P.N. KRISHNA LAL AND OTHERS v. GOVT. OF KERALA AND ANOTHER. 15

5 SCC 410Reported decision1994#1091 most cited
101

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2016 to 2021.

Also referred to as

P.N. Krishna Lal · Govt. of Kerala · 5 SCC 410 · 1994 · Supreme Court · constitutional law · statutory validity · legislative power · judicial review · general principles

Judgments citing P.N. KRISHNA LAL AND OTHERS v. GOVT. OF KERALA AND ANOTHER. 15

B T Kantharaj vs. The State of Karnataka

WP/27680/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDARKARS ARTS & SCIENCE COLLEGE AND ANOTHER Vs. THE STATE AND OTHERS. 18. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS 19. (1996) 3…

Nanjundappa vs. The State of Karnataka

WP/47827/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDARKARS ARTS & SCIENCE COLLEGE AND ANOTHER Vs. THE STATE AND OTHERS. 18. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS 19. (1996) 3…

Thariq Khan vs. State of Karnataka

WP/8585/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDARKARS ARTS & SCIENCE COLLEGE AND ANOTHER Vs. THE STATE AND OTHERS. 18. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS 19. (1996) 3…

Smt Janaki vs. The State of Karnataka

WP/28215/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDARKARS ARTS & SCIENCE COLLEGE AND ANOTHER Vs. THE STATE AND OTHERS. 18. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS 19. (1996) 3…

Smt. Lakshmamma vs. The State of Karnataka

WP/6960/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDARKARS ARTS & SCIENCE COLLEGE AND ANOTHER Vs. THE STATE AND OTHERS. 18. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS 19. (1996) 3…

Sri Shivalingaiah vs. State of Karnataka

WP/6376/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDARKARS ARTS & SCIENCE COLLEGE AND ANOTHER Vs. THE STATE AND OTHERS. 18. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS 19. (1996) 3…

Sri H K Basavegowda vs. The State of Karnataka

WP/28214/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDARKARS ARTS & SCIENCE COLLEGE AND ANOTHER Vs. THE STATE AND OTHERS. 18. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS 19. (1996) 3…

Smt. Priyadarshini vs. The State of Karnataka

WP/35277/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDARKARS ARTS & SCIENCE COLLEGE AND ANOTHER Vs. THE STATE AND OTHERS. 18. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS 19. (1996) 3…

Moosaveer @ Ibrahim Sab vs. State of Karnataka

WP/13029/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDARKARS ARTS & SCIENCE COLLEGE AND ANOTHER Vs. THE STATE AND OTHERS. 18. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS 19. (1996) 3…

N Santhosh Kumar vs. The State of Karnataka

WP/22667/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDARKARS ARTS & SCIENCE COLLEGE AND ANOTHER Vs. THE STATE AND OTHERS. 18. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS 19. (1996) 3…

Sri C Govardhan Reddy vs. State of Karnataka

WP/36459/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDARKARS ARTS & SCIENCE COLLEGE AND ANOTHER Vs. THE STATE AND OTHERS. 18. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS 19. (1996) 3…

Sri Rajanna vs. State of Karnataka

WP/18646/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDARKARS ARTS & SCIENCE COLLEGE AND ANOTHER Vs. THE STATE AND OTHERS. 18. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS 19. (1996) 3…

Smt. Motamma vs. Deputy Commissioner

WP/25219/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDARKARS ARTS & SCIENCE COLLEGE AND ANOTHER Vs. THE STATE AND OTHERS. 18. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS 19. (1996) 3…

K T Thipperudrappa vs. The State of Karnataka

WP/50828/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDARKARS ARTS & SCIENCE COLLEGE AND ANOTHER Vs. THE STATE AND OTHERS. 18. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS 19. (1996) 3…

Sri A M Narayanaswamy vs. The State of Karnataka

WP/8210/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDARKARS ARTS & SCIENCE COLLEGE AND ANOTHER Vs. THE STATE AND OTHERS. 18. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS 19. (1996) 3…

Sri M B Devayya vs. The State of Karnataka

WP/18327/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDARKARS ARTS & SCIENCE COLLEGE AND ANOTHER Vs. THE STATE AND OTHERS. 18. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS 19. (1996) 3…

Smt Uma Balagavi vs. State of Karnataka

WP/23800/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDARKARS ARTS & SCIENCE COLLEGE AND ANOTHER Vs. THE STATE AND OTHERS. 18. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS 19. (1996) 3…

Mr G Pulla Reddy vs. State of Karnataka

WP/56168/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDARKARS ARTS & SCIENCE COLLEGE AND ANOTHER Vs. THE STATE AND OTHERS. 18. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS 19. (1996) 3…

Smt. B.C.Dharma vs. The State of Karnataka

WP/31322/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDARKARS ARTS & SCIENCE COLLEGE AND ANOTHER Vs. THE STATE AND OTHERS. 18. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS 19. (1996) 3…

Sri Srikanth vs. The Principal Secretary

WP/22025/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA AND ANOTHER. 15. (1994) 5 SCC 410 : SANJAY DUTT Vs. STATE THROUGH C.B.I., BOMBAY (II). 16. (2013) 1 SCC 745 : NAMIT SHARMA Vs. UNION OF INDIA. 382 17. W.P. NO. 52972-73/2017 : BHANDARKARS ARTS & SCIENCE COLLEGE AND ANOTHER Vs. THE STATE AND OTHERS. 18. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS 19. (1996) 3…

P.N. KRISHNA LAL AND OTHERS v. GOVT. OF KERALA AND ANOTHER. 15 (5 SCC 410) — Cited in 101 Judgments | BharatTax