NTT Data Global Delivery Services Ltd. v. Ass. CIT (69 Taxmann.com 7)

Shri Manish Manila Gosar HUF, Mumbai vs. ITO - 26(2)(2), Mumbai

In the result, the appeal filed by the assessee is allowed

ITA 1661/MUM/2020[2013-14]Status: DisposedITAT Mumbai26 Apr 2022AY 2013-14

Bench: Shri Shamim Yahya, Am Shri Manish Manila Gosar Huf Ito-26(2)(2) N. M. Associates, 1, Tarlika, Mumbai-400 051 Ground Floor, 216, Vs. Sir Bhalchandra Road, Matunga, Mumbai-400 019 Pan/Gir No. Aafhm 2740 A (Appellant) : (Respondent) Appellant By : Shri Nitin Furia Respondent By : Ms. Usha Shrote Date Of Hearing : 04.04.2022 Date Of Pronouncement : 26.04.2022

For Appellant: Shri Nitin FuriaFor Respondent: Ms. Usha Shrote

Section 234Section 234BSection 271Section 271(1)Section 271(1)(c)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, MUMBAI BEFORE SHRI SHAMIM YAHYA, AM Shri Manish Manila Gosar HUF ITO-26(2)(2) N. M. Associates, 1, Tarlika, Mumbai-400 051 Ground Floor, 216, Vs. Sir Bhalchandra Road, Matunga, Mumbai-400 019 PAN/GIR No. AAFHM 2740 A (Appellant) : (Respondent) Appellant by : Shri Nitin Furia Respondent by : Ms. Usha Shrote Date of Hearing : 04.04.2022 Date of Pronouncement : 26.04.2022 O R D E R Per Shamim Yahya, A. M.: This appeal by the assessee is directed against the order of the learned Commissioner of Income Tax (Appeals)-38, Mumbai (‘ld.CIT(A) for short) dated 24.10.20…

Marathon Electric India Pvt. Ltd., Faridabad vs. ACIT, Faridabad

In the result, the appeal of the assessee is partly allowed for statistical purpose

ITA 6100/DEL/2012[2008-09]Status: DisposedITAT Delhi27 Nov 2020AY 2008-09

Bench: Shri R. K. Panda & Ms Suchitra Kamble(Through Video Conferencing) Marathon Electric India Pvt. Vs Acit Ltd. Circle-1 Sector-11, Faridabad Model Town Faridabad (Respondent) Aaacg5525H (Appellant)

Section 10BSection 144Section 254Section 92D

…1 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘I-1’ NEW DELHI BEFORE SHRI R. K. PANDA, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER (THROUGH VIDEO CONFERENCING) Marathon Electric India Pvt. Vs ACIT Ltd. Circle-1 Sector-11, Faridabad Model Town Faridabad (RESPONDENT) AAACG5525H (APPELLANT) Appellant by Sh. Rohit Tiwari, Adv Respondent by Sh. Surendar Pal, CIT DR Date of Hearing 01.09.2020 Date of Pronouncement 27.11.2020 ORDER PER SUCHITRA KAMBLE, JM This appeal is filed by the assessee against the order dated 19.10.2012 passed under Section 254/143(3) read with Section 144 C of the Inc…

DCIT, Bangalore vs. M/S Aztec Soft Limited, Bangalore

In the result, the appeal of the revenue is dismissed and the appeal of the assessee is treated as allowed

ITA 878/BANG/2014[2005-06]Status: DisposedITAT Bangalore22 Oct 2020AY 2005-06

Bench: Shri B. R. Baskaran & Smt. Beena Pillai

For Appellant: Shri Jaya Krishna, A.RFor Respondent: Shri Priyadarshi Mishra, D.R

Section 10A

…IT(TP)A Nos.349 & 878/Bang/2014 M/s. Mindtree Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “B’’ BENCH: BANGALORE BEFORE SHRI B. R. BASKARAN, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER IT(TP)A No.349/Bang/2014 Assessment Year: 2005-06 M/s. Mindtree Limited (Previously known as M/s. Aztecsoft Limited now merged Deputy Commissioner of with M/s. Mindtree Limited) Income-tax Global Village, RVCE Post Vs. Circle-11(1) Mysore Road Bangalore Bangalore-560 059 PAN NO : AABCA2122R APPELLANT RESPONDENT IT(TP)A No.878/Bang/2014 Assessment Year: 2005-06 M/s. Mindtree Limited (Previously known…

DCIT, Bangalore vs. Sri. Jivheshwara Credit Co-Operative Society Ltd., Bangalore

In the result, the appeal of the revenue is dismissed and the appeal of the assessee is treated as allowed

ITA 349/BANG/2014[2010-11]Status: DisposedITAT Bangalore22 Oct 2020AY 2010-11

Bench: Shri B. R. Baskaran & Smt. Beena Pillai

For Appellant: Shri Jaya Krishna, A.RFor Respondent: Shri Priyadarshi Mishra, D.R

Section 10A

…IT(TP)A Nos.349 & 878/Bang/2014 M/s. Mindtree Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “B’’ BENCH: BANGALORE BEFORE SHRI B. R. BASKARAN, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER IT(TP)A No.349/Bang/2014 Assessment Year: 2005-06 M/s. Mindtree Limited (Previously known as M/s. Aztecsoft Limited now merged Deputy Commissioner of with M/s. Mindtree Limited) Income-tax Global Village, RVCE Post Vs. Circle-11(1) Mysore Road Bangalore Bangalore-560 059 PAN NO : AABCA2122R APPELLANT RESPONDENT IT(TP)A No.878/Bang/2014 Assessment Year: 2005-06 M/s. Mindtree Limited (Previously known…

Tyco Valves & Controls (India) Pvt. Ltd., Baroda vs. The Dy.CIT, Baroda Cir- 4, Baroda

In the result, Assessee’s appeal is partly allowed for statistical purpose

ITA 2993/AHD/2011[2007-08-]Status: DisposedITAT Ahmedabad22 Jan 2020

Bench: Shri Waseem Ahmed & Ms. Madhumita Roy

For Appellant: Shri S.N. Soparkar, Sr.AdvFor Respondent: Shri Mahesh Shah, CIT-DR

Section 10BSection 144C(5)Section 920(2)

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And Ms. MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./ITA No.2993/Ahd/2011 ("नधा"रण वष"/Assessment Year : 2007-08) M/s. Tyco Valves & The DCIT बनाम/ Controls (I) P.Ltd. Circle-4 Vs. 302-A, Ivory Terrace Baroda RC Dutt Road Alkapuri,Baroda-390 007 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAACK 8809 L .. (अपीलाथ"/Appellant) (""यथ" / Respondent) अपीलाथ" ओर से/ Appellant by : Shri S.N. Soparkar, Sr.Adv. Ms.Urvashi Shodhan & Shri Parin Shah, ARs ""यथ" क" ओर से/R…

Sap Labs India Pvt. Ltd., Bangalore vs. Addl.C.I.T

In the result, the appeal filed by the assessee as well as the revenue is partly allowed

ITA 981/BANG/2013[2008-09]Status: DisposedITAT Bangalore06 Apr 2018AY 2008-09

Bench: Shri Sunil Kumar Yadav & Shri Inturi Rama Rao

For Appellant: S/ShriKanchun Kaushal &For Respondent: Shri Ch.Sundar Rao, CIT(DR)

Section 10ASection 143(3)Section 80JSection 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, BENGALURU BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER and SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER IT(TP)A No.981/Bang/2013 (Assessment year: 2008-09) and Cross Objn.No.41/Bang/2016 (In IT(TP)A No.1070/Bang/2013) (Assessment year: 2008-09) M/s.SAP Labs India Pvt. Ltd. No.138, Export Promotion, Industrial Park, Whitefield, Bengaluru-560 066. … Appellant PAN:AAFCS 3649P Vs. Addl. Commissioner of Income-tax, Range-12, Bengaluru. … Respondent AND IT(TP)A No.1070/Bang/2013 (Assessment year: 2008-09) (By the revenue) ***** Assessee by : S/ShriKanchun Kaushal & Alias…

DCIT vs. M/S Sap Labs India Pvt. Ltd., Bangalore

In the result, the appeal filed by the assessee as well as the revenue is partly allowed

ITA 1070/BANG/2013[2008-09]Status: DisposedITAT Bangalore06 Apr 2018AY 2008-09

Bench: Shri Sunil Kumar Yadav & Shri Inturi Rama Rao

For Appellant: S/ShriKanchun Kaushal &For Respondent: Shri Ch.Sundar Rao, CIT(DR)

Section 10ASection 143(3)Section 80JSection 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, BENGALURU BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER and SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER IT(TP)A No.981/Bang/2013 (Assessment year: 2008-09) and Cross Objn.No.41/Bang/2016 (In IT(TP)A No.1070/Bang/2013) (Assessment year: 2008-09) M/s.SAP Labs India Pvt. Ltd. No.138, Export Promotion, Industrial Park, Whitefield, Bengaluru-560 066. … Appellant PAN:AAFCS 3649P Vs. Addl. Commissioner of Income-tax, Range-12, Bengaluru. … Respondent AND IT(TP)A No.1070/Bang/2013 (Assessment year: 2008-09) (By the revenue) ***** Assessee by : S/ShriKanchun Kaushal & Alias…

DCIT vs. M/S Electronics for Imaging India Pvt. Ltd

In the result, appeal filed by the revenue is partly allowed for statistical purposes

ITA 462/BANG/2013[2005-06]Status: DisposedITAT Bangalore10 Mar 2017AY 2005-06

Bench: Shri Vijay Pal Rao & Shri Inturi Rama Rao

For Appellant: Shri Padamachand Khincha, CAFor Respondent: Smt. Swapna Das, JCIT

Section 10ASection 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, BENGALURU BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER and SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER IT(TP)A No.462/Bang/2013 (Assessment year: 2005-06) Deputy Commissioner of Income-tax, Circle 11(3), Bengaluru. … Appellant Vs M/s.Electronics for Imaging India Pvt. Ltd. Kalyani Platina, 4th floor, Block-I, 24, EPIP Zone, Phase-II, Whitefield, Bengaluru-560066 … Respondent PAN:AAACG 6053E AND CO No.149/Bang/2015 (In IT(TP)A No.462/Bang/2015) (Assessment year: 2005-10) (By the assessee) Revenue by : Smt. Swapna Das, JCIT. Assessee by : Shri Padamachand Khincha, CA. D…

NTT Data Global Delivery Services Ltd. v. Ass. CIT

Judgments citing NTT Data Global Delivery Services Ltd. v. Ass. CIT