Ors., (2003) 3 SCC 338; National Insurance Company Limited v. Swaran Singh & Ors.

12 SCC 385Reported decision2008#22170 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2011 to 2013.

Judgments citing Ors., (2003) 3 SCC 338; National Insurance Company Limited v. Swaran Singh & Ors.

Commissioner of Income Tax vs. Bharti Cellular Ltd

The appeals are disposed of in above terms

ITA/893/2010HC Delhi19 Dec 2013

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

…MAC. APP. No.893/2010 & 34/2011 Page 1 of 14 $~9 & 10 * IN THE HIGH COURT OF DELHI AT NEW DELHI Date of decision: 19th February, 2015 + MAC.APP. 893/2010 SEEMA CHHABRA & ORS ..... Appellant Through: Mr. Amit Kumar Pandey, Adv. with Mr. Rajeshwar P. Gupta, adv. versus RAJ KUMAR & ORS ..... Respondents Through: Ms. Savita Singh, Adv. for OICL/R-3. Ms. Neerja Sachdeva, Adv. for ICICI/R-6. Mr. S.N.Parashar, Adv. for R-7 & 8. + MAC.APP. 34/2011 ORIENTAL INSURANCE CO. LTD. ..... Appellant Through: Ms. Savita S…

The Commissioner of Income Tax IV vs. Prefab Gratings Limited

ITTA/321/2013HC Telangana07 Aug 2013

Bench: Honourable Mr. Justice Manish Choudhury Judgment & Order (Cav) Date : 24-05-2019

For Respondent: MRMIJANUR RAHMAN
Section 166Section 173

…Page No.# 1/26 GAHC010235242013 THE GAUHATI HIGH COURT (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH) Case No. : MACApp. 321/2013 1:NATIONAL INSURANCE CO LTD HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET, KOLKATA AND ONE OF THE REGIONAL OFFICES KNOWN AS GUWAHATI REGIONAL OFFICE , G.S. ROAD, BHANGAGARH, GUWAHTI 5, HAVING ONE OF ITS DIVISIONAL OFFICE AT PAN BAZAR, GUWAHATI, KAMRUP VERSUS 1:SANTANA GOSWAMI and ORS W/O LATE DWIJEN CHANDRA GOSWAMI 2:MISS UPASANA GOSWAMI MINOR DAUGHTER OF LATE DWIJEN CHANDRA GOSWAMI. 3:MASTER DEBASISH GOSWAMI…

CIT vs. Motiwala & Sons

The appeals are disposed of in above terms

ITA/34/2011HC Delhi22 Sept 2011

Bench: HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL

…MAC. APP. No.893/2010 & 34/2011 Page 1 of 14 $~9 & 10 * IN THE HIGH COURT OF DELHI AT NEW DELHI Date of decision: 19th February, 2015 + MAC.APP. 893/2010 SEEMA CHHABRA & ORS ..... Appellant Through: Mr. Amit Kumar Pandey, Adv. with Mr. Rajeshwar P. Gupta, adv. versus RAJ KUMAR & ORS ..... Respondents Through: Ms. Savita Singh, Adv. for OICL/R-3. Ms. Neerja Sachdeva, Adv. for ICICI/R-6. Mr. S.N.Parashar, Adv. for R-7 & 8. + MAC.APP. 34/2011 ORIENTAL INSURANCE CO. LTD. ..... Appellant Through: Ms. Savita S…

Ors., (2003) 3 SCC 338; National Insurance Company Limited v. Swaran Singh & Ors. (12 SCC 385) — Cited in 3 Judgments | BharatTax