Omni Active Health Technologies Ltd. v. ACIT

117 Taxmann.com 229Reported decision2020#11003 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 348,356 Indian tax judgments — from 2022 to 2023.

Judgments citing Omni Active Health Technologies Ltd. v. ACIT

Omni Active Health Technologies Ltd. v. ACIT (117 Taxmann.com 229) — Cited in 9 Judgments | BharatTax