Hiral Tapankumar Chudgar, Vadodara, Gujarat vs. Income Tax Officer, Ward 1(3)(1), Vadodara, Gujarat
In the result, the appeal filed by the assessee in ITA No
ITA 43/AHD/2025[2017-18]Status: DisposedITAT Ahmedabad12 Aug 2025AY 2017-18
Bench: Shri T.R. Senthil Kumar, Judicial Member And\nShri Makarand Vasant Mahadeokar, Accountant Member\nITA Nos 43 & 44/Ahd/2025\nAssessment Years: 2017-18 & 2018-19\nHiral Tapankumar\nChudgar\n201/A, Premdarshan,\nBehind Jay Ambe School,\nSamasavli Raod, Vemali,\nVadodara-390008,\nGujarat\nPAN: ANCPC4000H\n(Appellant)\nIncome Tax Officer\nWard-1(3)(1),\nVs Vadodara\n(Respondent)\nAssessee Represented:\nShri Deepak Shah, A.R.\nRevenue Represented:\nShri Abhijit, Sr.D.R.\nDate of hearing\n: 18-06-
Section 10(38)Section 115BSection 147Section 148Section 148ASection 69Section 69A
…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Shri T.R. Senthil Kumar, Judicial Member And Shri Makarand Vasant Mahadeokar, Accountant Member ITA Nos 43 & 44/Ahd/2025 Assessment Years: 2017-18 & 2018-19 Hiral Tapankumar Chudgar 201/A, Premdarshan, Behind Jay Ambe School, Samasavli Raod, Vemali, Vadodara-390008, Gujarat PAN: ANCPC4000H (Appellant) Income Tax Officer Ward-1(3)(1), Vs Vadodara (Respondent) Assessee Represented: Shri Deepak Shah, A.R. Revenue Represented: Shri Abhijit, Sr.D.R. Date of hearing : 18-06-2025 Date of pronouncement : 12-08-2025 आदेश/ORDER PER : T.R. SENTHIL KUMAR, JUDI…