P.) Ltd. vs Assistant Commissioner Of Income (P.) Ltd. v. Assistant Commissioner Of Income-Tax

45 ITD 386Income Tax Appellate Tribunal1993#25016 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 115JBSection 145Section 40A(2)(b)Section 194(1)

Issues it is cited on

section 145(1)section 209minimum alternate taxblock of assetsput to usemercantile system of accountingprofits and gains of business or professionbook profitssection 40asection 44absection 115jsection 145

Judgments citing P.) Ltd. vs Assistant Commissioner Of Income (P.) Ltd. v. Assistant Commissioner Of Income-Tax

DCIT-3(2)(1), Aaykar Bhawan vs. Marshall Produce Brokers Company Pvt Ltd, Nariman Point

The appeal of the Revenue is dismissed

ITA 5092/MUM/2024[2017-18]Status: DisposedITAT Mumbai30 Jan 2025AY 2017-18

Bench: Shri Om Prakash Kant () & Shri Sunil Kumar Singh ()

For Respondent: Mr. Harsh Kothari

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI SUNIL KUMAR SINGH (JUDICIAL MEMBER) ITA Nos. 4917 & 4918/MUM/2024 Assessment Years: 2016-17 & 2017-18 Marshall Produce Brokers Company Asst. CIT Circle 3(2)(1), Pvt. Ltd., Room No. 608, Aayakar Bhavan, Vs. 22/23 Jolly Maker Chamber No. 2, M.K. Road, 225 Nariman Point, Mumbai-400020. Mumbai-400021. PAN NO. AAACM 7312 G Appellant Respondent Assessment Year: 2017-18 DCIT -3(2)(1), Marshall Produce Brokers Company Room No. 608, 6th floor, Pvt. Ltd., Aayakar Bhavan, M.K. Road, Vs. 22/23 Jolly Maker C…

Marshall Produce Brokers Company Private Limited, Mumbai vs. Assistant Commissioner of Income Tax Circle 3(2)(1), Mumbai

The appeal of the Revenue is dismissed

ITA 4918/MUM/2024[2017-18]Status: DisposedITAT Mumbai30 Jan 2025AY 2017-18

Bench: Shri Om Prakash Kant () & Shri Sunil Kumar Singh ()

For Respondent: Mr. Harsh Kothari

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI SUNIL KUMAR SINGH (JUDICIAL MEMBER) ITA Nos. 4917 & 4918/MUM/2024 Assessment Years: 2016-17 & 2017-18 Marshall Produce Brokers Company Asst. CIT Circle 3(2)(1), Pvt. Ltd., Room No. 608, Aayakar Bhavan, Vs. 22/23 Jolly Maker Chamber No. 2, M.K. Road, 225 Nariman Point, Mumbai-400020. Mumbai-400021. PAN NO. AAACM 7312 G Appellant Respondent Assessment Year: 2017-18 DCIT -3(2)(1), Marshall Produce Brokers Company Room No. 608, 6th floor, Pvt. Ltd., Aayakar Bhavan, M.K. Road, Vs. 22/23 Jolly Maker C…

Marshall Produce Brokers Company Private Limited, Mumbai vs. Assistant Commissioner of Income Tax Circle 3(2)(1), Mumbai

The appeal of the Revenue is dismissed

ITA 4917/MUM/2024[2016-17]Status: DisposedITAT Mumbai30 Jan 2025AY 2016-17

Bench: Shri Om Prakash Kant () & Shri Sunil Kumar Singh ()

For Respondent: Mr. Harsh Kothari

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI SUNIL KUMAR SINGH (JUDICIAL MEMBER) ITA Nos. 4917 & 4918/MUM/2024 Assessment Years: 2016-17 & 2017-18 Marshall Produce Brokers Company Asst. CIT Circle 3(2)(1), Pvt. Ltd., Room No. 608, Aayakar Bhavan, Vs. 22/23 Jolly Maker Chamber No. 2, M.K. Road, 225 Nariman Point, Mumbai-400020. Mumbai-400021. PAN NO. AAACM 7312 G Appellant Respondent Assessment Year: 2017-18 DCIT -3(2)(1), Marshall Produce Brokers Company Room No. 608, 6th floor, Pvt. Ltd., Aayakar Bhavan, M.K. Road, Vs. 22/23 Jolly Maker C…

P.) Ltd. vs Assistant Commissioner Of Income (P.) Ltd. v. Assistant Commissioner Of Income-Tax (45 ITD 386) — Cited in 3 Judgments | BharatTax