Ors 161 ITR 159 (SC) 9. National Thermal Power Limited vs. CIT: 229 ITR 383(SC) 10. CIT v. Bharat General Reinsurance

148 Taxmann 281High Court#11149 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2025 to 2025.

Issues it is cited on

Judgments citing Ors 161 ITR 159 (SC) 9. National Thermal Power Limited vs. CIT: 229 ITR 383(SC) 10. CIT v. Bharat General Reinsurance

Ors 161 ITR 159 (SC) 9. National Thermal Power Limited vs. CIT: 229 ITR 383(SC) 10. CIT v. Bharat General Reinsurance (148 Taxmann 281) — Cited in 9 Judgments | BharatTax