Others v. Gwalior Sugar Company Limited and Others 14
8 SCC 480Reported decision2010#6137 most cited
What is Others v. Gwalior Sugar Company Limited and Others 14 authority for?
A shareholder's rights in a company are explained, referencing established legal principles regarding the powers of directors.
19
judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2020 to 2024.
Also referred to as
Gwalior Sugar Company Limited · shareholder rights · director powers · company law · corporate law