Apache Footwear India Private Limited, Nellore vs. ACIT, Circle-1(1), Tirupati
In the result, the appeal of the assessee is dismissed
ITA 568/HYD/2022[2018-19]Status: DisposedITAT Hyderabad16 Jan 2023AY 2018-19
Bench: Shri Rama Kanta Panda & Shri Laliet Kumar
For Appellant: Shri Kuriachan, CAFor Respondent: Shri Rajendra Kumar, CIT-DR
Section 142(1)Section 143(2)Section 143(3)Section 144CSection 270A
…IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘A’ Bench, Hyderabad Before Shri Rama Kanta Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member ITA-TP.No.568/Hyd/2022 Assessment Year: 2018-19 Apache Footwear India Vs. ACIT, Private Limited Circle-1(1), Apache SEZ, Tirupati Mambattu Village, TADA, Nellore Andhra Pradesh-524 401. PAN : AAFCA6140B (Appellant) (Respondent) Assessee by: Shri Kuriachan, CA Revenue by: Shri Rajendra Kumar, CIT-DR Date of hearing: 09.01.2023 Date of pronouncement: 16.01.2023 O R D E R Per Shri Laliet Kumar, J.M. This appeal is filed by the assessee, feeling aggrieved by…