Ootacamund Club v. Income Tax Officer

42 ITR (Trib) 435Income Tax Appellate Tribunal2015#15890 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2017.

Judgments citing Ootacamund Club v. Income Tax Officer

THE MYLAPORE CLUB,CHENNAI vs. DCIT, CHENNAI

In the result, the appeals of the assessee stands dismissed

ITA 2892/CHNY/2016[2012-13]Status: DisposedITAT Chennai31 Jan 2017AY 2012-13

Bench: Shri N.R.S. Ganesan & Shri D.S. Sunder Singhआयकर अपील सं./Ita Nos. 2887 To 2892/Mds/2016 िनधा"रण वष" / Assessment Years : 2007 – 08 To 2012 - 13 M/S. The Mylapore Club, The Deputy Commissioner Of 39. Luz Church Road, V. Income Tax, Mylapore, Chennai - 600004 Business Circle – Ii, Chennai - 34 New Jurisdiction Pan : Aabat0599B The Deputy Commissioner Of Income Tax, Non-Corporate Circle–2, Chennai - 34 (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant By : Shri V. S. Jayakumar, Advocate ""यथ" क" ओर से/Respondent By : Shri V. Nandakumar, Jcit सुनवाई क" तारीख/Date Of Hearing : 27.12.2016 घोषणा क" तारीख/Date Of Pronouncement : 31.01.2017 आदेश /O R D E R आदेश आदेश आदेश Per N.R.S. Ganesan:

For Appellant: Shri V. S. Jayakumar, AdvocateFor Respondent: Shri V. Nandakumar, JCIT
Section 143Section 143(1)Section 147Section 148Section 3

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी एन.आर.एस. गणेशन, "याियक सद"य एवं "ी िड.एस. सु"दर "सह, लेखा सद"य केसम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos. 2887 to 2892/Mds/2016 िनधा"रण वष" / Assessment Years : 2007 – 08 to 2012 - 13 M/s. The Mylapore Club, The Deputy Commissioner of 39. Luz Church Road, v. Income Tax, Mylapore, Chennai - 600004 Business Circle – II, Chennai - 34 New Jurisdiction PAN : AABAT0599B The Deputy Commissioner of Income Tax, Non-Corporate Circle–2, Chennai - 34…

THE MYLAPORE CLUB,CHENNAI vs. DCIT, CHENNAI

In the result, the appeals of the assessee stands dismissed

ITA 2891/CHNY/2016[2011-12]Status: DisposedITAT Chennai31 Jan 2017AY 2011-12

Bench: Shri N.R.S. Ganesan & Shri D.S. Sunder Singhआयकर अपील सं./Ita Nos. 2887 To 2892/Mds/2016 िनधा"रण वष" / Assessment Years : 2007 – 08 To 2012 - 13 M/S. The Mylapore Club, The Deputy Commissioner Of 39. Luz Church Road, V. Income Tax, Mylapore, Chennai - 600004 Business Circle – Ii, Chennai - 34 New Jurisdiction Pan : Aabat0599B The Deputy Commissioner Of Income Tax, Non-Corporate Circle–2, Chennai - 34 (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant By : Shri V. S. Jayakumar, Advocate ""यथ" क" ओर से/Respondent By : Shri V. Nandakumar, Jcit सुनवाई क" तारीख/Date Of Hearing : 27.12.2016 घोषणा क" तारीख/Date Of Pronouncement : 31.01.2017 आदेश /O R D E R आदेश आदेश आदेश Per N.R.S. Ganesan:

For Appellant: Shri V. S. Jayakumar, AdvocateFor Respondent: Shri V. Nandakumar, JCIT
Section 143Section 143(1)Section 147Section 148Section 3

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी एन.आर.एस. गणेशन, "याियक सद"य एवं "ी िड.एस. सु"दर "सह, लेखा सद"य केसम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos. 2887 to 2892/Mds/2016 िनधा"रण वष" / Assessment Years : 2007 – 08 to 2012 - 13 M/s. The Mylapore Club, The Deputy Commissioner of 39. Luz Church Road, v. Income Tax, Mylapore, Chennai - 600004 Business Circle – II, Chennai - 34 New Jurisdiction PAN : AABAT0599B The Deputy Commissioner of Income Tax, Non-Corporate Circle–2, Chennai - 34…

THE MYLAPORE CLUB,CHENNAI vs. DCIT, CHENNAI

In the result, the appeals of the assessee stands dismissed

ITA 2890/CHNY/2016[2010-11]Status: DisposedITAT Chennai31 Jan 2017AY 2010-11

Bench: Shri N.R.S. Ganesan & Shri D.S. Sunder Singhआयकर अपील सं./Ita Nos. 2887 To 2892/Mds/2016 िनधा"रण वष" / Assessment Years : 2007 – 08 To 2012 - 13 M/S. The Mylapore Club, The Deputy Commissioner Of 39. Luz Church Road, V. Income Tax, Mylapore, Chennai - 600004 Business Circle – Ii, Chennai - 34 New Jurisdiction Pan : Aabat0599B The Deputy Commissioner Of Income Tax, Non-Corporate Circle–2, Chennai - 34 (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant By : Shri V. S. Jayakumar, Advocate ""यथ" क" ओर से/Respondent By : Shri V. Nandakumar, Jcit सुनवाई क" तारीख/Date Of Hearing : 27.12.2016 घोषणा क" तारीख/Date Of Pronouncement : 31.01.2017 आदेश /O R D E R आदेश आदेश आदेश Per N.R.S. Ganesan:

For Appellant: Shri V. S. Jayakumar, AdvocateFor Respondent: Shri V. Nandakumar, JCIT
Section 143Section 143(1)Section 147Section 148Section 3

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी एन.आर.एस. गणेशन, "याियक सद"य एवं "ी िड.एस. सु"दर "सह, लेखा सद"य केसम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos. 2887 to 2892/Mds/2016 िनधा"रण वष" / Assessment Years : 2007 – 08 to 2012 - 13 M/s. The Mylapore Club, The Deputy Commissioner of 39. Luz Church Road, v. Income Tax, Mylapore, Chennai - 600004 Business Circle – II, Chennai - 34 New Jurisdiction PAN : AABAT0599B The Deputy Commissioner of Income Tax, Non-Corporate Circle–2, Chennai - 34…

THE MYLAPORE CLUB,CHENNAI vs. DCIT, CHENNAI

In the result, the appeals of the assessee stands dismissed

ITA 2889/CHNY/2016[2009-10]Status: DisposedITAT Chennai31 Jan 2017AY 2009-10

Bench: Shri N.R.S. Ganesan & Shri D.S. Sunder Singhआयकर अपील सं./Ita Nos. 2887 To 2892/Mds/2016 िनधा"रण वष" / Assessment Years : 2007 – 08 To 2012 - 13 M/S. The Mylapore Club, The Deputy Commissioner Of 39. Luz Church Road, V. Income Tax, Mylapore, Chennai - 600004 Business Circle – Ii, Chennai - 34 New Jurisdiction Pan : Aabat0599B The Deputy Commissioner Of Income Tax, Non-Corporate Circle–2, Chennai - 34 (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant By : Shri V. S. Jayakumar, Advocate ""यथ" क" ओर से/Respondent By : Shri V. Nandakumar, Jcit सुनवाई क" तारीख/Date Of Hearing : 27.12.2016 घोषणा क" तारीख/Date Of Pronouncement : 31.01.2017 आदेश /O R D E R आदेश आदेश आदेश Per N.R.S. Ganesan:

For Appellant: Shri V. S. Jayakumar, AdvocateFor Respondent: Shri V. Nandakumar, JCIT
Section 143Section 143(1)Section 147Section 148Section 3

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी एन.आर.एस. गणेशन, "याियक सद"य एवं "ी िड.एस. सु"दर "सह, लेखा सद"य केसम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos. 2887 to 2892/Mds/2016 िनधा"रण वष" / Assessment Years : 2007 – 08 to 2012 - 13 M/s. The Mylapore Club, The Deputy Commissioner of 39. Luz Church Road, v. Income Tax, Mylapore, Chennai - 600004 Business Circle – II, Chennai - 34 New Jurisdiction PAN : AABAT0599B The Deputy Commissioner of Income Tax, Non-Corporate Circle–2, Chennai - 34…

THE MYLAPORE CLUB,CHENNAI vs. DCIT, CHENNAI

In the result, the appeals of the assessee stands dismissed

ITA 2888/CHNY/2016[2008-09]Status: DisposedITAT Chennai31 Jan 2017AY 2008-09

Bench: Shri N.R.S. Ganesan & Shri D.S. Sunder Singhआयकर अपील सं./Ita Nos. 2887 To 2892/Mds/2016 िनधा"रण वष" / Assessment Years : 2007 – 08 To 2012 - 13 M/S. The Mylapore Club, The Deputy Commissioner Of 39. Luz Church Road, V. Income Tax, Mylapore, Chennai - 600004 Business Circle – Ii, Chennai - 34 New Jurisdiction Pan : Aabat0599B The Deputy Commissioner Of Income Tax, Non-Corporate Circle–2, Chennai - 34 (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant By : Shri V. S. Jayakumar, Advocate ""यथ" क" ओर से/Respondent By : Shri V. Nandakumar, Jcit सुनवाई क" तारीख/Date Of Hearing : 27.12.2016 घोषणा क" तारीख/Date Of Pronouncement : 31.01.2017 आदेश /O R D E R आदेश आदेश आदेश Per N.R.S. Ganesan:

For Appellant: Shri V. S. Jayakumar, AdvocateFor Respondent: Shri V. Nandakumar, JCIT
Section 143Section 143(1)Section 147Section 148Section 3

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी एन.आर.एस. गणेशन, "याियक सद"य एवं "ी िड.एस. सु"दर "सह, लेखा सद"य केसम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos. 2887 to 2892/Mds/2016 िनधा"रण वष" / Assessment Years : 2007 – 08 to 2012 - 13 M/s. The Mylapore Club, The Deputy Commissioner of 39. Luz Church Road, v. Income Tax, Mylapore, Chennai - 600004 Business Circle – II, Chennai - 34 New Jurisdiction PAN : AABAT0599B The Deputy Commissioner of Income Tax, Non-Corporate Circle–2, Chennai - 34…

THE MYLAPORE CLUB,CHENNAI vs. DCIT, CHENNAI

In the result, the appeals of the assessee stands dismissed

ITA 2887/CHNY/2016[2007-08]Status: DisposedITAT Chennai31 Jan 2017AY 2007-08

Bench: Shri N.R.S. Ganesan & Shri D.S. Sunder Singhआयकर अपील सं./Ita Nos. 2887 To 2892/Mds/2016 िनधा"रण वष" / Assessment Years : 2007 – 08 To 2012 - 13 M/S. The Mylapore Club, The Deputy Commissioner Of 39. Luz Church Road, V. Income Tax, Mylapore, Chennai - 600004 Business Circle – Ii, Chennai - 34 New Jurisdiction Pan : Aabat0599B The Deputy Commissioner Of Income Tax, Non-Corporate Circle–2, Chennai - 34 (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant By : Shri V. S. Jayakumar, Advocate ""यथ" क" ओर से/Respondent By : Shri V. Nandakumar, Jcit सुनवाई क" तारीख/Date Of Hearing : 27.12.2016 घोषणा क" तारीख/Date Of Pronouncement : 31.01.2017 आदेश /O R D E R आदेश आदेश आदेश Per N.R.S. Ganesan:

For Appellant: Shri V. S. Jayakumar, AdvocateFor Respondent: Shri V. Nandakumar, JCIT
Section 143Section 143(1)Section 147Section 148Section 3

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी एन.आर.एस. गणेशन, "याियक सद"य एवं "ी िड.एस. सु"दर "सह, लेखा सद"य केसम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos. 2887 to 2892/Mds/2016 िनधा"रण वष" / Assessment Years : 2007 – 08 to 2012 - 13 M/s. The Mylapore Club, The Deputy Commissioner of 39. Luz Church Road, v. Income Tax, Mylapore, Chennai - 600004 Business Circle – II, Chennai - 34 New Jurisdiction PAN : AABAT0599B The Deputy Commissioner of Income Tax, Non-Corporate Circle–2, Chennai - 34…

Ootacamund Club v. Income Tax Officer (42 ITR (Trib) 435) — Cited in 6 Judgments | BharatTax