P.V. Sreenijin v. Commissioner of Income-tax (Central)

47 Taxmann.com 61High Court2014#20946 most cited
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judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2017 to 2023.

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Judgments citing P.V. Sreenijin v. Commissioner of Income-tax (Central)

M/S. Radhe Exim Pvt. Ltd., Rajkot vs. The Pr. CIT-1, Rajkot

In the result, the appeal filed by the assessee is allowed

ITA 75/RJT/2021[2016-17]Status: DisposedITAT Rajkot16 Oct 2023AY 2016-17

Bench: Shri Waseem Ahmed & Shri T.R Senthil Kumarआयकरअपीलसं./Ita No.75/Rjt/2021 निर्धररवरध/Asstt. Year: 2016-2017 M/S. Radhe Exim Pvt. Ltd., The Principal Commissioner Plot No.G-557, Vs. Of Income-Tax-1, Gidc Metoda, Rajkot. Kalawad Road, Metoda, Rajkot-360021. Pan: Aadcr1763P

For Appellant: Shri Mehul Ranpura, A.RFor Respondent: Shri Shramdeep Sinha, CIT. D.R
Section 143(3)Section 263

…आयकरअपीलीयअधिकरण, अहमदाबादनायपीप IN THE INCOME TAX APPELLATE TRIBUNAL, (Conducted through E-Court, Rajkot) BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And SHRI T.R SENTHIL KUMAR, JUDICIAL MEMBER आयकरअपीलसं./ITA No.75/Rjt/2021 निर्धररवरध/Asstt. Year: 2016-2017 M/s. Radhe Exim Pvt. Ltd., The Principal Commissioner Plot No.G-557, Vs. of Income-tax-1, GIDC Metoda, Rajkot. Kalawad Road, Metoda, Rajkot-360021. PAN: AADCR1763P (Applicant) (Respondent) Assessee by : Shri Mehul Ranpura, A.R Revenue by : Shri Shramdeep Sinha, CIT. D.R सुिव्ईकीत्रीख/Date of Hearing : 20/07/2023 घोरर्कीत्रीख/Date of Pronouncement: 16/10/20…

Au Small Finance Bank Limited, Jaipur vs. Principal Commissioner of Income Tax, Jaipur-1

In the result both the appeals filed by the assessee in ITA

ITA 203/JPR/2022[2017-18]Status: DisposedITAT Jaipur28 Jul 2023AY 2017-18

Bench: DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

For Appellant: Shri Sanjay Jhanwar, Sr. AdvocateFor Respondent: Shri James Kurian, CIT
Section 115JSection 263Section 35ASection 36(1)(viia)

…5 taxmann.com 10 (Bom.) 3. CIT vs Amitabh Bachhan [2016] 69 Taxmann.com 170 (SC) 4. CIT vs Jawahar Bhattacharjee [2012] 24 Taxmann.com 215 (Guj.) 5. Rajmandir Estates (P) Ltd.vs PrCIT, Kolkata [2016] 70 taxmann.com 124 (Calcutta) 6. PV Sreenijin vs CIT [2014] 47 Taxmann.com 61 (Kerala) 7. Kirtidevi S. Tejwani vs Pr.CIT [2020] 116 Taxmann.com 965 (Mumbai) 8. Vedanta Ltd. vs CIT[2021] 124 Taxmann.com 435 (Bom.) 9. Pr.CIT, Panaji vs Zuari Maroc Phosphates Ltd. 10. JIalgaon People’s Co-Op Bank Ltd. vs Pr.CIT-2, Nasik [2011] 127 taxman.com 243 (Pune – Trib) 6.2 The ld. DR also filed a detailed report of the AO in con…

Compucom Software Limited, Jaipur vs. Principal Commissioner of Income Tax, Jaipur-2, Jaipur

In the result the appeal of the assessee is allowed for statistical purposes

ITA 153/JPR/2022[2017-18]Status: DisposedITAT Jaipur31 Aug 2022AY 2017-18
For Appellant: Sh. Rajeev Sogani (CA)For Respondent: Sh. Sanjay Dhariwal (CIT)
Section 143(3)Section 14ASection 263

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,’B’ JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ,oa Jh jkBkSM deys’k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 153/JP/2022 fu/kZkj.k o"kZ@Assessment Year :2017-18 cuke Compucom Software Ltd., Principal Commissioner of Vs. IT-14-15, EPIP Sitapura Income Tax-2, Jaipur Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAACG 5818 P vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Sh. Rajeev Sogani (CA) jktLo dh vksj ls@ R…

Axcel Global Services, Mumbai vs. CIT 13, Mumbai

In the result, Appeal of the assessee is allowed

ITA 2446/MUM/2014[2009-10]Status: DisposedITAT Mumbai28 Feb 2017AY 2009-10

Bench: Shri Cn Prasad & Shri Manoj Kumar Aggarwal: (A.Y : 2009-10) M/S Axcel Global Services Vs. The Cit 13 Prabhat Palace, Behind Laxmi Bhawan Aayakar Bhavan Lajpatrai Road, Vile Parle West M.K.Marg Mumbai – 400 056 New Marine Lines Pan : Aaofa1550D Mumbai – 400 056 (अपीलार्थी / Appellant) (प्रत्यर्थी / Respondent)

For Appellant: Shri AV SondeFor Respondent: Shri RP Meena
Section 10ASection 142(1)Section 143(3)Section 263

…आयकर अपीलीय अधिकरण “ए” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI CN PRASAD, JUDICIAL MEMBER AND SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER : (A.Y : 2009-10) M/s Axcel Global Services Vs. The CIT 13 Prabhat Palace, Behind Laxmi Bhawan Aayakar Bhavan Lajpatrai Road, Vile Parle West M.K.Marg Mumbai – 400 056 New Marine Lines PAN : AAOFA1550D Mumbai – 400 056 (अपीलार्थी / Appellant) (प्रत्यर्थी / Respondent) अपीलार्थी की ओर से / Appellant by : Shri AV Sonde प्रत्यर्थी की ओर से Respondent by : Shri RP Meena सुनवाई की तारीख / Date of Hearing : 01/12/2016 घोषणा की…