P.H.I. Seeds (P.) Ltd. v. CIT

96 Taxmann.com 493Reported decision2018#25947 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2021.

Judgments citing P.H.I. Seeds (P.) Ltd. v. CIT

Nusun Genetic Research Limited, Hyderabad vs. DCIT, Circle-16(1), Hyderabad

ITA 701/HYD/2017[2012-13]Status: DisposedITAT Hyderabad27 Jan 2021AY 2012-13

Bench: Shri S.S.Godara & Shri Laxmi Prasad Sahu

For Appellant: Shri P.Murali Mohana Rao, ARFor Respondent: Shri Y.V.S.T.Sai, CIT-DR
Section 10(1)Section 143(3)Section 154Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B” : HYDERABAD (THROUGH VIDEO CONFERENCE) BEFORE SHRI S.S.GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER I.T.A. Nos. 700 & 701/HYD/2017 Assessment Year: 2012-13 M/s.Nusun Genetic Research DCIT, Circle-16(1), Limited, Vs HYDERABAD HYDERABAD [PAN: AABCN5864F] (Assessee/Appellant) (Respondent) C.O. No. 06/HYD/2019 (in ITA No.700/Hyd/2017) Assessment Year: 2012-13 M/s.Nusun Genetic Research DCIT, Circle-16(1), Vs Limited, HYDERABAD HYDERABAD [PAN: AABCN5864F] (Cross-Objector/Respondent) (Assessee/Appellant) For Assessee : Shri P.Murali M…

Nusun Genetic Research Limited, Hyderabad vs. DCIT, Circle-16(1), Hyderabad

ITA 700/HYD/2017[2012-13]Status: DisposedITAT Hyderabad27 Jan 2021AY 2012-13

Bench: Shri S.S.Godara & Shri Laxmi Prasad Sahu

For Appellant: Shri P.Murali Mohana Rao, ARFor Respondent: Shri Y.V.S.T.Sai, CIT-DR
Section 10(1)Section 143(3)Section 154Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B” : HYDERABAD (THROUGH VIDEO CONFERENCE) BEFORE SHRI S.S.GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER I.T.A. Nos. 700 & 701/HYD/2017 Assessment Year: 2012-13 M/s.Nusun Genetic Research DCIT, Circle-16(1), Limited, Vs HYDERABAD HYDERABAD [PAN: AABCN5864F] (Assessee/Appellant) (Respondent) C.O. No. 06/HYD/2019 (in ITA No.700/Hyd/2017) Assessment Year: 2012-13 M/s.Nusun Genetic Research DCIT, Circle-16(1), Vs Limited, HYDERABAD HYDERABAD [PAN: AABCN5864F] (Cross-Objector/Respondent) (Assessee/Appellant) For Assessee : Shri P.Murali M…

Vikas Globalone Ltd., New Delhi vs. DCIT, Circle- 26(2), New Delhi

In the result, appeal of Assessee is partly allowed

ITA 2498/DEL/2018[2012-13]Status: DisposedITAT Delhi08 Mar 2019AY 2012-13

Bench: Shri Bhavnesh Saini & Shri O.P. Kant

For Appellant: Shri Piyush KamalFor Respondent: Shri S.S. Rana, CIT-D.R
Section 115JSection 37Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “G” : DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER ITA.No.2498/Del./2018 Assessment Year 2012-2013 M/s. Vikas Globalone Ltd., (Now known as M/s. The DCIT, Vikas Ecotech Ltd.,) F-6, vs. Circle-26(2), Vikas House, 34/1, East Punjabi Bagh, New Delhi. New Delhi. PIN 110026.PAN AAACV0608G (Appellant) (Respondent) Shri Gautam Jain, And For Assessee : Shri Piyush Kamal, Advocates For Revenue : Shri S.S. Rana, CIT-D.R. Date of Hearing : 31.01.2019 Date of Pronouncement : 08.03.2019 ORDER PER BHAVNESH SAINI, J.M. This appea…

P.H.I. Seeds (P.) Ltd. v. CIT (96 Taxmann.com 493) — Cited in 3 Judgments | BharatTax