NTPC-SAIL Power Company. P. Ltd. v. CIT

210 Taxmann.com 358Reported decision#23612 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 341,375 Indian tax judgments — from 2022 to 2022.

Judgments citing NTPC-SAIL Power Company. P. Ltd. v. CIT

M/S Cmdc Icpl Coal Limited, Raipur (Cg) vs. The Income Tax Officer, 3(1), Raipur (Cg)

In the result, appeal of the assessee in ITA No

ITA 350/BIL/2016[2012-13]Status: DisposedITAT Raipur09 May 2022AY 2012-13

Bench: Shri Ravish Sood & Shri Jamlappa D Battullआयकर अपील सं. / Ita Nos. 348, 349 & 350/Rpr/2016 "नधा"रण वष" / Assessment Years : 2009-10, 2010-11 & 2012-13 Cmdc Icpl Coal Limited House No.382, Sunder Nagar, Raipur-492 013 (C.G.) Pan : Aadcc4374P .......अपीलाथ" / Appellant बनाम / V/S. The Income Tax Officer 3(1), Raipur (C.G.) ……""यथ" / Respondent Assessee By : Shri R.B Doshi, Ca Revenue By : Shri G.N Singh, Dr

For Appellant: Shri R.B Doshi, CAFor Respondent: Shri G.N Singh, DR
Section 139Section 143(3)Section 147Section 148

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR (Through Virtual Court) BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI JAMLAPPA D BATTULL, ACCOUNTANT MEMBER आयकर अपील सं. / ITA Nos. 348, 349 & 350/RPR/2016 "नधा"रण वष" / Assessment Years : 2009-10, 2010-11 & 2012-13 CMDC ICPL Coal Limited House No.382, Sunder Nagar, Raipur-492 013 (C.G.) PAN : AADCC4374P .......अपीलाथ" / Appellant बनाम / V/s. The Income Tax Officer 3(1), Raipur (C.G.) ……""यथ" / Respondent Assessee by : Shri R.B Doshi, CA Revenue by : Shri G.N Singh, DR सुनवाई क" तार"ख / Date of Hearing :10.02.20…

M/S Cmdc Icpl Coal Limited, Raipur (Cg) vs. The Income Tax Officer, 3(1), Raipur (Cg)

In the result, appeal of the assessee in ITA No

ITA 349/BIL/2016[2010-11]Status: DisposedITAT Raipur09 May 2022AY 2010-11

Bench: Shri Ravish Sood & Shri Jamlappa D Battullआयकर अपील सं. / Ita Nos. 348, 349 & 350/Rpr/2016 "नधा"रण वष" / Assessment Years : 2009-10, 2010-11 & 2012-13 Cmdc Icpl Coal Limited House No.382, Sunder Nagar, Raipur-492 013 (C.G.) Pan : Aadcc4374P .......अपीलाथ" / Appellant बनाम / V/S. The Income Tax Officer 3(1), Raipur (C.G.) ……""यथ" / Respondent Assessee By : Shri R.B Doshi, Ca Revenue By : Shri G.N Singh, Dr

For Appellant: Shri R.B Doshi, CAFor Respondent: Shri G.N Singh, DR
Section 139Section 143(3)Section 147Section 148

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR (Through Virtual Court) BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI JAMLAPPA D BATTULL, ACCOUNTANT MEMBER आयकर अपील सं. / ITA Nos. 348, 349 & 350/RPR/2016 "नधा"रण वष" / Assessment Years : 2009-10, 2010-11 & 2012-13 CMDC ICPL Coal Limited House No.382, Sunder Nagar, Raipur-492 013 (C.G.) PAN : AADCC4374P .......अपीलाथ" / Appellant बनाम / V/s. The Income Tax Officer 3(1), Raipur (C.G.) ……""यथ" / Respondent Assessee by : Shri R.B Doshi, CA Revenue by : Shri G.N Singh, DR सुनवाई क" तार"ख / Date of Hearing :10.02.20…

M/S Cmdc Icpl Coal Limited, Raipur (Cg) vs. The Income Tax Officer, 3(1), Raipur (Cg)

In the result, appeal of the assessee in ITA No

ITA 348/BIL/2016[2009-10]Status: DisposedITAT Raipur09 May 2022AY 2009-10

Bench: Shri Ravish Sood & Shri Jamlappa D Battullआयकर अपील सं. / Ita Nos. 348, 349 & 350/Rpr/2016 "नधा"रण वष" / Assessment Years : 2009-10, 2010-11 & 2012-13 Cmdc Icpl Coal Limited House No.382, Sunder Nagar, Raipur-492 013 (C.G.) Pan : Aadcc4374P .......अपीलाथ" / Appellant बनाम / V/S. The Income Tax Officer 3(1), Raipur (C.G.) ……""यथ" / Respondent Assessee By : Shri R.B Doshi, Ca Revenue By : Shri G.N Singh, Dr

For Appellant: Shri R.B Doshi, CAFor Respondent: Shri G.N Singh, DR
Section 139Section 143(3)Section 147Section 148

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR (Through Virtual Court) BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI JAMLAPPA D BATTULL, ACCOUNTANT MEMBER आयकर अपील सं. / ITA Nos. 348, 349 & 350/RPR/2016 "नधा"रण वष" / Assessment Years : 2009-10, 2010-11 & 2012-13 CMDC ICPL Coal Limited House No.382, Sunder Nagar, Raipur-492 013 (C.G.) PAN : AADCC4374P .......अपीलाथ" / Appellant बनाम / V/s. The Income Tax Officer 3(1), Raipur (C.G.) ……""यथ" / Respondent Assessee by : Shri R.B Doshi, CA Revenue by : Shri G.N Singh, DR सुनवाई क" तार"ख / Date of Hearing :10.02.20…

NTPC-SAIL Power Company. P. Ltd. v. CIT (210 Taxmann.com 358) — Cited in 3 Judgments | BharatTax