Noorbhoy Bandukwala Trust Vs. ITO (2017-TIOL-341-HC-MUM-IT) 20. Aravali Infrapower Ltd. v. DCIT

77 Taxmann.com 322High Court2017#14424 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2018 to 2021.

Judgments citing Noorbhoy Bandukwala Trust Vs. ITO (2017-TIOL-341-HC-MUM-IT) 20. Aravali Infrapower Ltd. v. DCIT

Noorbhoy Bandukwala Trust Vs. ITO (2017-TIOL-341-HC-MUM-IT) 20. Aravali Infrapower Ltd. v. DCIT (77 Taxmann.com 322) — Cited in 7 Judgments | BharatTax