Novell Inc, Mumbai vs. DDIT (It) RG 4(2), Mumbai
In the result, assessee’s appeal stands partly allowed
ITA 5893/MUM/2011[2006-07]Status: DisposedITAT Mumbai30 Oct 2015AY 2006-07
Bench: Shri Saktijit Dey & Shri Ashwani Taneja
For Appellant: Shri Rahul Mitra a/wFor Respondent: Shri Jasbir S. Chauhan
Section 143(3)Section 147
…IN THE INCOME TAX APPELLATE TRIBUNAL “L” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI ASHWANI TANEJA, ACCOUNTANT MEMBER ITA no.5893/Mum./2011 (Assessment Year : 2006–07) Novell Inc. C/o BSR & Co. Lodha Excellus |Apollo Mills Compound …….………. Appellant N.M. Joshi Marg Mahalaxmi, Mumbai 400 011 PAN – AABCN5034F v/s Dy. Director of Income Tax (I.T) Range–4(2), Scindia House ..…….………. Respondent Ballard Estate, Mumbai 400 038 ITA no.6041/Mum./2011 (Assessment Year : 2008–09) Novell Inc. C/o BSR & Co. Lodha Excellus |Apollo Mills Compound …….………. Appellant N.M. Joshi Marg Mahalaxmi, Mumbai 400 01…
