M/S. Power Plant Engineers Limited, New Delhi vs. ITO, New Delhi
In the result appeal of the assessee is partly allowed
ITA 634/DEL/2014[2010-11]Status: DisposedITAT Delhi04 Oct 2017AY 2010-11
Bench: Shri Bhavnesh Saini & Shri Prashant Maharishipower Plant Engineers Ltd, Vs. Ito, 28, Najaf Garh Road, Ward-14(3), New Delhi New Delhi Pan:Aadcp3971H (Appellant) (Respondent)
For Appellant: Shri Atique Ahmad, Sr. DRFor Respondent: Shri V.K. Tulsian, FCA
Section 115Section 192Section 194CSection 40Section 40aSection 4o
…Power Plant Engineers Ltd. Vs ITO, ward 14(3), New Delhi AY 2010-11 INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ― F‖: NEW DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER Power Plant Engineers Ltd, Vs. ITO, 28, Najaf Garh Road, Ward-14(3), New Delhi New Delhi PAN:AADCP3971H (Appellant) (Respondent) Revenue by : Shri V.K. Tulsian, FCA Assessee by: Shri Atique Ahmad, Sr. DR Date of Hearing 31/07/2017 Date of pronouncement 04/10/2017 O R D E R PER PRASHANT MAHARISHI, A. M. 1. This is an appeal filed by the assessee against the order of the ld CIT(A)-XVII, New Delhi da…