT Mumbai29 Nov 2022AY 2016-17

Bench: Shri Om Prakash Kant () & Shri Rahul Chaudhary () Assessment Year: 2014-15 & Assessment Year: 2015-16 & Assessment Year: 2016-17 & Assessment Year: 2017-18 & Assessment Year: 2018-19 & Assessment Year: 2019-2020 Acit, Central Circle-2(1), M/S Goldmedal Electricals Pvt. Ltd., Old Cgo Building, 804, No. 7 G.K. Temple Street, Chickpet Vs. 8Th Floor, M.K. Road, Cross Bengaluru, Mumbai-400020. Karnataka-560 053 Pan No. Aaccg 9397 F Appellant Respondent Revenue By : Mr. Ashok Kumar Kardam, Cit- Dr : Assessee By None Date Of Hearing : 27/10/2022 : Date Of Pronouncement 28/11/2022

For Respondent: Mr. Ashok Kumar Kardam, CIT- DR

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “G” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI RAHUL CHAUDHARY (JUDICIAL MEMBER) Assessment Year: 2014-15 & Assessment Year: 2015-16 & Assessment Year: 2016-17 & Assessment Year: 2017-18 & Assessment Year: 2018-19 & Assessment Year: 2019-2020 ACIT, Central Circle-2(1), M/s Goldmedal Electricals Pvt. Ltd., Old CGO Building, 804, No. 7 G.K. Temple Street, Chickpet Vs. 8th Floor, M.K. Road, Cross Bengaluru, Mumbai-400020. Karnataka-560 053 PAN No. AACCG 9397 F Appellant Respondent Revenue by : Mr. Ashok Kumar Kardam, CIT- DR : Assessee by None Da…

ACIT, CC- 2(1), Mumbai vs. Goldmedal Electricals Pvt. Ltd., Mumbai

In the result, the appeal

ITA 2162/MUM/2022[2017-18]Status: DisposedITAT Mumbai29 Nov 2022AY 2017-18

Bench: Shri Om Prakash Kant () & Shri Rahul Chaudhary () Assessment Year: 2014-15 & Assessment Year: 2015-16 & Assessment Year: 2016-17 & Assessment Year: 2017-18 & Assessment Year: 2018-19 & Assessment Year: 2019-2020 Acit, Central Circle-2(1), M/S Goldmedal Electricals Pvt. Ltd., Old Cgo Building, 804, No. 7 G.K. Temple Street, Chickpet Vs. 8Th Floor, M.K. Road, Cross Bengaluru, Mumbai-400020. Karnataka-560 053 Pan No. Aaccg 9397 F Appellant Respondent Revenue By : Mr. Ashok Kumar Kardam, Cit- Dr : Assessee By None Date Of Hearing : 27/10/2022 : Date Of Pronouncement 28/11/2022

For Respondent: Mr. Ashok Kumar Kardam, CIT- DR

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “G” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI RAHUL CHAUDHARY (JUDICIAL MEMBER) Assessment Year: 2014-15 & Assessment Year: 2015-16 & Assessment Year: 2016-17 & Assessment Year: 2017-18 & Assessment Year: 2018-19 & Assessment Year: 2019-2020 ACIT, Central Circle-2(1), M/s Goldmedal Electricals Pvt. Ltd., Old CGO Building, 804, No. 7 G.K. Temple Street, Chickpet Vs. 8th Floor, M.K. Road, Cross Bengaluru, Mumbai-400020. Karnataka-560 053 PAN No. AACCG 9397 F Appellant Respondent Revenue by : Mr. Ashok Kumar Kardam, CIT- DR : Assessee by None Da…

PCIT, Central-3 v. Allied Perfumers (P.) Ltd.

What is PCIT, Central-3 v. Allied Perfumers (P.) Ltd. authority for?

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Judgments citing PCIT, Central-3 v. Allied Perfumers (P.) Ltd.

Raghav Kumar, New Delhi vs. ACIT Central Circle-29, New Delhi

Raghav Kumar, Delhi vs. ACIT Central Circle 29, New Delhi

Smt. Sharada, Legal Heir of Late Shri. Muttegere Javaregowda Appaji., Shimoga vs. Deputy Commissioner of Income Tax, Central Circle 1 (4)., Queens Road, Bengaluru

Assistant Commissioner of Income-Tax, Central Circle-3, Surat vs. Antique Exim Pvt. Ltd., Surat

Assistant Commissioner of Income-Tax, Central Circle-2, Surat vs. Tanman Jewels Pvt. Ltd., Surat

ACIT, Central Circle-3, Surat vs. Nobal Jewels Pvt. Ltd., Surat

Assistant Commissioner of Income Tax, Central Circle-2, Surat vs. Saffron Gems Pvt. Ltd., Surat

Nobal Jewels Pvt Ltd, Surat vs. Asst Commissioner of Income Tax, Surat

Tanman Jewels Pvt Ltd, Surat vs. Asst. Commissioner of Income Tax, Central Circle-2, Surat

Antique Exim Pvt. Ltd, Surat vs. Asstt. Commissioner of Income Tax, Central Circle-3, Surat

Saffron Gems Pvt Ltd, Surat vs. Asst. Commissioner of Income Tax, Central Circle-2, Surat

DCIT, CC-7(3), Mumbai vs. Satish Jagannath Aggarwal, Mumbai

ACIT, Central Circle-2(1), Mumbai vs. M/S Rishabraj Infra Pvt. Ltd, Mumbai

DCIT Cir 4(2) (1), Mumbai vs. M/S. Gemini Engi Fab Ltd, Mumbai

Deputy Commissioner of Income Tax, 3(3)(1), Mumbai vs. M/S Jinesh Ashwinkumar Matalia, Mumbai

Deputy Commissioner of Income Tax, 3(3)(1)., Mumbai vs. M/S Jinesh Ashwingkumar Matalia, Mumbai

ACIT, CC- 2(1), Mumbai vs. Goldmedal Electricals Pvt. Ltd., Karnataka

ACIT, CC- 2(1), Mumbai vs. Goldmedal Electricals Pvt. Ltd., Karnataka

ACIT, CC- 2(1), Mumbai vs. Goldmedal Electricals Pvt. Ltd., Bengaluru

ACIT, CC- 2(1), Mumbai vs. Goldmedal Electricals Pvt. Ltd., Mumbai