Paragon Constructions (India) (P.) Ltd. v. CIT

142 Taxmann 215High Court2005#19120 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 359,850 Indian tax judgments — from 2016 to 2016.

Judgments citing Paragon Constructions (India) (P.) Ltd. v. CIT

ITO, WD-1(1), Siliguri vs. M/S Associated Contractors, Siliguri

In the result, all the appeals of revenue

ITA 1130/KOL/2014[2011-12]Status: DisposedITAT Kolkata26 Oct 2016AY 2011-12

Bench: Shri K. Narasimha Chary, Jm & Dr. A.L.Saini, Am आयकर अपील सं./Ita Nos.1127,1128,1129 &1130/Kol/2014 ("नधा"रण वष" /Assessment Year:2008-09,2009-10,2010-11, 2011-12 ) Ito Ward-1(1), Aayakar Vs. M/S Associated Contractors, Bhawan, Paribahan Nagar, Vivekananda Mini Market, Matigara,Siliguri-Pin- Hill Cart Road, 734010 Siliguri "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaffa 1590 E .. (अपीलाथ" /Appellant) (""यथ" / Respondent) राज"व क" ओर से /Revenue By : Shri Abhijit Dutta, Jcit,Sr.Dr "नधा"रती क" ओर से /Assessee By : Shri Somnath Ghosh, Advocate सुनवाई क" तार"ख / Date Of Hearing : 20/10/2016 घोषणा क" तार"ख/Date Of Pronouncement 26/10/2016 आदेश / O R D E R Per Dr. Arjun Lal Saini, Am: The Captioned Four Appeals, Cited Above, Filed By The Revenue, Pertaining To The Assessment Years 2008-09, 2009-10, 2010-11 & 2011- 2012, Are Directed Against Orders Passed By Ld. Commissioner Of Income Tax (Appeals)-Jalpaiguri, In Appeal Nos.89,90,91&92/Cit(A)/Slg/2013- 2014, All Dated 11.03.2014, Which In Turn Arise Out Of Orders Passed By The Assessing Officer (Ao) Under Section.148/143(3) Of The Income Tax Act 1961, (In Short The ‘Act’), Dated 12.12.2013, 12.12.2013, 12.12.2013 & 12.12.2013, Respectively.

For Appellant: Shri Somnath Ghosh, AdvocateFor Respondent: Shri Abhijit Dutta, JCIT,Sr.DR

…IN THE INCOME TAX APPELLATE TRIBUNAL “B”, BENCH KOLKATA BEFORE SHRI K. NARASIMHA CHARY, JM & DR. A.L.SAINI, AM आयकर अपील सं./ITA Nos.1127,1128,1129 &1130/Kol/2014 ("नधा"रण वष" /Assessment Year:2008-09,2009-10,2010-11, 2011-12 ) ITO Ward-1(1), Aayakar Vs. M/s Associated Contractors, Bhawan, Paribahan Nagar, Vivekananda Mini Market, Matigara,Siliguri-PIN- Hill Cart Road, 734010 Siliguri "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAFFA 1590 E .. (अपीलाथ" /Appellant) (""यथ" / Respondent) राज"व क" ओर से /Revenue by : Shri Abhijit Dutta, JCIT,Sr.DR "नधा"रती क" ओर से /Assessee by : Shri Somnath Ghosh, Advocate सुनवाई क" त…

ITO, WD-1(1), Siliguri vs. M/S Associated Contractors, Siliguri

In the result, all the appeals of revenue

ITA 1129/KOL/2014[2010-11]Status: DisposedITAT Kolkata26 Oct 2016AY 2010-11

Bench: Shri K. Narasimha Chary, Jm & Dr. A.L.Saini, Am आयकर अपील सं./Ita Nos.1127,1128,1129 &1130/Kol/2014 ("नधा"रण वष" /Assessment Year:2008-09,2009-10,2010-11, 2011-12 ) Ito Ward-1(1), Aayakar Vs. M/S Associated Contractors, Bhawan, Paribahan Nagar, Vivekananda Mini Market, Matigara,Siliguri-Pin- Hill Cart Road, 734010 Siliguri "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaffa 1590 E .. (अपीलाथ" /Appellant) (""यथ" / Respondent) राज"व क" ओर से /Revenue By : Shri Abhijit Dutta, Jcit,Sr.Dr "नधा"रती क" ओर से /Assessee By : Shri Somnath Ghosh, Advocate सुनवाई क" तार"ख / Date Of Hearing : 20/10/2016 घोषणा क" तार"ख/Date Of Pronouncement 26/10/2016 आदेश / O R D E R Per Dr. Arjun Lal Saini, Am: The Captioned Four Appeals, Cited Above, Filed By The Revenue, Pertaining To The Assessment Years 2008-09, 2009-10, 2010-11 & 2011- 2012, Are Directed Against Orders Passed By Ld. Commissioner Of Income Tax (Appeals)-Jalpaiguri, In Appeal Nos.89,90,91&92/Cit(A)/Slg/2013- 2014, All Dated 11.03.2014, Which In Turn Arise Out Of Orders Passed By The Assessing Officer (Ao) Under Section.148/143(3) Of The Income Tax Act 1961, (In Short The ‘Act’), Dated 12.12.2013, 12.12.2013, 12.12.2013 & 12.12.2013, Respectively.

For Appellant: Shri Somnath Ghosh, AdvocateFor Respondent: Shri Abhijit Dutta, JCIT,Sr.DR

…IN THE INCOME TAX APPELLATE TRIBUNAL “B”, BENCH KOLKATA BEFORE SHRI K. NARASIMHA CHARY, JM & DR. A.L.SAINI, AM आयकर अपील सं./ITA Nos.1127,1128,1129 &1130/Kol/2014 ("नधा"रण वष" /Assessment Year:2008-09,2009-10,2010-11, 2011-12 ) ITO Ward-1(1), Aayakar Vs. M/s Associated Contractors, Bhawan, Paribahan Nagar, Vivekananda Mini Market, Matigara,Siliguri-PIN- Hill Cart Road, 734010 Siliguri "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAFFA 1590 E .. (अपीलाथ" /Appellant) (""यथ" / Respondent) राज"व क" ओर से /Revenue by : Shri Abhijit Dutta, JCIT,Sr.DR "नधा"रती क" ओर से /Assessee by : Shri Somnath Ghosh, Advocate सुनवाई क" त…

ITO, WD-1(1), Siliguri vs. M/S Associated Contractors, Siliguri

In the result, all the appeals of revenue

ITA 1128/KOL/2014[2009-2010]Status: DisposedITAT Kolkata26 Oct 2016AY 2009-2010

Bench: Shri K. Narasimha Chary, Jm & Dr. A.L.Saini, Am आयकर अपील सं./Ita Nos.1127,1128,1129 &1130/Kol/2014 ("नधा"रण वष" /Assessment Year:2008-09,2009-10,2010-11, 2011-12 ) Ito Ward-1(1), Aayakar Vs. M/S Associated Contractors, Bhawan, Paribahan Nagar, Vivekananda Mini Market, Matigara,Siliguri-Pin- Hill Cart Road, 734010 Siliguri "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaffa 1590 E .. (अपीलाथ" /Appellant) (""यथ" / Respondent) राज"व क" ओर से /Revenue By : Shri Abhijit Dutta, Jcit,Sr.Dr "नधा"रती क" ओर से /Assessee By : Shri Somnath Ghosh, Advocate सुनवाई क" तार"ख / Date Of Hearing : 20/10/2016 घोषणा क" तार"ख/Date Of Pronouncement 26/10/2016 आदेश / O R D E R Per Dr. Arjun Lal Saini, Am: The Captioned Four Appeals, Cited Above, Filed By The Revenue, Pertaining To The Assessment Years 2008-09, 2009-10, 2010-11 & 2011- 2012, Are Directed Against Orders Passed By Ld. Commissioner Of Income Tax (Appeals)-Jalpaiguri, In Appeal Nos.89,90,91&92/Cit(A)/Slg/2013- 2014, All Dated 11.03.2014, Which In Turn Arise Out Of Orders Passed By The Assessing Officer (Ao) Under Section.148/143(3) Of The Income Tax Act 1961, (In Short The ‘Act’), Dated 12.12.2013, 12.12.2013, 12.12.2013 & 12.12.2013, Respectively.

For Appellant: Shri Somnath Ghosh, AdvocateFor Respondent: Shri Abhijit Dutta, JCIT,Sr.DR

…IN THE INCOME TAX APPELLATE TRIBUNAL “B”, BENCH KOLKATA BEFORE SHRI K. NARASIMHA CHARY, JM & DR. A.L.SAINI, AM आयकर अपील सं./ITA Nos.1127,1128,1129 &1130/Kol/2014 ("नधा"रण वष" /Assessment Year:2008-09,2009-10,2010-11, 2011-12 ) ITO Ward-1(1), Aayakar Vs. M/s Associated Contractors, Bhawan, Paribahan Nagar, Vivekananda Mini Market, Matigara,Siliguri-PIN- Hill Cart Road, 734010 Siliguri "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAFFA 1590 E .. (अपीलाथ" /Appellant) (""यथ" / Respondent) राज"व क" ओर से /Revenue by : Shri Abhijit Dutta, JCIT,Sr.DR "नधा"रती क" ओर से /Assessee by : Shri Somnath Ghosh, Advocate सुनवाई क" त…

ITO, WD-1(1), Siliguri vs. M/S Associated Contractors, Siliguri

In the result, all the appeals of revenue

ITA 1127/KOL/2014[]Status: DisposedITAT Kolkata26 Oct 2016

Bench: Shri K. Narasimha Chary, Jm & Dr. A.L.Saini, Am आयकर अपील सं./Ita Nos.1127,1128,1129 &1130/Kol/2014 ("नधा"रण वष" /Assessment Year:2008-09,2009-10,2010-11, 2011-12 ) Ito Ward-1(1), Aayakar Vs. M/S Associated Contractors, Bhawan, Paribahan Nagar, Vivekananda Mini Market, Matigara,Siliguri-Pin- Hill Cart Road, 734010 Siliguri "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaffa 1590 E .. (अपीलाथ" /Appellant) (""यथ" / Respondent) राज"व क" ओर से /Revenue By : Shri Abhijit Dutta, Jcit,Sr.Dr "नधा"रती क" ओर से /Assessee By : Shri Somnath Ghosh, Advocate सुनवाई क" तार"ख / Date Of Hearing : 20/10/2016 घोषणा क" तार"ख/Date Of Pronouncement 26/10/2016 आदेश / O R D E R Per Dr. Arjun Lal Saini, Am: The Captioned Four Appeals, Cited Above, Filed By The Revenue, Pertaining To The Assessment Years 2008-09, 2009-10, 2010-11 & 2011- 2012, Are Directed Against Orders Passed By Ld. Commissioner Of Income Tax (Appeals)-Jalpaiguri, In Appeal Nos.89,90,91&92/Cit(A)/Slg/2013- 2014, All Dated 11.03.2014, Which In Turn Arise Out Of Orders Passed By The Assessing Officer (Ao) Under Section.148/143(3) Of The Income Tax Act 1961, (In Short The ‘Act’), Dated 12.12.2013, 12.12.2013, 12.12.2013 & 12.12.2013, Respectively.

For Appellant: Shri Somnath Ghosh, AdvocateFor Respondent: Shri Abhijit Dutta, JCIT,Sr.DR

…IN THE INCOME TAX APPELLATE TRIBUNAL “B”, BENCH KOLKATA BEFORE SHRI K. NARASIMHA CHARY, JM & DR. A.L.SAINI, AM आयकर अपील सं./ITA Nos.1127,1128,1129 &1130/Kol/2014 ("नधा"रण वष" /Assessment Year:2008-09,2009-10,2010-11, 2011-12 ) ITO Ward-1(1), Aayakar Vs. M/s Associated Contractors, Bhawan, Paribahan Nagar, Vivekananda Mini Market, Matigara,Siliguri-PIN- Hill Cart Road, 734010 Siliguri "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAFFA 1590 E .. (अपीलाथ" /Appellant) (""यथ" / Respondent) राज"व क" ओर से /Revenue by : Shri Abhijit Dutta, JCIT,Sr.DR "नधा"रती क" ओर से /Assessee by : Shri Somnath Ghosh, Advocate सुनवाई क" त…

Paragon Constructions (India) (P.) Ltd. v. CIT (142 Taxmann 215) — Cited in 4 Judgments | BharatTax