(pages 90-95 of Paper Book) 39 DTR 217 (Del) CIT v. OrientalStructural Engineers(P) Ltd.

166 TTJ 612Income Tax Appellate Tribunal#22998 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2017 to 2017.

Judgments citing (pages 90-95 of Paper Book) 39 DTR 217 (Del) CIT v. OrientalStructural Engineers(P) Ltd.

M/S. Dayanand Contractor, Rohtak vs. Pr.CIT, Rohtak

In the result, original

ITA 2807/DEL/2016[2010-11]Status: DisposedITAT Delhi30 Nov 2017AY 2010-11

Bench: Shri Bhavnesh Saini & Shri L.P. Sahu

For Appellant: Kumar Kamal & Lalit MohanFor Respondent: Ms. Rachna Singh, CIT-D.R
Section 139Section 147Section 148Section 263

…o.44/2013 (Bom) CIT v. SMSL-UANRCL (JV) iii) (pages 85-89 of Paper Book) 374 ITR 35 (Del) CIT v. Oriental Structural Engineers (P)Ltd. iv) (pages 90-95 of Paper Book) 39 DTR 217 (Del) CIT vs. OrientalStructural Engineers(P) Ltd. v) (pages 55-57 of Paper Book) 166 TTJ 612 (Hyd.) M/s Hindustan Ratna JV vs.ITO vi) (pages 73-84 of Paper Book) 20 ITA.No.2806 & 2807/Del./2016 M/s. Dayanand, Contractor, V & PO Kharainti, Dist. Rohtak. vii) Circular No.7/2016 issued by CBDT (pages48 SOT 178 (Visakhapatnam) ITO vs. UAN Raju Construction 31 DTR 49 (HP) CIT vs. Ambuja Daria 48 DTR 130(HP) CIT vs. Sirmour Truck Operators U…

M/S. Dayanand Contractor, Rohtak vs. Pr.CIT, Rohtak

In the result, original

ITA 2806/DEL/2016[2009-10]Status: DisposedITAT Delhi30 Nov 2017AY 2009-10

Bench: Shri Bhavnesh Saini & Shri L.P. Sahu

For Appellant: Kumar Kamal & Lalit MohanFor Respondent: Ms. Rachna Singh, CIT-D.R
Section 139Section 147Section 148Section 263

…o.44/2013 (Bom) CIT v. SMSL-UANRCL (JV) iii) (pages 85-89 of Paper Book) 374 ITR 35 (Del) CIT v. Oriental Structural Engineers (P)Ltd. iv) (pages 90-95 of Paper Book) 39 DTR 217 (Del) CIT vs. OrientalStructural Engineers(P) Ltd. v) (pages 55-57 of Paper Book) 166 TTJ 612 (Hyd.) M/s Hindustan Ratna JV vs.ITO vi) (pages 73-84 of Paper Book) 20 ITA.No.2806 & 2807/Del./2016 M/s. Dayanand, Contractor, V & PO Kharainti, Dist. Rohtak. vii) Circular No.7/2016 issued by CBDT (pages48 SOT 178 (Visakhapatnam) ITO vs. UAN Raju Construction 31 DTR 49 (HP) CIT vs. Ambuja Daria 48 DTR 130(HP) CIT vs. Sirmour Truck Operators U…

M/S. Dayanand Contractor, Rohtak vs. ITO, Rohtak

In the result, the appeal of the assessee is allowed

ITA 2027/DEL/2016[2012-13]Status: DisposedITAT Delhi16 Oct 2017AY 2012-13

Bench: Shri B.P. Jain

For Appellant: Shri Gautam Jain, & Sh. Lalit Mohan, CAFor Respondent: Shri T. Vasanthan Sr. DR
Section 144A

…44/2013 (Bom) CIT v. SMSL-UANRCL (JV) iii) (pages 85-89 of Paper Book) 374 ITR 35 (Del) CIT v. Oriental Structural Engineers (P)Ltd. iv) (pages 90-95 of Paper Book) 39 DTR 217 (Del) CIT vs. OrientalStructural Engineers(P) Ltd. v) (pages 55-57 of Paper Book) 166 TTJ 612 (Hyd.) M/s Hindustan Ratna JV vs.ITO vi) (pages 73-84 of Paper Book) Circular No.7/2016 issued by CBDT (pages48 SOT 178 vii) (Visakhapatnam) ITO vs. UAN Raju Construction 31 DTR 49 (HP) CIT vs. Ambuja Daria Kashlog Mangu Transport Coop Society 48 DTR 130(HP) CIT vs. Sirmour Truck Operators Union viii) 240 CTR 325 (P&H) CIT vs. Grewal Brothers ix…

(pages 90-95 of Paper Book) 39 DTR 217 (Del) CIT v. OrientalStructural Engineers(P) Ltd. (166 TTJ 612) — Cited in 3 Judgments | BharatTax