Outsource Partners International (P) Ltd. v. ACIT

M/S. INFINEON TECHNOLOGIES INDIA PVT LTD,BENGALURU vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU

In the result the appeal filed by assessee stands allowed partly

Bench: Shri B. R. Baskaran & Smt. Beena Pillaiit(Tp)A No.2870/Bang/2017 Assessment Year: 2013-14 M/S. Infineon Technologies India Pvt. Ltd. Deputy Commissioner 9Th Floor Prestige Of Income-Tax Thirulakshmi Vs. Circle-3(1)(1) No.11 M.G. Road Bengaluru Bengaluru 560 001 Pan No : Aabcs6967N Appellant Respondent Appellant By : Shri K.R. Vasudevan, A.R. Shri Sumer Singh Meena, Respondent By : D.R. Date Of Hearing : 13.01.2022 Date Of Pronouncement : 31.03.2022 O R D E R Per Beena Pillai: Present Appeal Is Filed By Assessee Against The Order Dated 16/10/2017 Passed By The Ld.Dcit Under Section 143(3) R.W. Section 144C(13) For Assessment Year 2013-14 On Following Grounds Of Appeal: “The Grounds Mentioned Hereinafter Are Without Prejudice To One Another.

…IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI B. R. BASKARAN, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER IT(TP)A No.2870/Bang/2017 Assessment Year: 2013-14 M/s. Infineon Technologies India Pvt. Ltd. Deputy Commissioner 9th Floor Prestige of Income-tax Thirulakshmi Vs. Circle-3(1)(1) No.11 M.G. Road Bengaluru Bengaluru 560 001 PAN NO : AABCS6967N APPELLANT RESPONDENT Appellant by : Shri K.R. Vasudevan, A.R. Shri Sumer Singh Meena, Respondent by : D.R. Date of Hearing : 13.01.2022 Date of Pronouncement : 31.03.2022 O R D E R PER BEENA PILLAI, JUDICIAL MEMBER: Present appeal…

M/S SOFTWARE PARADIGMS INFOTECH PRIVATE LIMITED,MYSORE vs. JCIT, MYSORE

In the result, the appeal of the assessee is partly allowed for statistical purposes

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH ‘ A ’ BEFORE SHRI N. V. VASUDEVAN, VICE PRESIDENT AND SHRI A. K. GARODIA, ACCOUNTANT MEMBER I.T. (T.P.) A. No. 454/Bang/2015 (Assessment Year: 2010 – 11) ACIT, Circle – 1 (1), Mysuru. …. Appellant. Vs. M/s. Software Paradigms Infotech Pvt. Ltd., No. 316 – 318, Spicity, Hebbal Industrial Area, Mysuru – 570016 PAN : AALCS7583C ….. Respondent. AND I.T. (T.P.) A. No. 599/Bang/2015 (Assessment Year: 2010 – 11) M/s. Software Paradigms Infotech Pvt. Ltd., No. 316 – 318, Spicity, Hebbal Industrial Area, Mysuru – 570016 PAN : AALCS7583C …. Appellant. Vs. ACIT, Circle…

ASST. C..I.T., MYSORE vs. M/S SOFTWARE PARADIGMS INFOTECH PVT. LTD.,, MYSORE

In the result, the appeal of the assessee is partly allowed for statistical purposes

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH ‘ A ’ BEFORE SHRI N. V. VASUDEVAN, VICE PRESIDENT AND SHRI A. K. GARODIA, ACCOUNTANT MEMBER I.T. (T.P.) A. No. 454/Bang/2015 (Assessment Year: 2010 – 11) ACIT, Circle – 1 (1), Mysuru. …. Appellant. Vs. M/s. Software Paradigms Infotech Pvt. Ltd., No. 316 – 318, Spicity, Hebbal Industrial Area, Mysuru – 570016 PAN : AALCS7583C ….. Respondent. AND I.T. (T.P.) A. No. 599/Bang/2015 (Assessment Year: 2010 – 11) M/s. Software Paradigms Infotech Pvt. Ltd., No. 316 – 318, Spicity, Hebbal Industrial Area, Mysuru – 570016 PAN : AALCS7583C …. Appellant. Vs. ACIT, Circle…

CAPCO TECHNOLOGIES PVT LTD ,BANGALORE vs. INCOME TAX OFFICER WARD-2(1)(1), BANGALORE

In the result appeal of the assessee is partly allowed

Bench: Shri. Jason P. Boaz

…IT(TP)A.1981/Bang/2017 Page - 1 IN THE INCOME TAX APPELLATE TRIBUNAL BENGALURU BENCH 'B', BENGALURU BEFORE SHRI. JASON P. BOAZ, ACCOUNTANT MEMBER AND SHRI. LALIET KUMAR, JUDICIAL MEMBER I.T(TP).A No.1981/Bang/2017) (Assessment Year : 2013-14) M/s. Capco Technologies P. Ltd, SJR i-Park, Ground floor, Tower-2, Block PHI. EPIP Zone 1, Whitefield, Bengaluru 560 066 .. Assessee PAN : AADCC4204G v. Income-tax Officer, Ward -2(1)(1), Bengaluru .. Respondent Assessee by : Shri. K. R. Vasudevan, Advocate Revenue by : Ms. Neera Malhotra, CIT-DR Heard on : 18.01.2018 Pronounced on : 21.03.2018 O R D E R PER LALIET…