Parsoli Corporation Ltd. v. ACIT

101 Taxmann.com 121Reported decision2019#16398 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2022 to 2022.

Judgments citing Parsoli Corporation Ltd. v. ACIT

The ITO, Ward-1(2)(4), Vadodara vs. Shri Pradeepshankar B. Jha, Vadodara

In the result, ground no. 4 of Revenue ‘s appeal is dismissed

ITA 3525/AHD/2016[2012-13]Status: DisposedITAT Ahmedabad30 Mar 2022AY 2012-13
For Appellant: Shri S.N. Soparkar, Sr. A.RFor Respondent: Shri Bhavna P. Yashorai CIT D.R.&

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH (Conducted Through Virtual Court) Before: Shri P.M. Jagtap, Vice President And Shri Siddhartha Nautiyal, Judicial Member Sl. No. Appeal ITA/CO A.Y. Appellant Respondent 1 ITA 1650/Ahd/2015 2008-09 ACIT, Cir-2(2), Baroda Pradeepkumar B. Jha (ABTPJ2556N) 2 CO 128/Ahd/2015 (In 2008-09 Pradeepkumar B. Jha ACIT, Cir-2(2), ITA No. 1650/Ahd/2015) (ABTPJ2556N) Baroda 3 ITA 1115/Ahd/2015 2009-10 ITO, Wd-1(2)(4), Baroda Pradeepkumar B. Jha (ABTPJ2556N) 4 CO 101/Ahd/2015 (In 2009-10 Pradeepkumar B. Jha ITO, Wd-1(2)(4), ITA No. 1115/Ahd/2015) (ABTPJ2556N) Baroda 5 I…

The ACIT, Circle-2(2), Baroda vs. Shri Pradeepshankar B. Jha, Baroda

In the result, ground no. 4 of Revenue ‘s appeal is dismissed

ITA 1650/AHD/2015[2008-09]Status: DisposedITAT Ahmedabad30 Mar 2022AY 2008-09
For Appellant: Shri S.N. Soparkar, Sr. A.RFor Respondent: Shri Bhavna P. Yashorai CIT D.R.&

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH (Conducted Through Virtual Court) Before: Shri P.M. Jagtap, Vice President And Shri Siddhartha Nautiyal, Judicial Member Sl. No. Appeal ITA/CO A.Y. Appellant Respondent 1 ITA 1650/Ahd/2015 2008-09 ACIT, Cir-2(2), Baroda Pradeepkumar B. Jha (ABTPJ2556N) 2 CO 128/Ahd/2015 (In 2008-09 Pradeepkumar B. Jha ACIT, Cir-2(2), ITA No. 1650/Ahd/2015) (ABTPJ2556N) Baroda 3 ITA 1115/Ahd/2015 2009-10 ITO, Wd-1(2)(4), Baroda Pradeepkumar B. Jha (ABTPJ2556N) 4 CO 101/Ahd/2015 (In 2009-10 Pradeepkumar B. Jha ITO, Wd-1(2)(4), ITA No. 1115/Ahd/2015) (ABTPJ2556N) Baroda 5 I…

The ITO, Ward-2(4), Baroda vs. Shri Pradeepshankar B. Jha, Baroda

In the result, ground no. 4 of Revenue ‘s appeal is dismissed

ITA 1115/AHD/2015[2009-10]Status: DisposedITAT Ahmedabad30 Mar 2022AY 2009-10
For Appellant: Shri S.N. Soparkar, Sr. A.RFor Respondent: Shri Bhavna P. Yashorai CIT D.R.&

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH (Conducted Through Virtual Court) Before: Shri P.M. Jagtap, Vice President And Shri Siddhartha Nautiyal, Judicial Member Sl. No. Appeal ITA/CO A.Y. Appellant Respondent 1 ITA 1650/Ahd/2015 2008-09 ACIT, Cir-2(2), Baroda Pradeepkumar B. Jha (ABTPJ2556N) 2 CO 128/Ahd/2015 (In 2008-09 Pradeepkumar B. Jha ACIT, Cir-2(2), ITA No. 1650/Ahd/2015) (ABTPJ2556N) Baroda 3 ITA 1115/Ahd/2015 2009-10 ITO, Wd-1(2)(4), Baroda Pradeepkumar B. Jha (ABTPJ2556N) 4 CO 101/Ahd/2015 (In 2009-10 Pradeepkumar B. Jha ITO, Wd-1(2)(4), ITA No. 1115/Ahd/2015) (ABTPJ2556N) Baroda 5 I…

The Jt. CIT, Range-9, Ahmedabad vs. M/S. Unique Metropoils, Ahmedabad

In the result, Ground Nos

ITA 3140/AHD/2015[2011-12]Status: DisposedITAT Ahmedabad16 Mar 2022AY 2011-12
For Appellant: Shri Bandish Soparkar, A.RFor Respondent: Shri C.S. Sharma, Sr. D.R
Section 36(1)(iii)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH (Conducted Through Virtual Court) Before: Shri P.M. Jagtap, Vice President And Shri Siddhartha Nautiyal, Judicial Member ITA No. 3140 /Ahd/2015 Assessment Year 2011-12 The DCIT, M/s. Unique Metropolis, Circle-3(3), Avadh-3 Alok Bunglows, Ahmedabad Vs Opp. Sun N Step Club, (Appellant) Thaltej, Ahmedabad PAN: AACFU3261H (Respondent) ITA No. 3093 /Ahd/2015 Assessment Year 2011-12 M/s. Unique Metropolis, The DCIT, Avadh-3 Alok Bunglows, Circle-3(3), Opp. Sun N Step Club, Vs Ahmedabad Thaltej, Ahmedabad (Respondent) I.T.A Nos. 3140/Ahd/2015 & 3093/Ahd…

M/S. Unique Metropolis, Ahmedabad vs. Jt.Commissioner of Income Tax, Range-9, Ahmedabad

In the result, Ground Nos

ITA 3093/AHD/2015[2011-12]Status: DisposedITAT Ahmedabad16 Mar 2022AY 2011-12
For Appellant: Shri Bandish Soparkar, A.RFor Respondent: Shri C.S. Sharma, Sr. D.R
Section 36(1)(iii)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH (Conducted Through Virtual Court) Before: Shri P.M. Jagtap, Vice President And Shri Siddhartha Nautiyal, Judicial Member ITA No. 3140 /Ahd/2015 Assessment Year 2011-12 The DCIT, M/s. Unique Metropolis, Circle-3(3), Avadh-3 Alok Bunglows, Ahmedabad Vs Opp. Sun N Step Club, (Appellant) Thaltej, Ahmedabad PAN: AACFU3261H (Respondent) ITA No. 3093 /Ahd/2015 Assessment Year 2011-12 M/s. Unique Metropolis, The DCIT, Avadh-3 Alok Bunglows, Circle-3(3), Opp. Sun N Step Club, Vs Ahmedabad Thaltej, Ahmedabad (Respondent) I.T.A Nos. 3140/Ahd/2015 & 3093/Ahd…

Parsoli Corporation Ltd. v. ACIT (101 Taxmann.com 121) — Cited in 5 Judgments | BharatTax