PCIT-1 v. KFC Exports Pvt. Ltd. (172 Taxmann.com 157)

Income Tax Officer Ward-12(2)(1), Mumbai vs. Devraj Multitrade Private Limited, Mumbai

In the result, the appeals of the revenue are dismissed for AYs 2014-15,

ITA 3550/MUM/2023[2016-17]Status: DisposedITAT Mumbai27 Jun 2025AY 2016-17

Bench: Shri Rahul Chaudhary & Smt. Renu Jauhriआयकर अपील सुं./Ita No. 3513/Mum/2023 (नििाारण वर्ा / Assessment Year :2013-14) आयकर अपील सुं./Ita No. 3512/Mum/2023 (नििाारण वर्ा / Assessment Year :2014-15) आयकर अपील सुं./Ita No. 3511/Mum/2023 (नििाारण वर्ा / Assessment Year :2015-16) आयकर अपील सुं./Ita No. 3550/Mum/2023 (नििाारण वर्ा / Assessment Year :2016-17)

For Appellant: Shri Ketan VajaniFor Respondent: Smt. Sanyogita Nagpal

Section 144Section 250Section 68

…|आयकर अपीलीय न्यायाधिकरण न्यायपीठ, म ुंबई| IN THE INCOME-TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER & SMT. RENU JAUHRI, ACCOUNTANT MEMBER आयकर अपील सुं./ITA No. 3513/MUM/2023 (नििाारण वर्ा / Assessment Year :2013-14) आयकर अपील सुं./ITA No. 3512/MUM/2023 (नििाारण वर्ा / Assessment Year :2014-15) आयकर अपील सुं./ITA No. 3511/MUM/2023 (नििाारण वर्ा / Assessment Year :2015-16) आयकर अपील सुं./ITA No. 3550/MUM/2023 (नििाारण वर्ा / Assessment Year :2016-17) ITO – Ward- 12(2)(1), v/s. Devraj Multitrade Pvt. Ltd. Mumbai बिाम 104, Thakkar Palace, Room No. 145, 1st Floor, Jankalyan…

Income Tax Officer - Ward-12(2)(1), Mumbai vs. Devraj Multitrade Private Limited, Mumbai

In the result, the appeals of the revenue are dismissed for AYs 2014-15,

ITA 3513/MUM/2023[2013-14]Status: DisposedITAT Mumbai27 Jun 2025AY 2013-14

Bench: Shri Rahul Chaudhary & Smt. Renu Jauhriआयकर अपील सुं./Ita No. 3513/Mum/2023 (नििाारण वर्ा / Assessment Year :2013-14) आयकर अपील सुं./Ita No. 3512/Mum/2023 (नििाारण वर्ा / Assessment Year :2014-15) आयकर अपील सुं./Ita No. 3511/Mum/2023 (नििाारण वर्ा / Assessment Year :2015-16) आयकर अपील सुं./Ita No. 3550/Mum/2023 (नििाारण वर्ा / Assessment Year :2016-17)

For Appellant: Shri Ketan VajaniFor Respondent: Smt. Sanyogita Nagpal

Section 144Section 250Section 68

…|आयकर अपीलीय न्यायाधिकरण न्यायपीठ, म ुंबई| IN THE INCOME-TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER & SMT. RENU JAUHRI, ACCOUNTANT MEMBER आयकर अपील सुं./ITA No. 3513/MUM/2023 (नििाारण वर्ा / Assessment Year :2013-14) आयकर अपील सुं./ITA No. 3512/MUM/2023 (नििाारण वर्ा / Assessment Year :2014-15) आयकर अपील सुं./ITA No. 3511/MUM/2023 (नििाारण वर्ा / Assessment Year :2015-16) आयकर अपील सुं./ITA No. 3550/MUM/2023 (नििाारण वर्ा / Assessment Year :2016-17) ITO – Ward- 12(2)(1), v/s. Devraj Multitrade Pvt. Ltd. Mumbai बिाम 104, Thakkar Palace, Room No. 145, 1st Floor, Jankalyan…

Income Tax Officer - Ward-12(2)(1), Mumbai vs. Devraj Multitrade Private Limited, Mumbai

In the result, the appeals of the revenue are dismissed for AYs 2014-15,

ITA 3512/MUM/2023[2014-15]Status: DisposedITAT Mumbai27 Jun 2025AY 2014-15

Bench: Shri Rahul Chaudhary & Smt. Renu Jauhriआयकर अपील सुं./Ita No. 3513/Mum/2023 (नििाारण वर्ा / Assessment Year :2013-14) आयकर अपील सुं./Ita No. 3512/Mum/2023 (नििाारण वर्ा / Assessment Year :2014-15) आयकर अपील सुं./Ita No. 3511/Mum/2023 (नििाारण वर्ा / Assessment Year :2015-16) आयकर अपील सुं./Ita No. 3550/Mum/2023 (नििाारण वर्ा / Assessment Year :2016-17)

For Appellant: Shri Ketan VajaniFor Respondent: Smt. Sanyogita Nagpal

Section 144Section 250Section 68

…|आयकर अपीलीय न्यायाधिकरण न्यायपीठ, म ुंबई| IN THE INCOME-TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER & SMT. RENU JAUHRI, ACCOUNTANT MEMBER आयकर अपील सुं./ITA No. 3513/MUM/2023 (नििाारण वर्ा / Assessment Year :2013-14) आयकर अपील सुं./ITA No. 3512/MUM/2023 (नििाारण वर्ा / Assessment Year :2014-15) आयकर अपील सुं./ITA No. 3511/MUM/2023 (नििाारण वर्ा / Assessment Year :2015-16) आयकर अपील सुं./ITA No. 3550/MUM/2023 (नििाारण वर्ा / Assessment Year :2016-17) ITO – Ward- 12(2)(1), v/s. Devraj Multitrade Pvt. Ltd. Mumbai बिाम 104, Thakkar Palace, Room No. 145, 1st Floor, Jankalyan…

Income Tax Officer Ward-12(2)(1), Mumbai vs. Devraj Multitrade Private Limited, Mumbai

In the result, the appeals of the revenue are dismissed for AYs 2014-15,

ITA 3511/MUM/2023[2015-16]Status: DisposedITAT Mumbai27 Jun 2025AY 2015-16

Bench: Shri Rahul Chaudhary & Smt. Renu Jauhriआयकर अपील सुं./Ita No. 3513/Mum/2023 (नििाारण वर्ा / Assessment Year :2013-14) आयकर अपील सुं./Ita No. 3512/Mum/2023 (नििाारण वर्ा / Assessment Year :2014-15) आयकर अपील सुं./Ita No. 3511/Mum/2023 (नििाारण वर्ा / Assessment Year :2015-16) आयकर अपील सुं./Ita No. 3550/Mum/2023 (नििाारण वर्ा / Assessment Year :2016-17)

For Appellant: Shri Ketan VajaniFor Respondent: Smt. Sanyogita Nagpal

Section 144Section 250Section 68

…|आयकर अपीलीय न्यायाधिकरण न्यायपीठ, म ुंबई| IN THE INCOME-TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER & SMT. RENU JAUHRI, ACCOUNTANT MEMBER आयकर अपील सुं./ITA No. 3513/MUM/2023 (नििाारण वर्ा / Assessment Year :2013-14) आयकर अपील सुं./ITA No. 3512/MUM/2023 (नििाारण वर्ा / Assessment Year :2014-15) आयकर अपील सुं./ITA No. 3511/MUM/2023 (नििाारण वर्ा / Assessment Year :2015-16) आयकर अपील सुं./ITA No. 3550/MUM/2023 (नििाारण वर्ा / Assessment Year :2016-17) ITO – Ward- 12(2)(1), v/s. Devraj Multitrade Pvt. Ltd. Mumbai बिाम 104, Thakkar Palace, Room No. 145, 1st Floor, Jankalyan…

Shri Kamlesh Deoraj Jain, Gandhidham Kutchh vs. The ITO Ward 1, Gandhidham

In the result, appeal filed by the assessee is allowed

ITA 62/RJT/2025[2018-19]Status: DisposedITAT Rajkot21 May 2025AY 2018-19

Bench: Dr. Arjun Lal Saini & Shri Dinesh Mohan Sinhaआयकर अपील सं./Ita No. 62/Rjt/2025 ("नधा"रण वष"/Assessment Year: (2018-19) Kamlesh Deoraj Jain Income Tax Officer, Ward-1, Plot No 35-36, Devashish Gandhidham, Income Tax Vs. Sector-5 Gandhidham 370201 Office, Plot No.32, Sector No.3, Near Iffco Colony, Gandhidham-370 201 "ायी लेखा सं./जीआइआरसं./Pan/Gir No.: Adopj1769Q (अपीलाथ"/Appellant) (""थ"/Respondent)

For Appellant: Shri Kalpesh Doshi, ARFor Respondent: Shri Sanjay Puglia, CIT-D.R

Section 144ASection 145(3)Section 147Section 148Section 250Section 68

…ITA No. 62/RJT/2025 (A.Y:18-19) Kamlesh Deoraj Jain आयकर अपील"य अ"धकरण,राजकोट "यायपीठ, राजकोट। IN THE INCOMETAXAPPELLATE TRIBUNAL, RAJKOT BENCH: RAJKOT BEFORE DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER and SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER आयकर अपील सं./ITA No. 62/RJT/2025 ("नधा"रण वष"/Assessment Year: (2018-19) Kamlesh Deoraj Jain Income Tax Officer, Ward-1, Plot No 35-36, Devashish Gandhidham, Income Tax Vs. Sector-5 Gandhidham 370201 Office, Plot No.32, Sector No.3, Near IFFCO Colony, Gandhidham-370 201 "ायी लेखा सं./जीआइआरसं./PAN/GIR No.: ADOPJ1769Q (अपीलाथ"/Appellant) (""थ"/Respondent) िनधा"रती की ओर से…

PCIT-1 v. KFC Exports Pvt. Ltd.

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Judgments citing PCIT-1 v. KFC Exports Pvt. Ltd.

Income Tax Officer Ward-12(2)(1), Mumbai vs. Devraj Multitrade Private Limited, Mumbai

Income Tax Officer - Ward-12(2)(1), Mumbai vs. Devraj Multitrade Private Limited, Mumbai

Income Tax Officer - Ward-12(2)(1), Mumbai vs. Devraj Multitrade Private Limited, Mumbai

Income Tax Officer Ward-12(2)(1), Mumbai vs. Devraj Multitrade Private Limited, Mumbai

Shri Kamlesh Deoraj Jain, Gandhidham Kutchh vs. The ITO Ward 1, Gandhidham