What is Pass Industrial Engineers Pvt. Ltd. v. DCIT authority for?

An assessment can be reopened when the Assessing Officer receives information from the Investigation Wing that the assessee was a beneficiary of bogus entries provided by known entry operators.

Pass Industrial Engineers Pvt. Ltd. v. DCIT (77 Taxmann.com 185)

Q: How many judgments cite Pass Industrial Engineers Pvt. Ltd. v. DCIT?

21 judgments on BharatTax cite Pass Industrial Engineers Pvt. Ltd. v. DCIT (77 Taxmann.com 185), spanning 2022 to 2022.

Sagar Enterprise, Surat vs. ACIT, Circle-3(2), Surat

In the result, ground No.2 raised by assessee is partly allowed

ITA 188/SRT/2021[2012-13]Status: DisposedITAT Surat07 Jul 2022AY 2012-13

Bench: Shri Pawan Singh & Dr Arjun Lal Sainiआ.अ.सं./Ita No.188/Srt/2021(Ay 2012-13) (Hearing In Physical Court) Sagar Enterprise Assistant Commissioner Of Plot No.12 To 17, 2Nd Floor, Income Tax, Circle-3(2), Vs Sky High Building, Opp. Room No.410, 4Thfloor, Mehta Petrol Pump, Aayakar Bhavan, Nr. Casanagar, Katargam, Surat- Majura Gate, Opp. New 395004 Civil Hospital, Surat- Pan : Abxfs 0146 H 395001 अपीलाथ"/Appellant ""यथ" /Respondent

Section 132Section 139(1)Section 143(3)Section 147Section 148Section 254(1)Section 69

…आयकर अपील"य अ"धकरण,सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND Dr ARJUN LAL SAINI, ACCOUNTANT MEMBER आ.अ.सं./ITA No.188/SRT/2021(AY 2012-13) (Hearing in Physical Court) Sagar Enterprise Assistant Commissioner of Plot No.12 to 17, 2nd Floor, Income Tax, Circle-3(2), Vs Sky High Building, Opp. Room No.410, 4thFloor, Mehta Petrol Pump, Aayakar Bhavan, Nr. Casanagar, Katargam, Surat- Majura Gate, Opp. New 395004 Civil Hospital, Surat- PAN : ABXFS 0146 H 395001 अपीलाथ"/Appellant ""यथ" /Respondent "नधा"रतीक"ओरसे /Assessee by Shri Mayur K.Bha…

Income Tax Officer, Ward-2 (3) (7), Surat vs. Dilkhush Babel, Surat

In the result, four appeals of Revenue are partly allowed whereas four assessee’s appeals are dismissed

ITA 1/SRT/2020[2012-13]Status: DisposedITAT Surat13 Apr 2022AY 2012-13

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini

Pass Industrial Engineers Pvt. Ltd. v. DCIT

What is Pass Industrial Engineers Pvt. Ltd. v. DCIT authority for?

Also referred to as

Judgments citing Pass Industrial Engineers Pvt. Ltd. v. DCIT

Sagar Enterprise, Surat vs. ACIT, Circle-3(2), Surat

Income Tax Officer, Ward-2 (3) (7), Surat vs. Dilkhush Babel, Surat

Dilkhush Babel, Mumbai vs. ITO, Ward 2(3)(7), Surat

Ashish Mohan Mahawar, Mumbai vs. Income Tax Officer Ward 2(3)(7), Surat

Dilkhush Babel, Mumbai vs. Income Tax Officer Ward 2(3)(7), Surat

Dilkhush Babel, Mumbai vs. Income Tax Officer Ward 2(3)(7), Surat

Income Tax Officer Ward 2(3)(7), Surat vs. Dilkhush Annraj Babel, Surat

Dilkhush Babel, Surat vs. Income Tax Officer Ward 2(3)(7), Surat

Dilkhush Babel, Surat vs. Income Tax Officer Ward 2(3)(7), Surat

Shri Navratan Singh Jain, Mumbai vs. The Income Tax Officer, Ward-2(3)(8), Surat

Shri Navratan Singh Jain, Mumbai vs. The Income Tax Officer, Ward-2(3)(8), Surat

The Income Tax Officer, Ward-2(3)(8), Surat vs. Shri Navratan Jain, Mumbai

The Income Tax Officer, Ward-2(3)(8), Surat vs. Shri Navratan Jain, Mumbai

Income Tax Officer Ward 2(3)(7), Surat vs. Dilkhush Babel, Surat

Income Tax Officer Ward 2(3)(7), Surat vs. Dilkhush Babel, Surat

Income Tax Officer Ward 2(3)(7), Surat vs. Ashish Mohan Mahawar, Surat

Shri Navratan Jain, Mumbai vs. The Income Tax Officer, Ward-2(3)(8), Surat

Shri Navratan Singh Jain, Mumbai vs. The Income Tax Officer, Ward-2(3)(8), Surat

Shri Narayan Tulsiram Sharma, Surat vs. Income Tax Officer, Ward 2(3)(8), Surat

Income Tax Officer, Ward 2(3)(8), Surat vs. Shri Narayan Lal Sharma, Surat