Orchid Pharma Ltd. v. DCIT

Ambico Exports and Imports Private Limited, Mumbai vs. Deputy Commissioner of Income Tax 12(1)(1), Mumbai

In the result, appeal by the assessee is partly allowed in the terms aforesaid

Bench: Vikas Awasthy & Shri N.K.Pradhanआअसं. 6822/मुं/2017 ("न.व. 2013-14) It(Tp)A No.6822/Mum/2017(A.Y.2013-14)

…आयकर अपील"य अ"धकरण मुंबई पीठ “के”, मुंबई IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “K”, MUMBAI "ी "वकास अव"थी, "या"यक सद"य एवं "ी नबीन कुमार "धान, लेखा सद"य के सम" BEFORE VIKAS AWASTHY, JUDICIAL MEMBER & SHRI N.K.PRADHAN, ACCOUNTANT MEMBER आअसं. 6822/मुं/2017 ("न.व. 2013-14) IT(TP)A NO.6822/MUM/2017(A.Y.2013-14) Ambico Exports and Imports Pvt. Ltd., 6, Somaiya Chambers, S.v.Road, Malad (West), Mumbai 400 064 PAN: AAECA7406P ...... अपीलाथ" /Appellant बनाम Vs. Dy. Commissioner of Income Tax-12(1)(1), Aaykar Bhavan, M.K.Road, Mumbai 400 020 ..... ""तवाद"/Respondent Assessee by : Shri Sanjay Chokshi Revenu…

Sovereign Safeship Management Pvt. Ltd, Mumbai vs. The Income Tax Officer, Ward 13(2)-2, Mumbai

In the result, the appeal of the assessee is partly allowed

Bench: Shri Laleit Kumar, Jm & Shri M.Balaganesh, Am M/S. Soveresign Safeship Vs. Income Tax Officer Management Pvt. Ltd., Ward-13(2)-2, Shop No.37, M.M.R.D. Mumbai Market, Vansant Pride Thakur Complex Kandivali (East) Mumbai – 400 101 Pan/Gir No. Aamcs6425N (Appellant) .. (Respondent)

…IN THE INCOME TAX APPELLATE TRIBUNAL “J”, BENCH MUMBAI BEFORE SHRI LALEIT KUMAR, JM & SHRI M.BALAGANESH, AM M/s. Soveresign Safeship Vs. Income Tax Officer Management Pvt. Ltd., Ward-13(2)-2, Shop No.37, M.M.R.D. Mumbai Market, Vansant Pride Thakur Complex Kandivali (East) Mumbai – 400 101 PAN/GIR No. AAMCS6425N (Appellant) .. (Respondent) Assessee by Shri Rishabh Shah Revenue by Shri Vodal Raj Singh Date of Hearing 02/03/2020 Date of Pronouncement 05/03/2020 आदेश / O R D E R PER M. BALAGANESH (A.M): This appeal in ITA No.2070/Mum/2016 for A.Y.2011-12 preferred by the order against the final assessment orde…

Kaybee P.Ltd, Mumbai vs. ITO 10(1)(3) (Erstwhile Juridictional ITO 8(2)(2), Mumbai

In the result, the appeal is allowed in the terms indicated above

…ITA No. 4949 and 4950/Mum/15 Assessment year: 2006-07 Page 1 of 17 IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI K BENCH, MUMBAI [Coram: Pramod Kumar (Vice President) and Saktijit Dey (Judicial Member)] ITA No 4949 and 4950/Mum/18 Assessment year: 2006-07 Kaybee Pvt Ltd …………….Appellant 301, A Wing, Solaris I, Saki Vihar Road Andheri (East), Mumbai 400 072 [PAN: AAACK1715H] Vs Income Tax Officer Ward 10(1)(3), Mumbai …………….. Respondent Appearances by P J Pardiwalla along-with Madhur Agarwal for the appellant Ujjawal Kumar for the respondent Dates of hearing of the appeal : February 18 and 21, 2020 Date of pronou…

Kaybee P.Ltd, Mumbai vs. ITO 10(1)(3) (Erstwhile Juridictional ITO 8(2)(2), Mumbai

In the result, the appeal is allowed in the terms indicated above

…ITA No. 4949 and 4950/Mum/15 Assessment year: 2006-07 Page 1 of 17 IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI K BENCH, MUMBAI [Coram: Pramod Kumar (Vice President) and Saktijit Dey (Judicial Member)] ITA No 4949 and 4950/Mum/18 Assessment year: 2006-07 Kaybee Pvt Ltd …………….Appellant 301, A Wing, Solaris I, Saki Vihar Road Andheri (East), Mumbai 400 072 [PAN: AAACK1715H] Vs Income Tax Officer Ward 10(1)(3), Mumbai …………….. Respondent Appearances by P J Pardiwalla along-with Madhur Agarwal for the appellant Ujjawal Kumar for the respondent Dates of hearing of the appeal : February 18 and 21, 2020 Date of pronou…

Kaybee P.Ltd, Mumbai vs. ITO 10(1)(3) (Erstwhile Juridictional ITO 8(2)(2), Mumbai

In the result, the appeal is allowed in the terms indicated above

…ITA No. 2165/Mum/15 Assessment year: 2007-08 Page 1 of 15 IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI K BENCH, MUMBAI [Coram: Pramod Kumar (Vice President) and Saktijit Dey (Judicial Member)] ITA No 2165/Mum/15 Assessment year: 2007-08 Kaybee Pvt Ltd ……………….............Appellant 301, A Wing, Solaris I, Saki Vihar Road Andheri (East), Mumbai 400 072 [PAN: AAACK1715H] Vs Income Tax Officer Ward 10(1)(3), Mumbai ………….……......Respondent Appearances by P J Pardiwalla along-with Madhur Agarwal for the appellant Ujjawal Kumar for the respondent Dates of hearing of the appeal : February 18 and 21, 2020 Date of prono…

Kaybee P.Ltd, Mumbai vs. ITO 10(1)(3) (Erstwhile Juridictional ITO 8(2)(2), Mumbai

In the result, the appeal is allowed in the terms indicated above

…ITA No. 2164/Mum/15 Assessment year: 2006-07 Page 1 of 15 IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI K BENCH, MUMBAI [Coram: Pramod Kumar (Vice President) and Saktijit Dey (Judicial Member)] ITA No 2164/Mum/15 Assessment year: 2006-07 Kaybee Pvt Ltd ……………….............Appellant 301, A Wing, Solaris I, Saki Vihar Road Andheri (East), Mumbai 400 072 [PAN: AAACK1715H] Vs Income Tax Officer Ward 10(1)(3), Mumbai ………….……......Respondent Appearances by P J Pardiwalla along-with Madhur Agarwal for the appellant Ujjawal Kumar for the respondent Dates of hearing of the appeal : February 18 and 21, 2020 Date of prono…

Kaybee P.Ltd, Mumbai vs. ITO 10(1)(3) (Erstwhile Juridictional ITO 8(2)(2), Mumbai

In the result, ground no.6 is allowed for statistical purpose

Bench: Shri R.C. Sharma & Shri Pawan Singhm/S Kaybee Private Limited Ito-10(1)(3) 301, ‘A’ Wing, Solaris-1, Room No. 25 B, Ground Saki Vihar Road, Andheri (E), Vs. Floor, Aayakar Bhavan, Mumbai-400072. Mumbai (Erstwhile Pan: Aaack1715H Jurisdictional Ito-8(2)(2), Mumbai. Appellant Respondent M/S Kaybee Private Limited Ito-10(1)(3) 301, ‘A’ Wing, Solaris-1, Room No. 25 B, Ground Saki Vihar Road, Andheri (E), Vs. Floor, Aayakar Bhavan, Mumbai-400072. Mumbai (Erstwhile Pan: Aaack1715H Jurisdictional Ito-8(2)(2), Mumbai. Appellant Respondent Appellant By : Shri Madhur Agarwal (Advocate) Respondent By : Shri Jayant Kumar With Shri V. Jenerdhanan (Cit-Dr) Date Of Hearing : 28.05.2018 Date Of Pronouncement : 08.08.2018

…IN THE INCOME-TAX APPELLATE TRIBUNAL “K” BENCH MUMBAI BEFORE SHRI R.C. SHARMA, ACCOUNTANT MEMBER & SHRI PAWAN SINGH, JUDICIAL MEMBER M/s Kaybee Private Limited ITO-10(1)(3) 301, ‘A’ Wing, Solaris-1, Room No. 25 B, Ground Saki Vihar Road, Andheri (E), Vs. Floor, Aayakar Bhavan, Mumbai-400072. Mumbai (erstwhile PAN: AAACK1715H jurisdictional ITO-8(2)(2), Mumbai. Appellant Respondent M/s Kaybee Private Limited ITO-10(1)(3) 301, ‘A’ Wing, Solaris-1, Room No. 25 B, Ground Saki Vihar Road, Andheri (E), Vs. Floor, Aayakar Bhavan, Mumbai-400072. Mumbai (erstwhile PAN: AAACK1715H jurisdictional ITO-8(2)(2), Mumbai. Appe…