Oasys Green Tech (P.) Ltd. v. Income-tax Officer*

115 Taxmann.com 153High Court2020#16579 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2021 to 2022.

Also reported as

272 Taxmann 147426 ITR 124

Judgments citing Oasys Green Tech (P.) Ltd. v. Income-tax Officer*

STATE BANK OF INDIA (SUCESSOR TO ERSTWHILE STATE BANK OF INDORE),MUMBAI vs. DCIT CIR 2(2) , MUMBAI

In the result, appeals filed by the assessee in ITA

ITA 277/MUM/2022[2005-06]Status: DisposedITAT Mumbai20 Sept 2022AY 2005-06

Bench: Shri S. Rifaur Rahman, Hon'Ble & Ms Kavitha Rajagopal, Hon'Ble

Section 14ASection 244ASection 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER AND MS KAVITHA RAJAGOPAL, HON'BLE JUDICIAL MEMBER ITA NOs. 277, 278, 279 & 280/MUM/2022 (A.Ys: 2005-06, 2009-10, 2010-11 & 2011-12) State Bank of India v. DCIT – Central Circle-2(2) (Successor to Erstwhile State Bank of Indore) Mumbai - 400021 State Bank Bhavan, 3rd Floor FRT Department, Nariman Point Mumbai - 4000021 PAN: AAACS8577K (Appellant) (Respondent) ITA NOs. 410, 411 & 365/MUM/2022 (A.Ys: 2009-10, 2010-11 & 2011-12) ACIT – 2(2)(1) v. State Bank of India Room No. 545, 5th Floor (Successor to Er…

AHEAD ENTERPRISES LTD.,FARIDABAD vs. DCIT, CENTRAL CIRCLE- II, FARIDABAD

ITA 7345/DEL/2017[2012-13]Status: DisposedITAT Delhi06 Jan 2021AY 2012-13

Bench: Shri Bhavnesh Saini & Shri Prashant Maharishi(Through Video Conferencing)

For Appellant: Shri Somil Aggarwal, AdvFor Respondent: Shri Satpal Gulati, CIT DR
Section 132Section 142(1)Section 153C

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “A”: NEW DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER (Through Video Conferencing) ITA No. 7342 to 7345/Del/2017 (Assessment Year: 2008-09, 2009-10, 2011-12 to 2012-13) Ahead Enterprises Ltd, Vs. DCIT, C/o. M/s. RRA Taxindia, D-28, South Central Circle-II, Extension, Part-I, New Delhi Faridabad PAN: AAGCA5942C (Appellant) (Respondent) Assessee by : Shri Somil Aggarwal, Adv Revenue by: Shri Satpal Gulati, CIT DR Date of Hearing 06/01/2020 Date of pronouncement 06/01/2021 O R D E R PER BENCH 1. These are the four appeal…

AHEAD ENTERPRISES LTD.,FARIDABAD vs. DCIT, CENTRAL CIRCLE- II, FARIDABAD

ITA 7344/DEL/2017[2011-12]Status: DisposedITAT Delhi06 Jan 2021AY 2011-12

Bench: Shri Bhavnesh Saini & Shri Prashant Maharishi(Through Video Conferencing)

For Appellant: Shri Somil Aggarwal, AdvFor Respondent: Shri Satpal Gulati, CIT DR
Section 132Section 142(1)Section 153C

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “A”: NEW DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER (Through Video Conferencing) ITA No. 7342 to 7345/Del/2017 (Assessment Year: 2008-09, 2009-10, 2011-12 to 2012-13) Ahead Enterprises Ltd, Vs. DCIT, C/o. M/s. RRA Taxindia, D-28, South Central Circle-II, Extension, Part-I, New Delhi Faridabad PAN: AAGCA5942C (Appellant) (Respondent) Assessee by : Shri Somil Aggarwal, Adv Revenue by: Shri Satpal Gulati, CIT DR Date of Hearing 06/01/2020 Date of pronouncement 06/01/2021 O R D E R PER BENCH 1. These are the four appeal…

AHEAD ENTERPRISES LTD.,FARIDABAD vs. DCIT, CENTRAL CIRCLE- II, FARIDABAD

ITA 7343/DEL/2017[2009-10]Status: DisposedITAT Delhi06 Jan 2021AY 2009-10

Bench: Shri Bhavnesh Saini & Shri Prashant Maharishi(Through Video Conferencing)

For Appellant: Shri Somil Aggarwal, AdvFor Respondent: Shri Satpal Gulati, CIT DR
Section 132Section 142(1)Section 153C

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “A”: NEW DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER (Through Video Conferencing) ITA No. 7342 to 7345/Del/2017 (Assessment Year: 2008-09, 2009-10, 2011-12 to 2012-13) Ahead Enterprises Ltd, Vs. DCIT, C/o. M/s. RRA Taxindia, D-28, South Central Circle-II, Extension, Part-I, New Delhi Faridabad PAN: AAGCA5942C (Appellant) (Respondent) Assessee by : Shri Somil Aggarwal, Adv Revenue by: Shri Satpal Gulati, CIT DR Date of Hearing 06/01/2020 Date of pronouncement 06/01/2021 O R D E R PER BENCH 1. These are the four appeal…

AHEAD ENTERPRISES LTD.,FARIDABAD vs. DCIT, CENTRAL CIRCLE- II, FARIDABAD

ITA 7342/DEL/2017[2008-09]Status: DisposedITAT Delhi06 Jan 2021AY 2008-09

Bench: Shri Bhavnesh Saini & Shri Prashant Maharishi(Through Video Conferencing)

For Appellant: Shri Somil Aggarwal, AdvFor Respondent: Shri Satpal Gulati, CIT DR
Section 132Section 142(1)Section 153C

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “A”: NEW DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER (Through Video Conferencing) ITA No. 7342 to 7345/Del/2017 (Assessment Year: 2008-09, 2009-10, 2011-12 to 2012-13) Ahead Enterprises Ltd, Vs. DCIT, C/o. M/s. RRA Taxindia, D-28, South Central Circle-II, Extension, Part-I, New Delhi Faridabad PAN: AAGCA5942C (Appellant) (Respondent) Assessee by : Shri Somil Aggarwal, Adv Revenue by: Shri Satpal Gulati, CIT DR Date of Hearing 06/01/2020 Date of pronouncement 06/01/2021 O R D E R PER BENCH 1. These are the four appeal…

Oasys Green Tech (P.) Ltd. v. Income-tax Officer* (115 Taxmann.com 153) — Cited in 5 Judgments | BharatTax