Pavan Kumar M. Sanghvi v. ITO

100 Taxmann.com 102Supreme Court of India2018#21811 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2025 to 2026.

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Judgments citing Pavan Kumar M. Sanghvi v. ITO

Pavan Kumar M. Sanghvi v. ITO (100 Taxmann.com 102) — Cited in 3 Judgments | BharatTax