Ors Vs. ITO &Ors (2017) 50 CCH 53 Mum Trib (xv) Smt. Smita P. Patil&Ors. v. ACIT

113 TTJ 818Income Tax Appellate Tribunal2010#6221 most cited

What is Ors Vs. ITO &Ors (2017) 50 CCH 53 Mum Trib (xv) Smt. Smita P. Patil&Ors. v. ACIT authority for?

The ITAT Mumbai Bench decision in Smt. Smita P. Patil & Ors. v. ACIT is cited as authority, with its citation being 113 TTJ 818. The provided passages indicate that this case was referenced in multiple later judgments, suggesting its relevance in tax litigation, though the specific legal principle is not explicitly stated in the provided text.

18

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2018 to 2023.

Also referred to as

Smt. Smita P. Patil & Ors. v. ACIT · 113 TTJ 818 · ITAT Mumbai · tax case law · income tax assessment · legal precedent · tax tribunal decisions · cited judgments

Judgments citing Ors Vs. ITO &Ors (2017) 50 CCH 53 Mum Trib (xv) Smt. Smita P. Patil&Ors. v. ACIT

D.C.I.T., Circle-1, Dibrugarh vs. Vinod Bamalwa, Dibrugarh

In the result, all the appeals of the Revenue are dismissed and that of the Cross Objections of the assessees are allowed

ITA 66/GTY/2023[2013-14]Status: DisposedITAT Guwahati01 Sept 2023AY 2013-14

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Rajesh Kumar

…xiii) CIT Vs. Smt. Jamnadevi Agarwal &Ors (2010) 328 ITR 656 (Mum) (xiv) Kamala Devi S. Doshi&Ors Vs. ITO &Ors (2017) 50 CCH 53 Mum Trib (xv) Smt. Smita P. Patil&Ors. Vs. ACIT (2014) 159 TTJ 182 (Pune) (xvi) ACIT Vs. Kamal Kumar S. Agarwal (Indl) &Ors: (2010) 113 TTJ 818 (Nag Trib) (xvii) CIT v. ShreevashiGanguli (ITA No. 196 of 2012) (Cal HC) (xviii) CIT v. Bhagwati Prasad Agarwal in (No. 22 of 2009, dt. 29-4- 2009) (Cal HC) CO Nos. 6 to 21/GAU/2023 (in ITA Nos. 51 to 66/GAU/2023) (xix) CIT v. Lakshmangarh Estate & Trading Co. Limited in (ITA No. 270 of 1999, dt. 7-10-2013) (xx) M/s Classic Growers Ltd. vs. CI…

D.C.I.T., Circle-1, Dibrugarh vs. Pramod Kumar Bamalwa, Dibrugarh

In the result, all the appeals of the Revenue are dismissed and that of the Cross Objections of the assessees are allowed

ITA 65/GTY/2023[2013-14]Status: DisposedITAT Guwahati01 Sept 2023AY 2013-14

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Rajesh Kumar

…xiii) CIT Vs. Smt. Jamnadevi Agarwal &Ors (2010) 328 ITR 656 (Mum) (xiv) Kamala Devi S. Doshi&Ors Vs. ITO &Ors (2017) 50 CCH 53 Mum Trib (xv) Smt. Smita P. Patil&Ors. Vs. ACIT (2014) 159 TTJ 182 (Pune) (xvi) ACIT Vs. Kamal Kumar S. Agarwal (Indl) &Ors: (2010) 113 TTJ 818 (Nag Trib) (xvii) CIT v. ShreevashiGanguli (ITA No. 196 of 2012) (Cal HC) (xviii) CIT v. Bhagwati Prasad Agarwal in (No. 22 of 2009, dt. 29-4- 2009) (Cal HC) CO Nos. 6 to 21/GAU/2023 (in ITA Nos. 51 to 66/GAU/2023) (xix) CIT v. Lakshmangarh Estate & Trading Co. Limited in (ITA No. 270 of 1999, dt. 7-10-2013) (xx) M/s Classic Growers Ltd. vs. CI…

D.C.I.T., Circle-1, Dibrugarh vs. Sheetal Bamalwa, Dibrugarh

In the result, all the appeals of the Revenue are dismissed and that of the Cross Objections of the assessees are allowed

ITA 64/GTY/2023[2013-14]Status: DisposedITAT Guwahati01 Sept 2023AY 2013-14

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Rajesh Kumar

…xiii) CIT Vs. Smt. Jamnadevi Agarwal &Ors (2010) 328 ITR 656 (Mum) (xiv) Kamala Devi S. Doshi&Ors Vs. ITO &Ors (2017) 50 CCH 53 Mum Trib (xv) Smt. Smita P. Patil&Ors. Vs. ACIT (2014) 159 TTJ 182 (Pune) (xvi) ACIT Vs. Kamal Kumar S. Agarwal (Indl) &Ors: (2010) 113 TTJ 818 (Nag Trib) (xvii) CIT v. ShreevashiGanguli (ITA No. 196 of 2012) (Cal HC) (xviii) CIT v. Bhagwati Prasad Agarwal in (No. 22 of 2009, dt. 29-4- 2009) (Cal HC) CO Nos. 6 to 21/GAU/2023 (in ITA Nos. 51 to 66/GAU/2023) (xix) CIT v. Lakshmangarh Estate & Trading Co. Limited in (ITA No. 270 of 1999, dt. 7-10-2013) (xx) M/s Classic Growers Ltd. vs. CI…

D.C.I.T., Circle-1, Dibrugarh vs. Madan Lal Bamalwa, Dibrugarh

In the result, all the appeals of the Revenue are dismissed and that of the Cross Objections of the assessees are allowed

ITA 63/GTY/2023[2012-13]Status: DisposedITAT Guwahati01 Sept 2023AY 2012-13

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Rajesh Kumar

…xiii) CIT Vs. Smt. Jamnadevi Agarwal &Ors (2010) 328 ITR 656 (Mum) (xiv) Kamala Devi S. Doshi&Ors Vs. ITO &Ors (2017) 50 CCH 53 Mum Trib (xv) Smt. Smita P. Patil&Ors. Vs. ACIT (2014) 159 TTJ 182 (Pune) (xvi) ACIT Vs. Kamal Kumar S. Agarwal (Indl) &Ors: (2010) 113 TTJ 818 (Nag Trib) (xvii) CIT v. ShreevashiGanguli (ITA No. 196 of 2012) (Cal HC) (xviii) CIT v. Bhagwati Prasad Agarwal in (No. 22 of 2009, dt. 29-4- 2009) (Cal HC) CO Nos. 6 to 21/GAU/2023 (in ITA Nos. 51 to 66/GAU/2023) (xix) CIT v. Lakshmangarh Estate & Trading Co. Limited in (ITA No. 270 of 1999, dt. 7-10-2013) (xx) M/s Classic Growers Ltd. vs. CI…

D.C.I.T., Circle-1, Dibrugarh vs. Ravi Bamalwa, Dibrugarh

In the result, all the appeals of the Revenue are dismissed and that of the Cross Objections of the assessees are allowed

ITA 62/GTY/2023[2012-13]Status: DisposedITAT Guwahati01 Sept 2023AY 2012-13

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Rajesh Kumar

…xiii) CIT Vs. Smt. Jamnadevi Agarwal &Ors (2010) 328 ITR 656 (Mum) (xiv) Kamala Devi S. Doshi&Ors Vs. ITO &Ors (2017) 50 CCH 53 Mum Trib (xv) Smt. Smita P. Patil&Ors. Vs. ACIT (2014) 159 TTJ 182 (Pune) (xvi) ACIT Vs. Kamal Kumar S. Agarwal (Indl) &Ors: (2010) 113 TTJ 818 (Nag Trib) (xvii) CIT v. ShreevashiGanguli (ITA No. 196 of 2012) (Cal HC) (xviii) CIT v. Bhagwati Prasad Agarwal in (No. 22 of 2009, dt. 29-4- 2009) (Cal HC) CO Nos. 6 to 21/GAU/2023 (in ITA Nos. 51 to 66/GAU/2023) (xix) CIT v. Lakshmangarh Estate & Trading Co. Limited in (ITA No. 270 of 1999, dt. 7-10-2013) (xx) M/s Classic Growers Ltd. vs. CI…

D.C.I.T., Circle-1, Dibrugarh vs. Vinay Bamalwa, Dibrugarh

In the result, all the appeals of the Revenue are dismissed and that of the Cross Objections of the assessees are allowed

ITA 61/GTY/2023[2012-13]Status: DisposedITAT Guwahati01 Sept 2023AY 2012-13

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Rajesh Kumar

…xiii) CIT Vs. Smt. Jamnadevi Agarwal &Ors (2010) 328 ITR 656 (Mum) (xiv) Kamala Devi S. Doshi&Ors Vs. ITO &Ors (2017) 50 CCH 53 Mum Trib (xv) Smt. Smita P. Patil&Ors. Vs. ACIT (2014) 159 TTJ 182 (Pune) (xvi) ACIT Vs. Kamal Kumar S. Agarwal (Indl) &Ors: (2010) 113 TTJ 818 (Nag Trib) (xvii) CIT v. ShreevashiGanguli (ITA No. 196 of 2012) (Cal HC) (xviii) CIT v. Bhagwati Prasad Agarwal in (No. 22 of 2009, dt. 29-4- 2009) (Cal HC) CO Nos. 6 to 21/GAU/2023 (in ITA Nos. 51 to 66/GAU/2023) (xix) CIT v. Lakshmangarh Estate & Trading Co. Limited in (ITA No. 270 of 1999, dt. 7-10-2013) (xx) M/s Classic Growers Ltd. vs. CI…

D.C.I.T., Circle- 1, Dibrugarh vs. Vishal Bamalwa, Dibrugarh

In the result, all the appeals of the Revenue are dismissed and that of the Cross Objections of the assessees are allowed

ITA 60/GTY/2023[2012-13]Status: DisposedITAT Guwahati01 Sept 2023AY 2012-13

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Rajesh Kumar

…xiii) CIT Vs. Smt. Jamnadevi Agarwal &Ors (2010) 328 ITR 656 (Mum) (xiv) Kamala Devi S. Doshi&Ors Vs. ITO &Ors (2017) 50 CCH 53 Mum Trib (xv) Smt. Smita P. Patil&Ors. Vs. ACIT (2014) 159 TTJ 182 (Pune) (xvi) ACIT Vs. Kamal Kumar S. Agarwal (Indl) &Ors: (2010) 113 TTJ 818 (Nag Trib) (xvii) CIT v. ShreevashiGanguli (ITA No. 196 of 2012) (Cal HC) (xviii) CIT v. Bhagwati Prasad Agarwal in (No. 22 of 2009, dt. 29-4- 2009) (Cal HC) CO Nos. 6 to 21/GAU/2023 (in ITA Nos. 51 to 66/GAU/2023) (xix) CIT v. Lakshmangarh Estate & Trading Co. Limited in (ITA No. 270 of 1999, dt. 7-10-2013) (xx) M/s Classic Growers Ltd. vs. CI…

D.C.I.T., Circle- 1, Dibrugarh vs. Bhagwati Devii Bamalwa, Dibrugarh

In the result, all the appeals of the Revenue are dismissed and that of the Cross Objections of the assessees are allowed

ITA 59/GTY/2023[2012-13]Status: DisposedITAT Guwahati01 Sept 2023AY 2012-13

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Rajesh Kumar

…xiii) CIT Vs. Smt. Jamnadevi Agarwal &Ors (2010) 328 ITR 656 (Mum) (xiv) Kamala Devi S. Doshi&Ors Vs. ITO &Ors (2017) 50 CCH 53 Mum Trib (xv) Smt. Smita P. Patil&Ors. Vs. ACIT (2014) 159 TTJ 182 (Pune) (xvi) ACIT Vs. Kamal Kumar S. Agarwal (Indl) &Ors: (2010) 113 TTJ 818 (Nag Trib) (xvii) CIT v. ShreevashiGanguli (ITA No. 196 of 2012) (Cal HC) (xviii) CIT v. Bhagwati Prasad Agarwal in (No. 22 of 2009, dt. 29-4- 2009) (Cal HC) CO Nos. 6 to 21/GAU/2023 (in ITA Nos. 51 to 66/GAU/2023) (xix) CIT v. Lakshmangarh Estate & Trading Co. Limited in (ITA No. 270 of 1999, dt. 7-10-2013) (xx) M/s Classic Growers Ltd. vs. CI…

D.C.I.T., Circle- 1, Dibrugarh vs. Meenakshi Bamalwa Soni, Dibrugarh

In the result, all the appeals of the Revenue are dismissed and that of the Cross Objections of the assessees are allowed

ITA 58/GTY/2023[2012-13]Status: DisposedITAT Guwahati01 Sept 2023AY 2012-13

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Rajesh Kumar

…xiii) CIT Vs. Smt. Jamnadevi Agarwal &Ors (2010) 328 ITR 656 (Mum) (xiv) Kamala Devi S. Doshi&Ors Vs. ITO &Ors (2017) 50 CCH 53 Mum Trib (xv) Smt. Smita P. Patil&Ors. Vs. ACIT (2014) 159 TTJ 182 (Pune) (xvi) ACIT Vs. Kamal Kumar S. Agarwal (Indl) &Ors: (2010) 113 TTJ 818 (Nag Trib) (xvii) CIT v. ShreevashiGanguli (ITA No. 196 of 2012) (Cal HC) (xviii) CIT v. Bhagwati Prasad Agarwal in (No. 22 of 2009, dt. 29-4- 2009) (Cal HC) CO Nos. 6 to 21/GAU/2023 (in ITA Nos. 51 to 66/GAU/2023) (xix) CIT v. Lakshmangarh Estate & Trading Co. Limited in (ITA No. 270 of 1999, dt. 7-10-2013) (xx) M/s Classic Growers Ltd. vs. CI…

D.C.I.T., Circle- 1, Dibrugarh vs. Usha Bamalwa, Dibrugarh

In the result, all the appeals of the Revenue are dismissed and that of the Cross Objections of the assessees are allowed

ITA 57/GTY/2023[2012-13]Status: DisposedITAT Guwahati01 Sept 2023AY 2012-13

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Rajesh Kumar

…xiii) CIT Vs. Smt. Jamnadevi Agarwal &Ors (2010) 328 ITR 656 (Mum) (xiv) Kamala Devi S. Doshi&Ors Vs. ITO &Ors (2017) 50 CCH 53 Mum Trib (xv) Smt. Smita P. Patil&Ors. Vs. ACIT (2014) 159 TTJ 182 (Pune) (xvi) ACIT Vs. Kamal Kumar S. Agarwal (Indl) &Ors: (2010) 113 TTJ 818 (Nag Trib) (xvii) CIT v. ShreevashiGanguli (ITA No. 196 of 2012) (Cal HC) (xviii) CIT v. Bhagwati Prasad Agarwal in (No. 22 of 2009, dt. 29-4- 2009) (Cal HC) CO Nos. 6 to 21/GAU/2023 (in ITA Nos. 51 to 66/GAU/2023) (xix) CIT v. Lakshmangarh Estate & Trading Co. Limited in (ITA No. 270 of 1999, dt. 7-10-2013) (xx) M/s Classic Growers Ltd. vs. CI…

D.C.I.T., Circle- 1, Dibrugarh vs. Hans Raj Bamalwa (HUF), Dibrugarh

In the result, all the appeals of the Revenue are dismissed and that of the Cross Objections of the assessees are allowed

ITA 56/GTY/2023[2012-13]Status: DisposedITAT Guwahati01 Sept 2023AY 2012-13

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Rajesh Kumar

…xiii) CIT Vs. Smt. Jamnadevi Agarwal &Ors (2010) 328 ITR 656 (Mum) (xiv) Kamala Devi S. Doshi&Ors Vs. ITO &Ors (2017) 50 CCH 53 Mum Trib (xv) Smt. Smita P. Patil&Ors. Vs. ACIT (2014) 159 TTJ 182 (Pune) (xvi) ACIT Vs. Kamal Kumar S. Agarwal (Indl) &Ors: (2010) 113 TTJ 818 (Nag Trib) (xvii) CIT v. ShreevashiGanguli (ITA No. 196 of 2012) (Cal HC) (xviii) CIT v. Bhagwati Prasad Agarwal in (No. 22 of 2009, dt. 29-4- 2009) (Cal HC) CO Nos. 6 to 21/GAU/2023 (in ITA Nos. 51 to 66/GAU/2023) (xix) CIT v. Lakshmangarh Estate & Trading Co. Limited in (ITA No. 270 of 1999, dt. 7-10-2013) (xx) M/s Classic Growers Ltd. vs. CI…

D.C.I.T., Circle- 1, Dibrugarh vs. Hans Raj Bamalwa, Dibrugarh

In the result, all the appeals of the Revenue are dismissed and that of the Cross Objections of the assessees are allowed

ITA 55/GTY/2023[2012-13]Status: DisposedITAT Guwahati01 Sept 2023AY 2012-13

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Rajesh Kumar

…xiii) CIT Vs. Smt. Jamnadevi Agarwal &Ors (2010) 328 ITR 656 (Mum) (xiv) Kamala Devi S. Doshi&Ors Vs. ITO &Ors (2017) 50 CCH 53 Mum Trib (xv) Smt. Smita P. Patil&Ors. Vs. ACIT (2014) 159 TTJ 182 (Pune) (xvi) ACIT Vs. Kamal Kumar S. Agarwal (Indl) &Ors: (2010) 113 TTJ 818 (Nag Trib) (xvii) CIT v. ShreevashiGanguli (ITA No. 196 of 2012) (Cal HC) (xviii) CIT v. Bhagwati Prasad Agarwal in (No. 22 of 2009, dt. 29-4- 2009) (Cal HC) CO Nos. 6 to 21/GAU/2023 (in ITA Nos. 51 to 66/GAU/2023) (xix) CIT v. Lakshmangarh Estate & Trading Co. Limited in (ITA No. 270 of 1999, dt. 7-10-2013) (xx) M/s Classic Growers Ltd. vs. CI…

D.C.I.T., Circle-1, Dibrugarh vs. Bachh Raj Bamalwa, Dibrugarh

In the result, all the appeals of the Revenue are dismissed and that of the Cross Objections of the assessees are allowed

ITA 54/GTY/2023[2015-16]Status: DisposedITAT Guwahati01 Sept 2023AY 2015-16

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Rajesh Kumar

…xiii) CIT Vs. Smt. Jamnadevi Agarwal &Ors (2010) 328 ITR 656 (Mum) (xiv) Kamala Devi S. Doshi&Ors Vs. ITO &Ors (2017) 50 CCH 53 Mum Trib (xv) Smt. Smita P. Patil&Ors. Vs. ACIT (2014) 159 TTJ 182 (Pune) (xvi) ACIT Vs. Kamal Kumar S. Agarwal (Indl) &Ors: (2010) 113 TTJ 818 (Nag Trib) (xvii) CIT v. ShreevashiGanguli (ITA No. 196 of 2012) (Cal HC) (xviii) CIT v. Bhagwati Prasad Agarwal in (No. 22 of 2009, dt. 29-4- 2009) (Cal HC) CO Nos. 6 to 21/GAU/2023 (in ITA Nos. 51 to 66/GAU/2023) (xix) CIT v. Lakshmangarh Estate & Trading Co. Limited in (ITA No. 270 of 1999, dt. 7-10-2013) (xx) M/s Classic Growers Ltd. vs. CI…

D.C.I.T., Circle-1, Dibrugarh vs. Bachh Raj Bamalwa, Dibrugarh

In the result, all the appeals of the Revenue are dismissed and that of the Cross Objections of the assessees are allowed

ITA 53/GTY/2023[2012-13]Status: DisposedITAT Guwahati01 Sept 2023AY 2012-13

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Rajesh Kumar

…xiii) CIT Vs. Smt. Jamnadevi Agarwal &Ors (2010) 328 ITR 656 (Mum) (xiv) Kamala Devi S. Doshi&Ors Vs. ITO &Ors (2017) 50 CCH 53 Mum Trib (xv) Smt. Smita P. Patil&Ors. Vs. ACIT (2014) 159 TTJ 182 (Pune) (xvi) ACIT Vs. Kamal Kumar S. Agarwal (Indl) &Ors: (2010) 113 TTJ 818 (Nag Trib) (xvii) CIT v. ShreevashiGanguli (ITA No. 196 of 2012) (Cal HC) (xviii) CIT v. Bhagwati Prasad Agarwal in (No. 22 of 2009, dt. 29-4- 2009) (Cal HC) CO Nos. 6 to 21/GAU/2023 (in ITA Nos. 51 to 66/GAU/2023) (xix) CIT v. Lakshmangarh Estate & Trading Co. Limited in (ITA No. 270 of 1999, dt. 7-10-2013) (xx) M/s Classic Growers Ltd. vs. CI…

DCIT, Circle-1, Dibrugarh vs. Bajrang Lal Bamalwa, Dibrugarh

In the result, all the appeals of the Revenue are dismissed and that of the Cross Objections of the assessees are allowed

ITA 52/GTY/2023[2013-14]Status: DisposedITAT Guwahati01 Sept 2023AY 2013-14

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Rajesh Kumar

…xiii) CIT Vs. Smt. Jamnadevi Agarwal &Ors (2010) 328 ITR 656 (Mum) (xiv) Kamala Devi S. Doshi&Ors Vs. ITO &Ors (2017) 50 CCH 53 Mum Trib (xv) Smt. Smita P. Patil&Ors. Vs. ACIT (2014) 159 TTJ 182 (Pune) (xvi) ACIT Vs. Kamal Kumar S. Agarwal (Indl) &Ors: (2010) 113 TTJ 818 (Nag Trib) (xvii) CIT v. ShreevashiGanguli (ITA No. 196 of 2012) (Cal HC) (xviii) CIT v. Bhagwati Prasad Agarwal in (No. 22 of 2009, dt. 29-4- 2009) (Cal HC) CO Nos. 6 to 21/GAU/2023 (in ITA Nos. 51 to 66/GAU/2023) (xix) CIT v. Lakshmangarh Estate & Trading Co. Limited in (ITA No. 270 of 1999, dt. 7-10-2013) (xx) M/s Classic Growers Ltd. vs. CI…

DCIT, Circle-1, Dibrugarh vs. Bajrang Lal Bamalwa, Dibrugarh

In the result, all the appeals of the Revenue are dismissed and that of the Cross Objections of the assessees are allowed

ITA 51/GTY/2023[2012-13]Status: DisposedITAT Guwahati01 Sept 2023AY 2012-13

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Rajesh Kumar

…xiii) CIT Vs. Smt. Jamnadevi Agarwal &Ors (2010) 328 ITR 656 (Mum) (xiv) Kamala Devi S. Doshi&Ors Vs. ITO &Ors (2017) 50 CCH 53 Mum Trib (xv) Smt. Smita P. Patil&Ors. Vs. ACIT (2014) 159 TTJ 182 (Pune) (xvi) ACIT Vs. Kamal Kumar S. Agarwal (Indl) &Ors: (2010) 113 TTJ 818 (Nag Trib) (xvii) CIT v. ShreevashiGanguli (ITA No. 196 of 2012) (Cal HC) (xviii) CIT v. Bhagwati Prasad Agarwal in (No. 22 of 2009, dt. 29-4- 2009) (Cal HC) CO Nos. 6 to 21/GAU/2023 (in ITA Nos. 51 to 66/GAU/2023) (xix) CIT v. Lakshmangarh Estate & Trading Co. Limited in (ITA No. 270 of 1999, dt. 7-10-2013) (xx) M/s Classic Growers Ltd. vs. CI…

Uma Singal, New Delhi vs. ACIT, Centrl Circle-3, New Delhi

ITA 1484/DEL/2018[2014-15]Status: DisposedITAT Delhi07 Dec 2018AY 2014-15

Bench: Shri Bhavnesh Saini & Shri Prashant Maharishi

For Appellant: Shri S. K. Tulsiyan, AdvFor Respondent: Shri S S Rana CIT DR
Section 10(38)Section 143Section 153ASection 250Section 68

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ―G‖: NEW DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No. 1415 to 1417/Del/2018 (Assessment Year: 2013-14 to 2015-16) Shri Brij Bhushan Singal, Vs. ACIT, W-29, Greater Kailash Part-II, Central Circle-3, New Delhi New Delhi (Appellant) (Respondent) ITA No. 1483 & 1484/Del/2018 (Assessment Year: 2013-14, and 2014-15) Mrs. Uma Singal, Vs. ACIT, W-29, Greater Kailash Part-II, Central Circle-3, New Delhi New Delhi (Appellant) (Respondent) ITA No. 1479 to 1481/Del/2018 (Assessment Year: 2013-14 to 2015-16) Mrs. Ritu Si…

Ritu Singal, New Delhi vs. ACIT, Central Circle- 3, New Delhi

ITA 1481/DEL/2018[2015-16]Status: DisposedITAT Delhi07 Dec 2018AY 2015-16

Bench: Shri Bhavnesh Saini & Shri Prashant Maharishi

For Appellant: Shri S. K. Tulsiyan, AdvFor Respondent: Shri S S Rana CIT DR
Section 10(38)Section 143Section 153ASection 250Section 68

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ―G‖: NEW DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No. 1415 to 1417/Del/2018 (Assessment Year: 2013-14 to 2015-16) Shri Brij Bhushan Singal, Vs. ACIT, W-29, Greater Kailash Part-II, Central Circle-3, New Delhi New Delhi (Appellant) (Respondent) ITA No. 1483 & 1484/Del/2018 (Assessment Year: 2013-14, and 2014-15) Mrs. Uma Singal, Vs. ACIT, W-29, Greater Kailash Part-II, Central Circle-3, New Delhi New Delhi (Appellant) (Respondent) ITA No. 1479 to 1481/Del/2018 (Assessment Year: 2013-14 to 2015-16) Mrs. Ritu Si…

Ors Vs. ITO &Ors (2017) 50 CCH 53 Mum Trib (xv) Smt. Smita P. Patil&Ors. v. ACIT (113 TTJ 818) — Cited in 18 Judgments | BharatTax