Others77 ITR 802 Delhi, (iii) ITO Vs Calcutta Chromotype Pvt Ltd 97 ITR 55 (Cal), (iv) CIT v. Akbarali Jummabhai

204 ITR 894High Court#23668 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2017.

Judgments citing Others77 ITR 802 Delhi, (iii) ITO Vs Calcutta Chromotype Pvt Ltd 97 ITR 55 (Cal), (iv) CIT v. Akbarali Jummabhai

GIGAPLEX ESTATE P.LTD,MUMBAI vs. DCIT OSD II CEN RG 7, MUMBAI

In the result, the appeals of the assessee are partly allowed

ITA 1137/MUM/2016[2006-07]Status: DisposedITAT Mumbai10 Nov 2017AY 2006-07

Bench: Shri C.N. Prasad, Jm & Shri Rajesh Kumar, Am

For Appellant: Shri Arvind SondeFor Respondent: Shri Alok Joshi
Section 143(3)Section 147Section 148Section 250

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “जे” म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “J” BENCH, MUMBAI श्री सी. एन.प्रसाद, न्याययक सदस्य एवं श्री राजेश कुमार, ऱेखा सदस्य के समक्ष BEFORE SHRI C.N. PRASAD, JM AND SHRI RAJESH KUMAR, AM ITA NO.1132, 1133/Mum/2016 And ITA No.1137/Mum/2016 (ननधधायण वषा / Assessment Year: 2007-08, 2008-09 and 2006-07) Gigaplex Estate Pvt Ltd., Dy.Commissioner of Income (Formerly known as B Raheja Tax, OSD-II, Central Range -7, Builders Pvt Ltd), Aayakar Bhavan, फनधभ/ Plot No.C-30, G Block, M K Road, Opp SIDBI Bank, Mumbai-400020 Vs. Bandra Kurla Complex, Bandra (Est), Mumbai-400051 (अऩी…

GIGAPLEX ESTATE P.LTD,MUMBAI vs. DCIT OSD II CEN RG 7, MUMBAI

In the result, the appeals of the assessee are partly allowed

ITA 1133/MUM/2016[2008-09]Status: DisposedITAT Mumbai10 Nov 2017AY 2008-09

Bench: Shri C.N. Prasad, Jm & Shri Rajesh Kumar, Am

For Appellant: Shri Arvind SondeFor Respondent: Shri Alok Joshi
Section 143(3)Section 147Section 148Section 250

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “जे” म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “J” BENCH, MUMBAI श्री सी. एन.प्रसाद, न्याययक सदस्य एवं श्री राजेश कुमार, ऱेखा सदस्य के समक्ष BEFORE SHRI C.N. PRASAD, JM AND SHRI RAJESH KUMAR, AM ITA NO.1132, 1133/Mum/2016 And ITA No.1137/Mum/2016 (ननधधायण वषा / Assessment Year: 2007-08, 2008-09 and 2006-07) Gigaplex Estate Pvt Ltd., Dy.Commissioner of Income (Formerly known as B Raheja Tax, OSD-II, Central Range -7, Builders Pvt Ltd), Aayakar Bhavan, फनधभ/ Plot No.C-30, G Block, M K Road, Opp SIDBI Bank, Mumbai-400020 Vs. Bandra Kurla Complex, Bandra (Est), Mumbai-400051 (अऩी…

GIGAPLEX ESTATE P.LTD,MUMBAI vs. DCIT OSD II CEN RG 7, MUMBAI

In the result, the appeals of the assessee are partly allowed

ITA 1132/MUM/2016[2007-08]Status: DisposedITAT Mumbai10 Nov 2017AY 2007-08

Bench: Shri C.N. Prasad, Jm & Shri Rajesh Kumar, Am

For Appellant: Shri Arvind SondeFor Respondent: Shri Alok Joshi
Section 143(3)Section 147Section 148Section 250

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “जे” म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “J” BENCH, MUMBAI श्री सी. एन.प्रसाद, न्याययक सदस्य एवं श्री राजेश कुमार, ऱेखा सदस्य के समक्ष BEFORE SHRI C.N. PRASAD, JM AND SHRI RAJESH KUMAR, AM ITA NO.1132, 1133/Mum/2016 And ITA No.1137/Mum/2016 (ननधधायण वषा / Assessment Year: 2007-08, 2008-09 and 2006-07) Gigaplex Estate Pvt Ltd., Dy.Commissioner of Income (Formerly known as B Raheja Tax, OSD-II, Central Range -7, Builders Pvt Ltd), Aayakar Bhavan, फनधभ/ Plot No.C-30, G Block, M K Road, Opp SIDBI Bank, Mumbai-400020 Vs. Bandra Kurla Complex, Bandra (Est), Mumbai-400051 (अऩी…

Others77 ITR 802 Delhi, (iii) ITO Vs Calcutta Chromotype Pvt Ltd 97 ITR 55 (Cal), (iv) CIT v. Akbarali Jummabhai (204 ITR 894) — Cited in 3 Judgments | BharatTax