Paramjeet Singh v. Commissioner of Income Tax, Allahabad

52 Taxmann.com 402Reported decision#21037 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 344,197 Indian tax judgments — from 2022 to 2022.

Judgments citing Paramjeet Singh v. Commissioner of Income Tax, Allahabad

Paramjeet Singh v. Commissioner of Income Tax, Allahabad (52 Taxmann.com 402) — Cited in 4 Judgments | BharatTax