Palkhi Investments & Trading Co. (P.) Ltd. v. ITO 120161

71 Taxmann.com 322High Court2016#14375 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2018 to 2024.

Sections most often in play

Section 133(6)Section 142(1)Section 143(3)Section 271(1)(c)Section 41(1)

Issues it is cited on

section 131 person total income

Judgments citing Palkhi Investments & Trading Co. (P.) Ltd. v. ITO 120161

Saket Agarwal, Jaipur vs. ITO Ward 2(3) Jaipur, Jaipur

In the result appeal filed by the assessee is allowed

ITA 646/JPR/2024[2014-15]Status: DisposedITAT Jaipur01 Oct 2024AY 2014-15

Bench: DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

For Appellant: Ms. Satwika Jhan, AdvFor Respondent: Ms. Alka Gautam (CIT) a

Section 143(2)Section 143(3)Section 271(1)(c)Section 41(1)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBkSM+ deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 646/JPR/2024 fu/kZkj.k o"kZ@Assessment Years : 2014-15 Saket Agarwal cuke The ITO, 27, Everest Vihar, Kings Road, Vs. Ward-2(3), Jaipur. Nirman Nagar, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AEKPA9319Q vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Ms. Satwika Jhan, Adv. jktLo dh vksj ls@ Rev…

Giovanni John Manuel Vaz, Vasco-Da-Gama vs. Assistant Commissioner of Income Tax, Circle - 1, Margao

In the result, the appeal of the assessee is dismissed

ITA 392/PAN/2018[2001-02]Status: DisposedITAT Panaji02 Sept 2022AY 2001-02

Bench: Shri Chandra Mohan Garg & Shri Girish Agrawalassessment Year: 2001-02 Giovanni John Acit, Circle-1, Margao Manuel Vaz Vs. Karma Plaza, Vasco-Da- Gama, Goa - 403701 Pan: Acepv 5611 J (Appellant) (Respondent) Present For: Appellant By : None Respondent By : Shri Mayur Kamble, Sr. Dr Date Of Hearing : 15.06.2022 Date Of Pronouncement : 02.09.2022 O R D E R Per Girish Agrawal: This Appeal By The Assessee Is Arising Out Of The Order Of Ld. Cit(A)-1, Panaji In Ita No.53/Mrg/2007-08 Dated 02.07.2018 Against The Order Passed By Ito, Ward-5, Margao U/S 271(1)(C) Of The Income- Tax Act, 1961 (Hereinafter Referred To As The ‘Act’) For A.Y. 2001-02. 2. The Grounds Taken By The Assessee In The Present Appeal Are Reproduced As Under:

For Appellant: NoneFor Respondent: Shri Mayur Kamble, Sr. DR

Section 142Section 143(3)Section 271(1)(c)Section 5A

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘PANAJI’ BENCH, PANAJI-GOA BEFORE SHRI CHANDRA MOHAN GARG, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER Assessment Year: 2001-02 GIOVANNI JOHN ACIT, Circle-1, Margao MANUEL VAZ Vs. Karma Plaza, Vasco-da- Gama, Goa - 403701 PAN: ACEPV 5611 J (Appellant) (Respondent) Present for: Appellant by : None Respondent by : Shri Mayur Kamble, Sr. DR Date of Hearing : 15.06.2022 Date of Pronouncement : 02.09.2022 O R D E R PER GIRISH AGRAWAL, ACCOUNTANT MEMBER: This appeal by the assessee is arising out of the order of Ld. CIT(A)-1, Panaji in ITA No.53/MRG/2007-08 dated 0…

S.F.Dyes /Firm, Mumbai vs. A.C.Circle 17(1), Mumbai

In the result, the appeal of the assessee is dismissed

ITA 2023/MUM/2021[2013-14]Status: DisposedITAT Mumbai11 May 2022AY 2013-14

Bench: Shri Om Prakash Kant ()And Shri Rahul Chaudhary () Assessment Year: 2013-14 S.F. Dyes/Firm A.C. Circle 17(1), First Floor, Hague Building, 9 Sprott Bandra Kurla Complex Road ,Ballard Estate, Vs. Mumbai-400051. Mumbai-400001. Pan No. Aacfs 5153 J Appellant Respondent

For Appellant: Mr. Shiv Prakash, ARFor Respondent: Mr. Hoshang B. Irani, DR

Section 131Section 143(3)Section 147Section 154Section 271(1)Section 271(1)(c)Section 35(1)(ii)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “G” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER)AND SHRI RAHUL CHAUDHARY (JUDICIAL MEMBER) Assessment Year: 2013-14 S.F. Dyes/Firm A.C. Circle 17(1), First Floor, Hague Building, 9 Sprott Bandra Kurla Complex Road ,Ballard Estate, Vs. Mumbai-400051. Mumbai-400001. PAN No. AACFS 5153 J Appellant Respondent Assessee by : Mr. Shiv Prakash, AR Revenue by : Mr. Hoshang B. Irani, DR Date of Hearing : 05/05/2022 Date of pronouncement : 11/05/2022 ORDER PER OM PRAKASH KANT, AM This appeal has been preferred by assessee against the order dated 29.09.2021 pass…

Venus International, Mumbai vs. DCIT 14(2), Mumbai

ITA 1623/MUM/2017[2010-11]Status: DisposedITAT Mumbai30 Mar 2022AY 2010-11

Bench: Shri Om Prakash Kant () & Shri Amarjit Singh () Assessment Year: 2010-11

For Appellant: Mr. Naresh Jain, ARFor Respondent: Mr. S.N. Kabra, DR

Section 133(6)Section 41(1)Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI AMARJIT SINGH (JUDICIAL MEMBER) Assessment Year: 2010-11 M/s Venus International, DCIT-14(2), 26/28, Mohan Niwas, Old Vs. Aayakar Bhavan Hanuman Lane, Mumbai. Mumbai-400 002. PAN No. AAAFV 5850 B Appellant Respondent Assessee by : Mr. Naresh Jain, AR Revenue by : Mr. S.N. Kabra, DR Date of Hearing : 14/03/2022 Date of pronouncement : 30/03/2022 ORDER PER OM PRAKASH KANT, AM This appeal filed by the assessee against the order dated 23/12/2016 passed by the Ld. Commissioner of Income Tax (Appeals…

M/S Green Star Corporation, Kolkata vs. ACIT, Circle - 45, Kolkata

In the result, the appeal of assessee is allowed in part

ITA 2463/KOL/2017[2011-12]Status: DisposedITAT Kolkata09 Apr 2021AY 2011-12

Bench: Hon’Ble Shri J. Sudhakar Reddy, Am & Hon’Ble Shri A. T. Varkey, Jm Assessment Year: 2011-12

Section 143(3)Section 250Section 41(1)

…1 A.Y 2011-12 M/s. Green Star Corporation आयकर अपील"य अधीकरण, "यायपीठ –“A” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL “A “ BENCH: KOLKATA [Before Hon’ble Shri J. Sudhakar Reddy, AM and Hon’ble Shri A. T. Varkey, JM Assessment Year: 2011-12 M/s. Green Star Corporation Vs. A.C.I.T, Circle-5(2). Kolkata PAN: AAGFG 4948M Cross Objector-Assessee Respondent-Department Date of Hearing 02-03-2021 Date of Pronouncement 9.04.2021 For the Appellant/Assessee Shri Ankit Jalan, Advocate, Ld. AR For the Respondent/Department Shri Dhrubajyoti Ray, JCIT, Ld.DR ORDER Shri J.Sudhakar Reddy, AM This is an appeal filed by the…

Krishnaping Alloys Ltd., Mumbai vs. ACIT, 10 (1)(2), Mumbai

In the result, appeal filed by the assessee is partly allowed

ITA 2261/MUM/2019[2010-11]Status: DisposedITAT Mumbai24 Jul 2020AY 2010-11

Bench: Shri G. Manjunatha & Shri Ravish Soodkrishnaping Alloys Ltd Vs. Acit-10(1)(2) 1001, 10Th Floor Aaykar Bhawan Pinnacle Corporate Park M.K.Road Bandra Kurla Complex Mumbai-400 020 Bandra(E) Mumbai-400 051 Pan/Gir No.Aacck0121F (Appellant) .. (Respondent)

Section 133(6)Section 133ASection 139(1)Section 143(1)Section 147Section 148Section 41(1)

…PIN THE INCOME TAX APPELLATE TRIBUNAL “H”, BENCH MUMBAI BEFORE SHRI G. MANJUNATHA, ACCOUNTANT MEMBER & SHRI RAVISH SOOD, JUDICIAL MEMBER Krishnaping Alloys Ltd Vs. ACIT-10(1)(2) 1001, 10th Floor Aaykar Bhawan Pinnacle Corporate Park M.K.Road Bandra Kurla Complex Mumbai-400 020 Bandra(E) Mumbai-400 051 PAN/GIR No.AACCK0121F (Appellant) .. (Respondent) Assessee by Shri Rajiv Khandelwal, AR Revenue by Shri B. Srinivas, CIT-DR Date of Hearing 02/03/2020 Date of Pronouncement 24/07/2020 आदेश आदेश / O R D E R आदेश आदेश PER G.MANJUNATHA (A.M): This appeal filed by the assessee is directed against order of the Ld.…

Anil Kumar Dangayach HUF, Jaipur vs. ITO, Jaipur

In the result, appeal of the assessee is allowed

ITA 976/JPR/2016[2012-13]Status: DisposedITAT Jaipur20 Mar 2018AY 2012-13

Bench: Or At The Time Of Hearing.

For Appellant: Shri S.L. Poddar &For Respondent: Shri L.R. Meena (CIT)

Section 41(1)Section 44A

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh fot; iky jkWo] U;kf;d lnL; ,oa Jh HkkxpUnkno] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI BHAGCHAND, AM vk;dj vihy la-@ITA No. 976/JP/2016 fu/kZkj.k o"kZ@Assessment Years : 2012-13. cuke Anil Kumar Dangayach HUF The Income Tax Officer, D-49, Hathi Babu Marg, Vs. Ward 3(2), Bani Park, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No. AACHA 0340 R vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@Assessee by : Shri S.L. Poddar & Ms Isha Kanungo (Advocates ) jktLo dh vksj ls@…