Orissa Trust of Technical Education and Training v. CIT

24 Taxmann.com 202Reported decision#20037 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2025.

Judgments citing Orissa Trust of Technical Education and Training v. CIT

Sandeep Mohanraj Singhi, Ahmedabad vs. ACIT, Circle4(2), Ahmedabad

In the result, appeal of the assessee is partly allowed

ITA 769/AHD/2024[2015-16]Status: DisposedITAT Ahmedabad07 Jan 2025AY 2015-16

Bench: Shri T.R. Senthil Kumar & Shri Narendra Prasad Sinhaassessment Year: 2018-19

Section 11Section 12ASection 143(3)Section 147Section 68

…ITA Nos.1205 & 769/Ahd/2025 Assessment Years: 2018-19 ACIT(E) vs. Dr. KR Shroff Foundation Page 1 of 24 IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “A” BENCH, AHMEDABAD BEFORE SHRI T.R. SENTHIL KUMAR, JUDICIAL MEMBER AND SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER Assessment Year: 2018-19 A.C.I.T. (Exemption), Dr. K.R. Shroff Foundation, Circle-1, Ahmedabad, 10, Rushil Bunglows, 606, Aayakar Bhavan, Nr. Judges Bunglows, Nr. Sachin Tower, Vs. Manekbaug SO, Prahlad Nagar Road, Ahmedabad – 380 015. Vejalpur, [PAN – AAATD 3385 P] Ahmedabad – 380 015. Assessment Year: 2018-19 Dr. K.R. Shroff Foundation, D.C.I…

Process-Cum-Product Development Centre, Meerut vs. Addl. CIT, Meerut

ITA 3403/DEL/2017[2013-14]Status: DisposedITAT Delhi04 Feb 2019AY 2013-14

Bench: Shri N.S. Saini & Shri Kuldip Singh

For Appellant: Shri K.K. Garg, AdvocateFor Respondent: Shri S.S. Rana, CIT DR
Section 10Section 12ASection 1O

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCHES (CAMP AT MEERUT) BEFORE SHRI N.S. SAINI, ACCOUNTANT MEMBER and SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.3401/Del./2017 (ASSESSMENT YEAR : 2010-11) ITA No.3402/Del./2017 (ASSESSMENT YEAR : 2011-12) ITA No.3403/Del./2017 (ASSESSMENT YEAR : 2013-14) Process-cum-Product Development Centre, vs. Addl. CIT, Sport Goods Complex, Circle 2, Delhi Road, Meerut. Meerut. (PAN : AAAJP1090M) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri K.K. Garg, Advocate REVENUE BY : Shri S.S. Rana, CIT DR Shri Munshi Ram Bihagra, Senior DR Date of Hearing : 09.01.2019 Date of Order : 04.02…

Process-Cum-Product Development Centre, Meerut vs. Addl. CIT, Meerut

ITA 3402/DEL/2017[2011-12]Status: DisposedITAT Delhi04 Feb 2019AY 2011-12

Bench: Shri N.S. Saini & Shri Kuldip Singh

For Appellant: Shri K.K. Garg, AdvocateFor Respondent: Shri S.S. Rana, CIT DR
Section 10Section 12ASection 1O

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCHES (CAMP AT MEERUT) BEFORE SHRI N.S. SAINI, ACCOUNTANT MEMBER and SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.3401/Del./2017 (ASSESSMENT YEAR : 2010-11) ITA No.3402/Del./2017 (ASSESSMENT YEAR : 2011-12) ITA No.3403/Del./2017 (ASSESSMENT YEAR : 2013-14) Process-cum-Product Development Centre, vs. Addl. CIT, Sport Goods Complex, Circle 2, Delhi Road, Meerut. Meerut. (PAN : AAAJP1090M) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri K.K. Garg, Advocate REVENUE BY : Shri S.S. Rana, CIT DR Shri Munshi Ram Bihagra, Senior DR Date of Hearing : 09.01.2019 Date of Order : 04.02…

Process-Cum-Product Development Centre, Meerut vs. ACIT, Meerut

ITA 3401/DEL/2017[2010-11]Status: DisposedITAT Delhi04 Feb 2019AY 2010-11

Bench: Shri N.S. Saini & Shri Kuldip Singh

For Appellant: Shri K.K. Garg, AdvocateFor Respondent: Shri S.S. Rana, CIT DR
Section 10Section 12ASection 1O

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCHES (CAMP AT MEERUT) BEFORE SHRI N.S. SAINI, ACCOUNTANT MEMBER and SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.3401/Del./2017 (ASSESSMENT YEAR : 2010-11) ITA No.3402/Del./2017 (ASSESSMENT YEAR : 2011-12) ITA No.3403/Del./2017 (ASSESSMENT YEAR : 2013-14) Process-cum-Product Development Centre, vs. Addl. CIT, Sport Goods Complex, Circle 2, Delhi Road, Meerut. Meerut. (PAN : AAAJP1090M) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri K.K. Garg, Advocate REVENUE BY : Shri S.S. Rana, CIT DR Shri Munshi Ram Bihagra, Senior DR Date of Hearing : 09.01.2019 Date of Order : 04.02…

Orissa Trust of Technical Education and Training v. CIT (24 Taxmann.com 202) — Cited in 4 Judgments | BharatTax