Parkar Medical Foundation v. Deputy Commissioner of Income

55 Taxmann.com 268Income Tax Appellate Tribunal2015#25251 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 11Section 12Section 12ASection 13(8)Section 143(3)Section 144BSection 147Section 153(3)

Issues it is cited on

section 17(1)section 11(6)advancement of general public utilitysection 58section 13(8)proviso to section 2(15)maximum marginal ratenon-speaking ordersection 11(1)section 17interest u/s 234bsection 2(15)

Judgments citing Parkar Medical Foundation v. Deputy Commissioner of Income

Kanpur Development Authority, Kanpur vs. Addl.CIT, Exemption Range, Ghaziabad

In the result the appeal of the revenue is dismissed

ITA 2202/DEL/2023[2017-18]Status: DisposedITAT Delhi21 Mar 2025AY 2017-18

Bench: Shri Shamim Yahya, /And Shri Sudhir Pareek

For Appellant: Shri Dayainder SinghFor Respondent: Sidhu
Section 11Section 13(8)Section 143(3)Section 234B

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “C”, NEW DELHI BEFORE SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, /AND SHRI SUDHIR PAREEK, JUDICIAL MEMBER ITANOS. 2200, 2201 & 2202/Del/2023 A.YRS. : 2015-16, 2016-17 & 2017-18 ADDL. CIT, EXEMPTION, KANPUR DEVELOPMENT VS. RANGE, GHAZIABAD AUTHROITY, 1st floor, KDA Building, Benajhabar CGO COMPLEX-II, PURANI Road, Motijheel, HAPUR CHUNGI, Kanpur, Uttar Pradesh-208002 GHAZIABAD (PAN: AAALK0324M) UTTAR PRADESH (APPELLANT) (RESPONDENT) Dr. Rakesh Gupta, Adv. Appellant by : Shri Dayainder Singh Respondent by : Sidhu, CIT(DR) & Shri Om Prakash, Sr. DR : 17.03.2025 Date of h…

Kanpur Development Authority, Kanpur vs. DCIT, Exemption Range, Ghaziabad

In the result the appeal of the revenue is dismissed

ITA 2201/DEL/2023[2016-17]Status: DisposedITAT Delhi21 Mar 2025AY 2016-17

Bench: Shri Shamim Yahya, /And Shri Sudhir Pareek

For Appellant: Shri Dayainder SinghFor Respondent: Sidhu
Section 11Section 13(8)Section 143(3)Section 234B

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “C”, NEW DELHI BEFORE SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, /AND SHRI SUDHIR PAREEK, JUDICIAL MEMBER ITANOS. 2200, 2201 & 2202/Del/2023 A.YRS. : 2015-16, 2016-17 & 2017-18 ADDL. CIT, EXEMPTION, KANPUR DEVELOPMENT VS. RANGE, GHAZIABAD AUTHROITY, 1st floor, KDA Building, Benajhabar CGO COMPLEX-II, PURANI Road, Motijheel, HAPUR CHUNGI, Kanpur, Uttar Pradesh-208002 GHAZIABAD (PAN: AAALK0324M) UTTAR PRADESH (APPELLANT) (RESPONDENT) Dr. Rakesh Gupta, Adv. Appellant by : Shri Dayainder Singh Respondent by : Sidhu, CIT(DR) & Shri Om Prakash, Sr. DR : 17.03.2025 Date of h…

Kanpur Development Authority, Kanpur vs. Addl.CIT, Exemption Range, Ghaziabad

In the result the appeal of the revenue is dismissed

ITA 2200/DEL/2023[2015-16]Status: DisposedITAT Delhi21 Mar 2025AY 2015-16

Bench: Shri Shamim Yahya, /And Shri Sudhir Pareek

For Appellant: Shri Dayainder SinghFor Respondent: Sidhu
Section 11Section 13(8)Section 143(3)Section 234B

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “C”, NEW DELHI BEFORE SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, /AND SHRI SUDHIR PAREEK, JUDICIAL MEMBER ITANOS. 2200, 2201 & 2202/Del/2023 A.YRS. : 2015-16, 2016-17 & 2017-18 ADDL. CIT, EXEMPTION, KANPUR DEVELOPMENT VS. RANGE, GHAZIABAD AUTHROITY, 1st floor, KDA Building, Benajhabar CGO COMPLEX-II, PURANI Road, Motijheel, HAPUR CHUNGI, Kanpur, Uttar Pradesh-208002 GHAZIABAD (PAN: AAALK0324M) UTTAR PRADESH (APPELLANT) (RESPONDENT) Dr. Rakesh Gupta, Adv. Appellant by : Shri Dayainder Singh Respondent by : Sidhu, CIT(DR) & Shri Om Prakash, Sr. DR : 17.03.2025 Date of h…

Parkar Medical Foundation v. Deputy Commissioner of Income (55 Taxmann.com 268) — Cited in 3 Judgments | BharatTax