NTT Data India Enterprise Application Services (P.) Ltd. v. Asstt. CIT

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judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2015 to 2016.

Judgments citing NTT Data India Enterprise Application Services (P.) Ltd. v. Asstt. CIT

ITO 10(3)(4), Mumbai vs. Keystone Solution P. Ltd, Mumbai

In the result, appeal stands partly allowed for statistical purpose

ITA 4508/MUM/2011[2005-06]Status: DisposedITAT Mumbai19 Oct 2016AY 2005-06

Bench: Shri Saktijit Dey & Shri Ramit Kochar

For Appellant: Shri M. MuzaliFor Respondent: Shri N.K. Chand

Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “K” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER ITA no.4508/Mum./2011 (Assessment Year : 2005–06) Income Tax Officer Ward–10(3)(4) Aayakar Bhawan ……………. Appellant 101, M.K. Road, Mumbai v/s M/s. Keystone Solution P. Ltd. Block no.48, DEF Godrej Industries Complex Pirojshshnagar Gate no.4 ……………. Respondent Eastern Express Highway Vikhroli (E), Mumbai 400 079 PAN – AACCS7667Q Revenue by : Shri N.K. Chand Assessee by : Shri M. Muzali Date of Hearing – 21.07.2016 Date of Order – 19.10.2016 O R D E R PER SAKTIJIT DEY, J.M.…

ITO vs. M/S Cdc Software India Pvt. Ltd., Bangalore

ITA 1645/BANG/2013[2005-06]Status: DisposedITAT Bangalore14 Oct 2016AY 2005-06

Bench: Smt Asha Vijayaraghavan & Shri Inturi Rama Rao

For Appellant: Shri. Prashanth G. S, CAFor Respondent: Smt. Meera Srivastava, Addl. CIT (DR)

Section 10Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SMT ASHA VIJAYARAGHAVAN, JUDICIAL MEMBER AND SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER IT(TP)A No.1645/Bang/2013 Assessment year : 2005-06 Income Tax Officer, M/s. CDC Software India Pvt. Ltd., 6th and 7th Floor, Canberra Ward-11(1), Bangalore. Vs. Block, UB City 24, Vittal Mallya Road, Bangalore-560025. PAN:AACCP7154M APPELLANT RESPONDENT C.O. No.113/B/2015 (In IT(TP)A No.1645/Bang/2013) Assessment year : 2005-06 M/s. CDC Software India Pvt. Income Tax Officer, Ltd., 6th and 7th Floor, Canberra Ward-11(1), Bangalore. Block, UB City 24, Vittal Vs. M…

Ion Trading India Private Limited, New Delhi vs. Income Tax Officer, New Delhi

In the result, the appeal is disposed off as above

ITA 1035/DEL/2015[2010-11]Status: DisposedITAT Delhi07 Dec 2015AY 2010-11

Bench: Shri R.S. Syal & Shri A.T. Varkey

For Appellant: Shri Manoj Pardasani, CAFor Respondent: Shri Amrendra Kumar, CIT DR

Section 144C(13)Section 144C(5)Section 92C(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘I - 1’ : NEW DELHI) BEFORE SHRI R.S. SYAL, ACCOUNTANT MEMBER and SHRI A.T. VARKEY, JUDICIAL MEMBER ITA No.1035/Del./2015 (ASSESSMENT YEAR : 2010-11) M/s. ION Trading India Private Ltd., vs. ITO, Ward 12(4), A-136, Defence Colony, New Delhi. New Delhi (PAN : AAECA4325R) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri Manoj Pardasani, CA REVENUE BY : Shri Amrendra Kumar, CIT DR Date of Hearing : 09.09.2015 Date of Pronouncement : 07.12.2015 O R D E R PER A.T. VARKEY, JUDICIAL MEMBER : This appeal arises from an order passed by Income Tax Officer, Ward 12(4), New…