Patel Brass Works v. Commissioner of Income Tax

286 ITR 598High Court2006#24231 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 358,232 Indian tax judgments — from 2016 to 2016.

Judgments citing Patel Brass Works v. Commissioner of Income Tax

Patel Brass Works v. Commissioner of Income Tax (286 ITR 598) — Cited in 3 Judgments | BharatTax