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NOS. 38 OF 1997 AND 21 OF 2004: SUBRAMANIAN SWAMY AND ORS. 371 v. DIRECTOR, CENTRAL BUREAU OF INVESTIGATION AND ORS. 84

10 SCC 744Reported decision2010#1078 most cited
101

judgments rely on this decision, according to BharatTax’s citation analysis of 366,470 Indian tax judgments — from 2011 to 2021.

Judgments citing NOS. 38 OF 1997 AND 21 OF 2004: SUBRAMANIAN SWAMY AND ORS. 371 v. DIRECTOR, CENTRAL BUREAU OF INVESTIGATION AND ORS. 84

Commissioner of Income Tax vs. Agricultural Market Committee

ITTA/227/2011HC Telangana27 Jun 2011

Bench: V.V.S.RAO,RAMESH RANGANATHAN