PCIT-1, Kolkata v. Ambition Agencies (P.) Ltd.

134 Taxmann.com 5High Court2022#19023 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,356 Indian tax judgments — from 2022 to 2025.

Sections most often in play

Section 143(3)Section 144B Section 69C

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Judgments citing PCIT-1, Kolkata v. Ambition Agencies (P.) Ltd.

DCIT-42(1)(1), Mumbai vs. Bharat Ratilal Shah, Mumbai

In the result, the appeal is dismissed

ITA 383/MUM/2025[2018-19]Status: DisposedITAT Mumbai10 Mar 2025AY 2018-19

Bench: Justice (Retd.) C.V. Bhadang & Shri B.R. Baskaran: A.Y. : 2018-19

For Appellant: Shri Gaurav BansalFor Respondent: Shri Alok Kumar

Section 143(3)Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “B”, MUMBAI BEFORE JUSTICE (RETD.) C.V. BHADANG, PRESIDENT AND SHRI B.R. BASKARAN, ACCOUNTANT MEMBER : A.Y. : 2018-19 Dy. Commissioner of Income Tax- Vs. Bharat Ratilal Shah 42(1)(1), Mumbai. (Appellant) 205, Nandkuvar Apartment, Factor Lane, Borivali (W), Mumbai 400 092. PAN : AAKPS3234J (Respondent) CO NO. 45/MUM/2025 : A.Y. : 2018-19 (in ITA NO. 383/MUM/2025) Bharat Ratilal Shah Vs. Dy. Commissioner of Income Tax- 205, Nandkuvar Apartment, 42(1)(1), Mumbai. (Respondent) Factor Lane, Borivali (W), Mumbai 400 092. PAN : AAKPS3234J (Cross Objector) Assessee b…

M/S Wisley Real Estate Pvt. Ltd., Kolkata vs. ITO, Ward-11(3), Kolkata

In the result, the appeal of the assessee is allowed

ITA 55/KOL/2024[2012-13]Status: DisposedITAT Kolkata06 Jun 2024AY 2012-13

Bench: Shri Sanjay Garg & Dr. Manish Boradi.T.A. No. 55/Kol/2024 Assessment Year: 2012-2013 M/S. Wisley Real Estate Pvt. Ltd.,…..........Appellant 86C, Viswakarma, 1St Floor, Topsia Road, Tiljala, Kolkata-700046 [Pan:Aakcs8704L] -Vs.- Income Tax Officer,……..........................Respondent Ward-11(3), Kolkata, Aayakar Bhawan, P-7, Chowringhee Square, Kolkata-700069 Appearances By: Shri A.K. Tulsyan, Fca, Appeared On Behalf Of The Assessee Shri P.P. Barman, Addl. Cit, Sr. Dr, Appeared On Behalf Of The Revenue Date Of Concluding The Hearing : 18Th March, 2024 Date Of Pronouncing The Order: June 6Th , 2024 O R D E R

Section 131Section 133(6)Section 234BSection 68

…ITA No.55/KOL/2024 Assessment Year: 2012-2013 M/s. Wisley Real Estate Pvt. Ltd. IN THE INCOME TAX APPELLATE TRIBUNAL, ‘B’ BENCH, KOLKATA Before Shri Sanjay Garg, Judicial Member & Dr. Manish Borad, Accountant Member I.T.A. No. 55/KOL/2024 Assessment Year: 2012-2013 M/s. Wisley Real Estate Pvt. Ltd.,…..........Appellant 86C, Viswakarma, 1st Floor, Topsia Road, Tiljala, Kolkata-700046 [PAN:AAKCS8704L] -Vs.- Income Tax Officer,……..........................Respondent Ward-11(3), Kolkata, Aayakar Bhawan, P-7, Chowringhee Square, Kolkata-700069 Appearances by: Shri A.K. Tulsyan, FCA, appeared on behalf of the assess…

ITO, Ward - 5(4), Kolkata vs. M/S. Basil Tracom Pvt. Ltd., Kolkata

In the result, the appeal of the Revenue stands dismissed

ITA 1888/KOL/2018[2009-10]Status: DisposedITAT Kolkata24 Nov 2022AY 2009-10

Bench: Shri Sanjay Garg & Shri Girish Agrawali.T.A. No.1888/Kol/2018 Assessment Year: 2009-10 Ito, Ward-5(4), Kolkata...…..………....……........…...…...…..….....Appellant Vs. M/S Basil Tracom Pvt. Ltd..…………….........…..................….……Respondent 42/1, B.B. Ganguly Street, Kolkata-700012. [Pan: Aabcb1880H] Appearances By: Shri G. Hukugha Sema, Cit, Appeared On Behalf Of The Appellant. Shri Manish Tiwari, Fca, Appeared On Behalf Of The Respondent. Date Of Concluding The Hearing : November 15, 2022 Date Of Pronouncing The Order : November 24, 2022

Section 144Section 14ASection 250Section 68

…आयकर अपील"य अ"धकरण, कोलकाता पीठ ‘सी’, कोलकाता IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH KOLKATA "ी संजय गग", "या"यक सद"य एवं "ी "गर"श अ"वाल, लेखा सद"य के सम" Before Shri Sanjay Garg, Judicial Member and Shri Girish Agrawal, Accountant Member I.T.A. No.1888/Kol/2018 Assessment Year: 2009-10 ITO, Ward-5(4), Kolkata...…..………....……........…...…...…..….....Appellant vs. M/s Basil Tracom Pvt. Ltd..…………….........…..................….……Respondent 42/1, B.B. Ganguly Street, Kolkata-700012. [PAN: AABCB1880H] Appearances by: Shri G. Hukugha Sema, CIT, appeared on behalf of the appellant. Shri Manish Tiwari, FCA, appe…

ITO, Ward-7(1), Kolkata vs. M/S Anvil Electricals Pvt. Limited(Formerly Known As Damiya Vanijya Pvt. Ltd., Kolkata

In the result, the appeal of the revenue is dismissed

ITA 133/KOL/2022[2012-13]Status: DisposedITAT Kolkata19 Oct 2022AY 2012-13

Bench: Shri Rajpal Yadav, Vice-(Kz)& Shri Rajesh Kumar]

Section 131Section 142(1)Section 143(1)Section 68

…आयकर अपील"य अ"धकरण, कोलकाता पीठ ‘सी’, कोलकाता IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: KOLKATA "ी राजपाल यादव,उपा"य"(कोलकाता "े") एवं "ी राजेश कुमार, लेखा सद"य के सम" [Before Shri Rajpal Yadav, Vice-President (KZ)& Shri Rajesh Kumar, Accountant Member] I.T.A. No. 133/Kol/2022 Assessment Year : 2012-13 ITO, Ward-7(1), Kolkata Vs. M/s Anvil Electricals Pvt. Ltd. (Formerly Known as Dalmiya Vanijya Pvt. Ltd.) (PAN: AACCD 5525 C) Appellant / (अपीलाथ!) Respondent / ("#यथ!) 05.09.2022 Date of Hearing / सुनवाई क& 'त(थ Date of Pronouncement / 19.10.2022 आदेश उ*घोषणा क& 'त(थ For the Appellant / Shri A.K. Tulsiyan…