Olympus Medical Systems (P) Ltd. v. ACIT

117 Taxmann.com 363Reported decision2020#22126 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2025 to 2025.

Issues it is cited on

Judgments citing Olympus Medical Systems (P) Ltd. v. ACIT

Olympus Medical Systems (P) Ltd. v. ACIT (117 Taxmann.com 363) — Cited in 3 Judgments | BharatTax