Officer v. ITO

DCIT (TDS)(OSD)-2(3), Mumbai vs. Uber India Systems Pvt Ltd, Mumbai

In the result, the appeal by the Revenue is dismissed

Bench: Shri Prashant Maharishi & Shri Sandeep Singh Karhail

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER AND SHRI SANDEEP SINGH KARHAIL, JUDICIAL MEMBER ITA no.126/Mum./2023 (Assessment Year : 2019–20) Dy. Commissioner of Income Tax (OSD) ……………. Appellant Circle–2(3), Mumbai v/s Uber India Systems Pvt. Ltd. Plot no.17/18, Platium Techno Park ……………. Respondent Sector–30AB, Vashi, Navi Mumbai 400 026 PAN – AABCU6223H Assessee by : Shri Hiten Chande Revenue by : Shri Ankush Kapoor Date of Hearing – 24/04/2023 Date of Order – 26/04/2023 O R D E R PER SANDEEP SINGH KARHAIL, J.M. The present appeal has been filed…

Uber India Systems Pvt Ltd., Mumbai vs. Dy CIT (TDS)-2(3), Mumbai

In the result, the appeals of the assessee are allowed

Bench: Shri Amit Shukla & Shri Amarjit Singhuber India Systems Vs. The Dcit(Tds)-2(3) Private Limited Smt. K.G. Mittal Unit 41/46, Floor 3 Ayurvedic Hospital Paragon, Phoenix Market Building, City, Lbs Marg, Charni Road (West) Kurla (W), Mumbai - 400002 Mumbai – 400070 स्थायी लेखा सं./जीआइआर सं./Pan/Gir No: Aabcu6223H Appellant .. Respondent Appellant By : J.D. Mistry & Hiten Chande Respondent By : Achal Sharma

…P a g e | 1 Uber India Systems pvt. Ltd. Vs. The DCIT(TDS)-2(3) IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI AMARJIT SINGH, ACCOUNTANT MEMBER Uber India Systems Vs. The DCIT(TDS)-2(3) Private Limited Smt. K.G. Mittal Unit 41/46, Floor 3 Ayurvedic Hospital Paragon, Phoenix Market Building, City, LBS Marg, Charni Road (West) Kurla (W), Mumbai - 400002 Mumbai – 400070 स्थायी लेखा सं./जीआइआर सं./PAN/GIR No: AABCU6223H Appellant .. Respondent Appellant by : J.D. Mistry & Hiten Chande Respondent by : Achal Sharma Date of Hearing 09.11.2022 Date of Pronounc…

Uber India Systems Private Limited, Mumbai vs. Jt.CIT (TDS)(OSD)-2(3), Mumbai

In the result, the appeals of the assessee are allowed

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘A‘ BENCH MUMBAI BEFORE: SHRI MAHAVIR SINGH, VP & SHRI M.BALAGANESH, AM ITA No.5862 & 5863/Mum/2018 (Assessment Years :2016-17 & 2017-18 respectively) M/s. Uber India Systems Private Vs. Jt. CIT (TDS)(OSD)-2(3), Limited Mumbai Unit 41/46, Floor 3 Smt. K.G. Mittal Ayurvedic Paragaon, Phoenix Market City, Hospital Building, LBS Marg, Kurla (W), Charni Road Mumbai – 400 070 Mumbai – 400 002 PAN/GIR No.AABCU6223H TAN: MUMU07023C (Appellant) .. (Respondent) Assessee by Shri Jehangir Mistry & Shri Hiten Chande Revenue by Shri Sushil Kumar Poddar and Shri Akhtar Ansari 19/11/2019 ,…